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Madhya Pradesh High Court judgments

47,636 judgments · page 361 of 2,382

High Courts22 Jan 2021Allowed

Pooran Dhakad Vs State Of MP

Madhya Pradesh High Court · (2021) 01 MP CK 0095

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 420, 467, 468, 471
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High Courts22 Jan 2021Allowed

Hemant Yogi Vs State Of M.P

Madhya Pradesh High Court · (2021) 01 MP CK 0092

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 409, 420
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High Courts22 Jan 2021Allowed

Sachin And Others Vs State Of M.P

Madhya Pradesh High Court · (2021) 01 MP CK 0090

Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34 (1) (ka), 34(2), 46
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High Courts21 Jan 2021Dismissed

Tahmeed Khan Vs State Of M.P

Madhya Pradesh High Court · (2021) 01 MP CK 0089

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22
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High Courts21 Jan 2021

Layakram Vs State Of M.P

Madhya Pradesh High Court · (2021) 01 MP CK 0087

Indian Penal Code, 1860 — Section 120B, 420, 511Code Of Criminal Procedure, 1973 — Section 41, 41(1), 41(1)(a), 41(1)(b), 41(1)(c), 41(1)(d), 41(1)(e), 41A, 438
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High Courts21 Jan 2021Allowed

Balakram Vs State Of M.P

Madhya Pradesh High Court · (2021) 01 MP CK 0082

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 147, 148, 149, 294, 307, 323Arms Act, 1959 — Section 25, 27
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High Courts21 Jan 2021Allowed

Tufan Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2021) 01 MP CK 0081

Code Of Criminal Procedure, 1973 — Section 437(3), 438, 439Madhya Pradesh Excise Act, 1915 — Section 34(1)(A), 34(2)
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High Courts21 Jan 2021Allowed

Bharat Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2021) 01 MP CK 0080

Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2), 36Evidence Act, 1872 — Section 27
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High Courts20 Jan 2021Allowed

Shivdayal Patwa Vs State Of M.P

Madhya Pradesh High Court · (2021) 01 MP CK 0078

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 324, 506
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High Courts20 Jan 2021Allowed

Ganga And Others Vs State Of MP

Madhya Pradesh High Court · (2021) 01 MP CK 0076

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 294, 302, 323
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