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Madhya Pradesh High Court judgments

49,602 judgments · page 2,458 of 2,481

High Courts03 Feb 1955Dismissed

Phoolchand Vs Ramchandra

Madhya Pradesh High Court · (1955) 02 MP CK 0011

Civil Procedure Code, 1882 — Section 230Civil Procedure Code, 1908 (CPC) — Section 43, 48, 48(2)
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High Courts02 Feb 1955

Gwalior Sugar Co. Ltd. Vs State

Madhya Pradesh High Court · AIR 1955 MP 210

Civil Procedure Code, 1908 (CPC) — Section 109, 110, 151Constitution of India, 1950 — Article 132, 133, 133(1), 133(1)(c), 14
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High Courts25 Jan 1955Allowed

Jaygopal Vs Deviram

Madhya Pradesh High Court · AIR 1957 MP 99

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 102, Order 21 Rule 36
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High Courts22 Jan 1955Dismissed

Permanand Vs Laxminarain

Madhya Pradesh High Court · AIR 1955 MP 129

Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 17, 17(1)(c), 49Stamp Act, 1899 — Section 35
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High Courts20 Dec 1954Dismissed

Ramkrishna Vs Dulichand

Madhya Pradesh High Court · (1954) 12 MP CK 0016

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 65, Order 21 Rule 84, Order 21 Rule 89Limitation Act, 1908 — Article 166
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