High Courts13 Dec 1956
Gordhandas Vs Indore City Municipality
Madhya Pradesh High Court · (1957) JLJ 14
Factories Act, 1948 — Section 100(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,602 judgments · page 2,443 of 2,481
High Courts13 Dec 1956Allowed
Dayabhai Poonambhai and Another Vs Natwarlal Sombhai Talati and Others
Madhya Pradesh High Court · AIR 1957 MP 1
Civil Procedure Code, 1908 (CPC) — Section 137, 137(1), 137(2), 137(3)Constitution of India, 1950 — Article 345Madhya Pradesh Official Language Act, 1957 — Section 2
High Courts12 Dec 1956Dismissed
Lilabai Vs Chandulal
Madhya Pradesh High Court · (1957) JLJ 336
Guardians and Wards Act, 1890 — Section 12, 25
High Courts08 Dec 1956Allowed
Hemanchal Singh Vs State
Madhya Pradesh High Court · (1957) JLJ 126
Madhya Bharat Public Security Act, 1953 — Section 12Penal Code, 1860 (IPC) — Section 148, 149, 302, 325
High Courts07 Dec 1956Dismissed
Balwantrao Ambaram Vs Baldeodas Manilal and Co.
Madhya Pradesh High Court · (1957) JLJ 238
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1Limitation Act, 1908 — Section 22
High Courts07 Dec 1956Dismissed
Hirjibhai Lakhamsibhai Vs Damodar
Madhya Pradesh High Court · AIR 1957 MP 49
Workmens Compensation Act, 1923 — Section 2(1), 30
High Courts07 Dec 1956Dismissed
Savitribai Vs Radhakishan
Madhya Pradesh High Court · (1957) JLJ 226
Succession Act, 1925 — Section 59
High Courts07 Dec 1956Dismissed
Kishorchand Bhai Vs Damodar
Madhya Pradesh High Court · AIR 1957 MP 84 : (1957) JLJ 250
Workmens Compensation Act, 1923 — Section 2(1)(n), 30
High Courts05 Dec 1956Dismissed
Parma Ghasiram Kachhi Vs Khushilal Hemraj Kachhi
Madhya Pradesh High Court · (1958) MPLJ 248
Penal Code, 1860 (IPC) — Section 499, 500
High Courts05 Dec 1956Dismissed
Vishnu Saw Mills Vs Vitthal Rao
Madhya Pradesh High Court · (1957) JLJ 243
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 15 Rule 3
High Courts04 Dec 1956Dismissed
Kanhaiyalal Vs Somwar Bharti
Madhya Pradesh High Court · (1957) JLJ 837
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts04 Dec 1956Dismissed
Shivratan Vs Heeralal
Madhya Pradesh High Court · (1957) JLJ 136
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1
High Courts01 Dec 1956
Mishrilal Vs Indermal
Madhya Pradesh High Court · (1957) JLJ 253
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1
High Courts01 Dec 1956Allowed
Bansidhar Narayanji Vs E.B. Sukhia
Madhya Pradesh High Court · (1957) JLJ 70
Arbitration Act, 1940 — Section 34
High Courts30 Nov 1956Dismissed
State Vs Sadhu Singh
Madhya Pradesh High Court · (1957) JLJ 685
Penal Code, 1860 (IPC) — Section 149, 302, 307
High Courts30 Nov 1956Allowed
Sadhuram Vs Engineer Telegraphs, Jabalpur
Madhya Pradesh High Court · (1957) JLJ 52
Constitution of India, 1950 — Article 226
High Courts30 Nov 1956Allowed
Sadhuram Vs Engineer Telegraphs
Madhya Pradesh High Court · AIR 1957 MP 52
Constitution of India, 1950 — Article 311(1), 311(2)Post and Telegraph Manual — Section 12(2), 12(B), 12C
High Courts30 Nov 1956Dismissed
The State Vs Sadhu Singh Pahu Singh and Others
Madhya Pradesh High Court · AIR 1957 MP 47 : (1957) CriLJ 641
Madhya Bharat Public Security Act, 1953 — Section 14Penal Code, 1860 (IPC) — Section 149
High Courts30 Nov 1956Dismissed
Balwantrao Vs Shamrao
Madhya Pradesh High Court · (1957) JLJ 167
Central Provinces and Berar Relief of Indebtedness Act, 1939 — Section 13(3)