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Madhya Pradesh High Court judgments

47,636 judgments · page 373 of 2,382

High Courts09 Dec 2020Allowed

Shishupal Singh Vs State Of MP

Madhya Pradesh High Court · (2020) 12 MP CK 0075

Madhya Pradesh Excise Act, 1915 — Section 34(2), 47ACode Of Criminal Procedure, 1973 — Section 439
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High Courts09 Dec 2020Dismissed

Naresh Vs State Of MP

Madhya Pradesh High Court · (2020) 12 MP CK 0072

Indian Penal Code, 1860 — Section 34, 294, 307, 323, 324, 506Code Of Criminal Procedure, 1973 — Section 439
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High Courts09 Dec 2020Allowed

Sunil Sharma Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 12 MP CK 0070

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379, 414
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High Courts09 Dec 2020Allowed

Poonam Sah Vs State Of M.P

Madhya Pradesh High Court · (2020) 12 MP CK 0068

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 306
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High Courts09 Dec 2020Allowed

Pappu Vs State Of M.P

Madhya Pradesh High Court · (2020) 12 MP CK 0066

Constitution Of India, 1950 — Article 21Code Of Civil Procedure, 1908 — Section 438, 438(2), 452Indian Penal Code, 1860 — Section 34, 294, 323, 452, 506
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High Courts09 Dec 2020Allowed

Bhuribai Vs State Of M.P & Others

Madhya Pradesh High Court · (2020) 12 MP CK 0065

Code Of Criminal Procedure, 1973 — Section 161, 437(3), 439Indian Penal Code, 1860 — Section 34, 304B, 498A
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High Courts09 Dec 2020Disposed Of

Sahab Singh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 12 MP CK 0061

Code Of Criminal Procedure, 1973 — Section 41, 173, 482Indian Penal Code, 1860 — Section 193, 196, 201, 302, 304BDowry Prohibition Act, 1961 — Section — Section 3, 4
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High Courts09 Dec 2020Dismissed

Daizi Sabarwal Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 12 MP CK 0059

Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 21, 22, 29Madhya Pradesh Drugs (Control) Act, 1949 — Section 5, 13
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