CourtKutchehry.com

COURT ARCHIVE

Madhya Pradesh High Court judgments

47,634 judgments · page 310 of 2,382

High Courts29 Jul 2021Allowed

Gaurav Lodhi Vs State Of M.P

Madhya Pradesh High Court · (2021) 07 MP CK 0212

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 269, 270Disaster Management Act, 2005 — Section 53, 57
Read judgment
High Courts29 Jul 2021Allowed

Bholu @ Shivdyal Vs State Of M.P

Madhya Pradesh High Court · (2021) 07 MP CK 0211

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437, 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
Read judgment
High Courts29 Jul 2021Allowed

Malti Anuragi Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2021) 07 MP CK 0210

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4
Read judgment
High Courts29 Jul 2021Allowed

Suraj Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2021) 07 MP CK 0209

Indian Penal Code, 1860 — Section 34, 392Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13Code Of Criminal Procedure, 1973 — Section 439
Read judgment
High Courts29 Jul 2021Allowed

Mohit Agarwal Vs State Of M.P

Madhya Pradesh High Court · (2021) 07 MP CK 0208

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 201, 380
Read judgment
High Courts29 Jul 2021Dismissed

Devendra Singh Vs State Of MP

Madhya Pradesh High Court · (2021) 07 MP CK 0206

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 307, 393Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
Read judgment
High Courts28 Jul 2021Allowed

Mahila Guddi Rajput Vs State Of M.P

Madhya Pradesh High Court · (2021) 07 MP CK 0205

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 304(b), 498ADowry Prohibition Act, 1961 — Section 3, 4
Read judgment
High Courts28 Jul 2021Dismissed

Surajbhan Kushwaha Vs State Of M.P

Madhya Pradesh High Court · (2021) 07 MP CK 0204

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 201, 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4
Read judgment
High Courts28 Jul 2021Allowed

Deepak Sharma And Others Vs State Of M.P

Madhya Pradesh High Court · (2021) 07 MP CK 0203

Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)Evidence Act, 1872 — Section 27
Read judgment
High Courts28 Jul 2021Dismissed

Mahesh Kumar Maurya Vs State Of M.P

Madhya Pradesh High Court · (2021) 07 MP CK 0198

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 304, 420, 465, 467, 468, 471
Read judgment
High Courts27 Jul 2021Dismissed

Ankit Sharma Vs State Of M.P

Madhya Pradesh High Court · (2021) 07 MP CK 0194

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 107, 306, 506
Read judgment
High Courts27 Jul 2021Allowed

Rambabu Ahirwar Vs State Of M.P

Madhya Pradesh High Court · (2021) 07 MP CK 0193

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 5(L), 6
Read judgment