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Madhya Pradesh High Court judgments

47,634 judgments · page 282 of 2,382

High Courts03 Jan 2022Allowed

Raju Kha Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2022) 01 MP CK 0005

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 188, 269, 270, 323, 354, 456, 506Arms Act, 1959 — Section 25, 27
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High Courts03 Jan 2022Allowed

Sobran Vs State Of M.P

Madhya Pradesh High Court · (2022) 01 MP CK 0004

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 294, 307
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High Courts03 Jan 2022Allowed

Shibbu @ Sahab Singh Vs State Of M.P

Madhya Pradesh High Court · (2022) 01 MP CK 0003

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4
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High Courts03 Jan 2022Allowed

Shivkumar Vs State Of M.P

Madhya Pradesh High Court · (2022) 01 MP CK 0002

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 294, 307
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High Courts03 Jan 2022Allowed

Vinod Vs State Of M.P

Madhya Pradesh High Court · (2022) 01 MP CK 0001

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 294, 307
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High Courts30 Dec 2021Allowed

Nahala Vs State Of MP

Madhya Pradesh High Court · (2021) 12 MP CK 0095

Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
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High Courts30 Dec 2021Allowed

Rahul Vs State Of Madhya Pradeshq

Madhya Pradesh High Court · (2021) 12 MP CK 0093

Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)Evidence Act, 1872 — Section 27
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High Courts30 Dec 2021Allowed

Krishna Tidgam Vs State Of MP

Madhya Pradesh High Court · (2021) 12 MP CK 0092

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 354, 456, 457, 506, 506(II)Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8
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High Courts30 Dec 2021Allowed

Prakash Vs State Of MP

Madhya Pradesh High Court · (2021) 12 MP CK 0090

Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
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High Courts30 Dec 2021Allowed

Rajat Thakur Vs State Of M.P

Madhya Pradesh High Court · (2021) 12 MP CK 0089

Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34, 49(A)
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High Courts30 Dec 2021Allowed

Bhuriya @ Bhuralal Vs State Of M.P

Madhya Pradesh High Court · (2021) 12 MP CK 0087

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 323, 344, 366, 368, 376, 376(2)(N)
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High Courts27 Dec 2021Allowed

Jitendra @ Jeetu Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2021) 12 MP CK 0083

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 279, 294, 323, 333, 394, 506Arms Act, 1959 — Section 28(6)
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