High Courts12 Sept 1958Allowed
Bhagirath and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · AIR 1959 MP 17 : (1958) ILR (MP) 741 : (1958) 3 MPLJ 745
Evidence Act, 1872 — Section 159, 24, 25, 26, 27
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Madhya Pradesh High Court judgments
49,602 judgments · page 2,410 of 2,481
High Courts11 Sept 1958Allowed
Eastern Automobile Syndicate Ltd. and another Vs Babu Rajendra Kumar Singh
Madhya Pradesh High Court · (1959) MPLJ 171
Companies Act, 1913 — Section 171
High Courts11 Sept 1958Allowed
Eastern Automobile Syndicate Ltd. Vs Rajendra Kumar Singh
Madhya Pradesh High Court · (1958) JLJ 893
Companies Act, 1913 — Section 171
High Courts10 Sept 1958Dismissed
Ramadin Jitrai Rathor Vs Gokulprasad and Another
Madhya Pradesh High Court · AIR 1959 MP 251 : (1958) ILR (MP) 674 : (1959) 4 MPLJ 329
Evidence Act, 1872 — Section 101, 102, 103, 104, 114
High Courts10 Sept 1958Dismissed
Sewaram Raghunath Mali Vs Swami Atmanand Guru Nirbhayanand
Madhya Pradesh High Court · (1959) MPLJ 27
Indore Easement Act — Section 60
High Courts10 Sept 1958Dismissed
Sewaram Vs Atmanand
Madhya Pradesh High Court · (1958) JLJ 889
Indore Easement Act — Section 60
High Courts09 Sept 1958Dismissed
Chetti Vs State of Madhya Pradesh
Madhya Pradesh High Court · AIR 1959 MP 291 : (1959) CriLJ 989 : (1959) 4 MPLJ 405
Central Provinces and Berar Probation of Offenders Act, 1936 — Section 4Criminal Procedure Code, 1898 (CrPC) — Section 562
High Courts08 Sept 1958Allowed
Nandlal Bhandari Mills Ltd. Vs State of Madhya Bharat
Madhya Pradesh High Court · (1960) JLJ 1043 : (1958) MPLJ 979
Indore Industrial Tax Rules, 1927 — Rule 13
High Courts02 Sept 1958
Lt. Col. Bhaskar Anantrao Vs Ramdhan Babulal
Madhya Pradesh High Court · (1959) MPLJ 802
Madhya Bharat Sthan Niyantran Vidhan, 1950 — Section 15, 4
High Courts02 Sept 1958
Bhaskar Vs Ramdhan
Madhya Pradesh High Court · (1958) JLJ 884
Madhya Bharat Sthan Niyantran Vidhan, 1950 — Section 15, 15(2), 4
High Courts01 Sept 1958
Sagarmal Vs Surajmal
Madhya Pradesh High Court · (1958) JLJ 881
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts01 Sept 1958
Sagarmal Bheraji and others Vs Seth Surajmal Shivabuxram
Madhya Pradesh High Court · (1959) MPLJ 646
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 20
High Courts28 Aug 1958Allowed
Amtubai Kamruddin Vs Daudbhai Akbarali and others
Madhya Pradesh High Court · (1959) MPLJ 566
Administration of Evacuee Property Act, 1950 — Section 46
High Courts28 Aug 1958Dismissed
Munni Bai and Another Vs Abdul Gani
Madhya Pradesh High Court · AIR 1959 MP 225 : (1959) 4 MPLJ 354
High Courts28 Aug 1958Allowed
Amtubai Vs Daudbhai
Madhya Pradesh High Court · (1958) JLJ 873
Administration of Evacuee Property Act, 1950 — Section 46
High Courts27 Aug 1958Allowed
Dr. Daryao Singh Rao Vs Dr. Pramilabai Bhandarkar
Madhya Pradesh High Court · AIR 1959 MP 191 : (1959) 4 MPLJ 285
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Specific Relief Act, 1877 — Section 55Transfer of Property Act, 1882 — Section 108
High Courts26 Aug 1958Dismissed
Mulla Maqbool Hussain and Others Vs Seth Chandmal
Madhya Pradesh High Court · AIR 1959 MP 430 : (1959) 4 MPLJ 649
Court Fees Act, 1870 — Section 7
High Courts20 Aug 1958Dismissed
Maqbool Hussain Vs Chandmal
Madhya Pradesh High Court · (1958) JLJ 850
Court Fees Act, 1870 — Section 7(v), 7(x)(c)
High Courts20 Aug 1958Dismissed
Jamuna Prasad Singh Vs Shri Ramnivas and Others
Madhya Pradesh High Court · AIR 1959 MP 226 : (1959) 4 MPLJ 448
Representation of the People Act, 1951 — Section 100, 116A, 123(2), 123(5), 123(6)