High Courts20 Oct 2020Allowed
Deepak Yadav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0202
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 387 of 2,382
High Courts20 Oct 2020
Karan Singh And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0201
Code Of Civil Procedure, 1908 — Section 151, Order 22 Rule 3, Order 22 Rule 9, Order 22 Rule 11
High Courts20 Oct 2020Allowed
Shivendra Pratap Singh @ Vaibhav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0199
Code Of Criminal Procedure, 1973 — Section 473(3), 439Indian Penal Code, 1860 — Section 376(2)(n), 506
High Courts19 Oct 2020Disposed Of
Dhan Singh Chouhan Vs Tribal Affairs Department
Madhya Pradesh High Court · (2020) 10 MP CK 0198
Madhya Pradesh Uchcha Nyalayaya (Khand Nyay Peeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts19 Oct 2020Disposed Of
Shailendra Gond Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0197
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2), 42
High Courts19 Oct 2020Allowed
Golu Alias Shailendra Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0196
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 366, 376(2)(n), 506
High Courts19 Oct 2020Allowed
Dipesh @ Jugal Vs State Of M.P. And Others
Madhya Pradesh High Court · (2020) 10 MP CK 0195
Code Of Criminal Procedure, 1973 — Section 164, 437(3), 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
High Courts19 Oct 2020Allowed
Amir Khan @ Sheikh Ullah And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0194
Code Of Criminal Procedure, 1973 — Section 161, 164, 438, 438(2)Indian Penal Code, 1860 — Section 34, 354, 354(Ka), 354(Gha)Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8
High Courts19 Oct 2020Dismissed
Milan Barman And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0193
Code Of Criminal Procedure, 1973 — Section 438, 439Indian Penal Code, 1860 — Section 34, 304, 324, 452
High Courts19 Oct 2020Allowed
Sunil Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0192
Code Of Criminal Procedure, 1973 — Section 164, 437(3), 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6
High Courts19 Oct 2020Allowed
Ramesh Saket @ Nanhe Saket Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0191
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts19 Oct 2020Allowed
Vinod Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0190
Code Of Criminal Procedure, 1973 — Section 164, 437(3), 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6
High Courts19 Oct 2020Allowed
Nand Lal Saket Vs State Of M.P
Madhya Pradesh High Court · (2020) 10 MP CK 0189
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts19 Oct 2020Allowed
Santosh Shukla Vs State Of M.P
Madhya Pradesh High Court · (2020) 10 MP CK 0188
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 399, 402Arms Act, 1959 — Section 25, 27
High Courts19 Oct 2020Dismissed
Rajaram Vs State Of M.P
Madhya Pradesh High Court · (2020) 10 MP CK 0187
Code Of Criminal Procedure, 1973 — Section 438Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts16 Oct 2020Dismissed
Monu @ Irfan Pathan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0178
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 25, 27
High Courts16 Oct 2020Dismissed
Devkaran Parmar Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 10 MP CK 0177
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 193, 196, 197, 198, 199, 200, 201, 203, 205, 209, 420, 467, 468, 471
High Courts16 Oct 2020
Gyanendra Signh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0176
Code Of Criminal Procedure, 1973 — Section 389(1), 397, 401Indian Penal Code, 1860 — Section 473
High Courts16 Oct 2020Disposed Of
Bachchalal @ Billu Mavasi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0175
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts16 Oct 2020Dismissed
Devnarayan Tiwari Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 10 MP CK 0174
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20B