High Courts18 Oct 1955
Babulal and others Vs Gowardhandas and others
Madhya Pradesh High Court · (1955) 10 MP CK 0016
Gwalior Pre-emption Act, 1922 — Section 12(1), 12(5), 12(6)
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,602 judgments · page 2,453 of 2,481
High Courts17 Oct 1955
Wahid Ali Khan and others Vs Aziz Hashim
Madhya Pradesh High Court · (1955) 10 MP CK 0004
Civil Procedure Code, 1908 (CPC) — Section 1, 21, 39, 40, 41
High Courts14 Oct 1955
Deo Bux Vs The State
Madhya Pradesh High Court · (1955) 10 MP CK 0023
Penal Code, 1860 (IPC) — Section 380
High Courts14 Oct 1955
Abdulhussain Vs Akbarali and Others
Madhya Pradesh High Court · AIR 1956 MP 225
Succession Act, 1925 — Section 384Succession Certificate Act, 1889 — Section 19, 372, 373, 375, 376
High Courts13 Oct 1955
Babulal and Others Vs Gowardhandas and Others
Madhya Pradesh High Court · (1955) 10 MP CK 0018
Constitution of India, 1950 — Article 13, 13(1), 14, 19, 19(1)(f)
High Courts12 Oct 1955
Mangibai Vs Bhagwandas
Madhya Pradesh High Court · (1957) CriLJ 289
Penal Code, 1860 (IPC) — Section 411
High Courts08 Oct 1955Allowed
Toran Singh Kunwar Singh Vs The State of Madhya Bharat
Madhya Pradesh High Court · (1955) 10 MP CK 0019
Civil Procedure Code, 1908 (CPC) — Section 115, 80
High Courts06 Oct 1955Allowed
S.M. Nagori Vs Baburao
Madhya Pradesh High Court · (1955) 10 MP CK 0022
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29, 115, 2, 36, 37
High Courts06 Oct 1955
Aijaz Masih and Others Vs Desouza
Madhya Pradesh High Court · (1956) CriLJ 373
Criminal Procedure Code, 1898 (CrPC) — Section 205(1)
High Courts06 Oct 1955
Champalal Vs State
Madhya Pradesh High Court · (1956) CriLJ 404 : (2010) ILR (MP) 1665
Penal Code, 1860 (IPC) — Section 109, 126, 148, 332, 395
High Courts06 Oct 1955
Central India Motors, Bhopal Vs G.P. Shrivastava and another
Madhya Pradesh High Court · (1955) 10 MP CK 0002
Partnership Act, 1932 — Section 69(2)Provincial Small Cause Courts Act, 1887 — Section 17
High Courts05 Oct 1955
The State Vs Keshavrao Ingle
Madhya Pradesh High Court · (1956) CriLJ 229
Penal Code, 1860 (IPC) — Section 108, 109, 302, 304, 79
High Courts05 Oct 1955
Naththu Tulsi Vs Anok Singh and Others
Madhya Pradesh High Court · (1956) CriLJ 1021
Penal Code, 1860 (IPC) — Section 147, 392, 395
High Courts04 Oct 1955Allowed
Hajarilal Vs Phoolchand
Madhya Pradesh High Court · AIR 1957 MP 177
Limitation Act, 1963 — Article 113
High Courts03 Oct 1955Dismissed
Krishna Kumar Vs H.H. Maharaja Scindia
Madhya Pradesh High Court · (1955) 10 MP CK 0013
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 40 Rule 1(1), Order 40 Rule 1(2), Order 41 Rule 1(2)Transfer of Property Act, 1882 — Section 66, 69A
High Courts03 Oct 1955
Harischandra Vs Firm Murilidhar Chironjilal and Another
Madhya Pradesh High Court · AIR 1957 MP 53
Contract Act, 1872 — Section 2, 23, 39, 53, 55
High Courts30 Sept 1955Dismissed
Jiyajeerao Cotton Mills Ltd. Vs Gokulchand Pande
Madhya Pradesh High Court · (1955) 09 MP CK 0015
High Courts29 Sept 1955
Bajirao Vs State
Madhya Pradesh High Court · (1957) CriLJ 369
Criminal Procedure Code, 1898 (CrPC) — Section 107