High Courts07 Sept 2020Disposed Of
Jai Prakash Pateria Alias J.P. Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 09 MP CK 0047
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 379
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 409 of 2,382
High Courts04 Sept 2020Disposed Of
Sukhdeen Lodhi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 09 MP CK 0107
Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 34, 324Probation Of Offenders Act, 1958 — Section 4, 12
High Courts04 Sept 2020Dismissed
Jhabbu & others Vs State Of M.P
Madhya Pradesh High Court · (2020) 09 MP CK 0058
Arms Act, 1959 — Section 25, 27Indian Penal Code, 1860 — Section 302
High Courts04 Sept 2020Dismissed
Charan Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 09 MP CK 0053
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 420, 467, 468, 471Madhya Pradesh Civil Services (Classification, Control And Appeal) Rules, 1966 — Rule 9(1)(a)
High Courts04 Sept 2020Dismissed
Adarsh Matsyaudyog Sahakari Samiti Maryadit. Vs State Of M.P. & Others
Madhya Pradesh High Court · (2020) 09 MP CK 0052
Constitution Of India, 1950 — Article 226Madhya Pradesh Panchayat Raj Awam Gram Swaraj Adhiniyam, 1993 — Section 65(1), 91Madhya Pradesh Panchayat (Appeal & Revision) Rules, 1995 — Rule 3
High Courts04 Sept 2020Disposed Of
Vineet Singh Baghel Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 09 MP CK 0049
Code Of Criminal Procedure, 1973 — Section 451, 457, 482Indian Penal Code, 1860 — Section 379, 414Mines And Minerals (Development And Regulation) Act, 1957 — Section 4, 21
High Courts04 Sept 2020Dismissed
Smt. Aarti Sahu Vs Ankit Sahu
Madhya Pradesh High Court · (2020) 09 MP CK 0045
Code Of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1599 — Section 13
High Courts04 Sept 2020Dismissed
Chandan Singh Vs State Of Madhya Pradesh & Others
Madhya Pradesh High Court · (2020) 09 MP CK 0044
Madhya Pradesh Panchayat Service (Discipline & Appeal) Rules, 1999 — Rule 4
High Courts04 Sept 2020Dismissed
Chairman M/S Associated Printers & Publishers (M.P.) Pvt.Ltd. Vs Principal Secretary The State Of Madhya Pradesh And Anr
Madhya Pradesh High Court · (2020) 09 MP CK 0043
High Courts04 Sept 2020Allowed/Disposed Of
Arjun Singh Vs State Of M.P
Madhya Pradesh High Court · (2020) 09 MP CK 0042
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 324, 325, 326, 506
High Courts04 Sept 2020Dismissed
Yogesh Kumar Holkar Vs State Of M.P. & Another
Madhya Pradesh High Court · (2020) 09 MP CK 0041
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 147, 148, 395, 397, 427
High Courts04 Sept 2020
Rupalee D/o Basant Nirapure & One Another Vs State Of M.P
Madhya Pradesh High Court · (2020) 09 MP CK 0040
Code Of Criminal Procedure, 1973 — Section 357C
High Courts04 Sept 2020Disposed Of
Vishnu Prasad Vyas Vs State Of MP & Ors.
Madhya Pradesh High Court · (2020) 09 MP CK 0039
High Courts04 Sept 2020Disposed Of
Ramchandra Parmar Vs State Of MP & Ors.
Madhya Pradesh High Court · (2020) 09 MP CK 0038
High Courts04 Sept 2020Partly Allowed
Gurucharan Singh Panwar Vs State Of Madhya Pradesh & Others
Madhya Pradesh High Court · (2020) 09 MP CK 0037
High Courts04 Sept 2020Disposed Of
Radhamohan Vs Ramdas Chaurasiya And Others
Madhya Pradesh High Court · (2020) 09 MP CK 0029
High Courts04 Sept 2020Dismissed
Manish Dixit Vs Nitin Shukla & Another
Madhya Pradesh High Court · (2020) 09 MP CK 0028
Indian Penal Code, 1860 — Section 420, 467, 468, 469, 470, 471Code Of Criminal Procedure, 1973 — Section 438, 439(2)
High Courts04 Sept 2020Disposed Of
Radhakrishna Jha Vs Ramdas Chaurasiya & Others
Madhya Pradesh High Court · (2020) 09 MP CK 0027
High Courts04 Sept 2020Allowed
Jangbahadur @ Kuchchi Raja Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 09 MP CK 0026
Indian Penal Code, 1860 — Section 34, 307, 323Code Of Criminal Procedure, 1973 — Section 389(1)Arms Act, 1959 — Section 25(1B)A, 27
High Courts03 Sept 2020Disposed Of
Rakesh Singh Bhadoriya Vs Union Of India And Ors.
Madhya Pradesh High Court · (2020) 09 MP CK 0086
Constitution Of India, 1950 — Article 14, 19, 226, 227Sea Customs Act, 1878 — Section 3, 167(8)