High Courts05 Oct 2021Allowed
Vijay @ Kanaha Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 10 MP CK 0015
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 489A, 489B, 489C
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,634 judgments · page 293 of 2,382
High Courts05 Oct 2021Allowed
Padam Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 10 MP CK 0014
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 417, 420, 467, 468, 475Essential Commodities Act, 1955 — Section 3,7
High Courts05 Oct 2021Allowed
Nitin Vs State Of MP
Madhya Pradesh High Court · (2021) 10 MP CK 0013
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366(A)
High Courts05 Oct 2021Allowed
Shyam Sunder Lodhi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 10 MP CK 0012
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34 Dowry Prohibition Act, 1961 — Section 3, 4
High Courts05 Oct 2021
Manoj Kumar Gupta Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2021) 10 MP CK 0011
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V), 14ACode Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 386, 420, 506
High Courts04 Oct 2021Dismissed
Girraj Vs State Of MP
Madhya Pradesh High Court · (2021) 10 MP CK 0048
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 307, 456, 506
High Courts04 Oct 2021Disposed Of
Ankit Dandotiya Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 10 MP CK 0047
Indian Penal Code, 1860 — Section 312, 376, 506Code Of Criminal Procedure, 1973 — Section 439
High Courts04 Oct 2021Allowed
Dinesh S/O Shankarlal Bagri Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 10 MP CK 0046
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts04 Oct 2021Allowed
Jairam Vs State Of M.P
Madhya Pradesh High Court · (2021) 10 MP CK 0045
Madhya Pradesh Excise Act, 1915 — Section 49(A)Code Of Criminal Procedure, 1973 — Section 439
High Courts04 Oct 2021Allowed
Manohar S/O Sidhdu Gurjar Vs State Of M.P
Madhya Pradesh High Court · (2021) 10 MP CK 0044
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 307
High Courts04 Oct 2021Allowed
Mohit Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 10 MP CK 0043
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts04 Oct 2021Allowed
Shivraj Sharma S/O Radheshyam Sharma Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 10 MP CK 0042
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 120B, 376, 409, 420Madhya Pradesh Nikshepakon Ke Hiton Ka Sanrakshan Adhiniyam, 2000 — Section 6
High Courts04 Oct 2021Disposed Of
Rachna @ Laxmi Patel Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 10 MP CK 0041
Code Of Criminal Procedure, 1973 — Section 174, 438, 438(2)Indian Penal Code, 1860 — Section 34, 107, 304, 306
High Courts04 Oct 2021Allowed
Juber Mev Vs State Of MP
Madhya Pradesh High Court · (2021) 10 MP CK 0040
Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 3, 21, 29Indian Penal Code, 1860 — Section 376, 379
High Courts04 Oct 2021
Shayam Lal Kushwah Vs State Of MP
Madhya Pradesh High Court · (2021) 10 MP CK 0010
Indian Penal Code, 1860 — Section 406, 420Code Of Criminal Procedure, 1973 — Section 438
High Courts04 Oct 2021
Meena Bai Vs State Of MP
Madhya Pradesh High Court · (2021) 10 MP CK 0009
Indian Penal Code, 1860 — Section 34, 107, 306Code Of Criminal Procedure, 1973 — Section 438
High Courts04 Oct 2021Allowed
Ramkrashna Yadav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 10 MP CK 0008
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(1), 34(2)
High Courts04 Oct 2021
Firoz Khan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 10 MP CK 0007
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 394, 395
High Courts04 Oct 2021Allowed
Annu @ Aniket Malviya Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 10 MP CK 0006
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 294, 307Arms Act, 1959 — Section 25
High Courts01 Oct 2021Dismissed
Gunjariya @ Aayta & Others Vs State Of M.P.
Madhya Pradesh High Court · (2021) 10 MP CK 0039
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 323, 342, 354, 355, 365, 367