High Courts26 Apr 1958
K.L. Chaturvedi Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1960) CriLJ 1614
Constitution of India, 1950 — Article 19, 228
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,602 judgments · page 2,415 of 2,481
High Courts25 Apr 1958Dismissed
Maganlal Radhakishan Bagdi Vs Hari Vishnu Kamath
Madhya Pradesh High Court · AIR 1960 MP 362 : (1959) ILR (MP) 893 : (1961) JLJ 38 : (1960) 5 MPLJ 1017
Representation of the People Act, 1951 — Section 100, 100(1), 100(2), 116A, 123
High Courts25 Apr 1958Dismissed
Dhannalal Sardarmal Vs Seth Noshirwanji Goderej and Another
Madhya Pradesh High Court · AIR 1958 MP 321 : (1959) 4 MPLJ 462
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5Madhya Bharat Interest Act, 1956 — Section 3
High Courts25 Apr 1958Dismissed
Gulab Singh Hamir Singh Rajput Vs Tarabai Bhilala and Others
Madhya Pradesh High Court · AIR 1958 MP 310 : (1958) 3 MPLJ 546
Registration Act, 1908 — Section 77Specific Relief Act, 1877 — Section 12
High Courts24 Apr 1958Dismissed
The State of Madhya Pradesh Vs Ladli Saran Sinha
Madhya Pradesh High Court · AIR 1958 MP 326 : (1959) 1 LLJ 41 : (1959) 4 MPLJ 128
Bhopal and Vindhya Pradesh (Courts) Act, 1950 — Section 31Civil Procedure Code, 1908 (CPC) — Section 11Civil Services (Classification, Control and Appeal) Rules — Rule 49
High Courts23 Apr 1958
SHAIKH ABDUL KADAR Vs Income Tax OFFICER, SAGAR.
Madhya Pradesh High Court · (1958) 34 ITR 451
Constitution of India, 1950 — Article 226
High Courts23 Apr 1958
K.S. Nazar Ali Mills Ltd. Vs Commissioner of Sales Tax
Madhya Pradesh High Court · AIR 1958 MP 282 : (1958) 3 MPLJ 573 : (1959) 10 STC 117
Civil Procedure Code, 1908 (CPC) — Section 115, 96
High Courts23 Apr 1958
Bhojraj Vs The State of M.P. and Others
Madhya Pradesh High Court · AIR 1958 MP 286 : (1958) ILR (MP) 147 : (1958) JLJ 509
Central Provinces and Berar Municipalities Act, 1922 — Section 20A(2)
High Courts23 Apr 1958Allowed
Shaikh Abdul Kadar Vs The Income Tax Officer
Madhya Pradesh High Court · AIR 1959 MP 101 : (1958) ILR (MP) 156 : (1958) JLJ 779 : (1958) 3 MPLJ 659
Income Tax Act, 1922 — Section 24B(2), 34
High Courts23 Apr 1958Dismissed
Municipal Committee Vs Ramkaran Ganeshilal
Madhya Pradesh High Court · AIR 1958 MP 355 : (1958) ILR (MP) 414 : (1958) 3 MPLJ 585
Central Provinces and Berar Municipalities Act, 1922 — Section 38, 57(2), 57(3)Civil Procedure Code, 1908 (CPC) — Section 80
High Courts23 Apr 1958Allowed
Mushat Cloth Stores Vs Shivratan
Madhya Pradesh High Court · AIR 1958 MP 320 : (1958) 3 MPLJ 609
Madhya Bharat Interest Act, 1956 — Section 2(4), 3
High Courts22 Apr 1958Allowed
State Vs Karan Singh (Accused)
Madhya Pradesh High Court · (1959) MPLJ 98
Criminal Procedure Code, 1898 (CrPC) — Section 342, 374Penal Code, 1860 (IPC) — Section 302, 396
High Courts18 Apr 1958
Gulsher Ahmed Vs The Election Tribunal, Chhatarpur and Others
Madhya Pradesh High Court · AIR 1959 MP 108 : (1958) 3 MPLJ 679
Limitation Act, 1908 — Section 5Representation of the People Act, 1951 — Section 116A(3), 90(3)
High Courts17 Apr 1958Dismissed
Chunnilal Ken Budha Ram Vs Shri Radhacharan Baldeo Prasad and Others
Madhya Pradesh High Court · AIR 1958 MP 313 : (1958) ILR (MP) 153 : (1958) 3 MPLJ 485
Constitution of India, 1950 — Article 226Representation of the People Act, 1951 — Section 92
High Courts16 Apr 1958
Baghelkhand Products, Satna Vs Ramlal Chaurasiya
Madhya Pradesh High Court · (1961) MPLJ 385
Vindhya Pradesh Land Revenue and Tenancy Act, 1953 — Section 14, 156
High Courts12 Apr 1958Dismissed
Kanhai Singh Vs Harcharanlal Gopiram and Others
Madhya Pradesh High Court · AIR 1958 MP 233 : (1958) ILR (MP) 889 : (1958) JLJ 776 : (1958) 3 MPLJ 493
Provincial Insolvency Act, 1920 — Section 79(2)
High Courts10 Apr 1958Dismissed
Bachchoolal Vs State
Madhya Pradesh High Court · (1958) JLJ 770
Madhya Bharat Customs Regulation Ordinance, 1948 — Section 4, 5
High Courts10 Apr 1958Dismissed
Bachcholal Gangaprasad Vs United State of Gwalior, Indore, Malwa (Madhya Bharat)
Madhya Pradesh High Court · (1959) MPLJ 110
United State of Madhya Bharat Regulation of Government Ordinance, 1948 — Section 3, 4
High Courts08 Apr 1958Dismissed
Mohanlal Ganeshram Vs Gajraj Singh Bhilu Singh and Others
Madhya Pradesh High Court · AIR 1959 MP 178 : (1958) 3 MPLJ 595
Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 58, 59
High Courts07 Apr 1958Allowed
Her Highness Maharani Vijaya Raje Scindia Vs Motilal Jugal Kishore
Madhya Pradesh High Court · AIR 1959 MP 109 : (1958) ILR (MP) 193 : (1958) 3 MPLJ 661
Representation of the People Act, 1951 — Section 100, 100(1), 37, 40