High Courts25 Mar 1959Dismissed
Swamiprasad Vs Bada Rai Sawai Singhai Churaman and Others
Madhya Pradesh High Court · AIR 1960 MP 14 : (1959) ILR (MP) 244 : (1959) 4 MPLJ 1090
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,603 judgments · page 2,401 of 2,481
High Courts25 Mar 1959Allowed
Ramratan Bhondoo Vs Chauwamal Lukkimal
Madhya Pradesh High Court · AIR 1959 MP 348
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts23 Mar 1959Allowed
Ramdeen and Another Vs Laxmi Kumar Shriniwas and Others
Madhya Pradesh High Court · AIR 1959 MP 396 : (1960) 5 MPLJ 78
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts23 Mar 1959Allowed
Ramratan Vs Chauwamal
Madhya Pradesh High Court · (1959) JLJ 294
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts23 Mar 1959Allowed
Ram Narain Vs Trilok Hosiery Mills and Another
Madhya Pradesh High Court · AIR 1959 MP 423 : (1959) 4 MPLJ 887
Civil Procedure Code, 1908 (CPC) — Section 44, 44ALimitation Act, 1908 — Article 182(5)
High Courts21 Mar 1959Dismissed
Bhimsen Saxena Vs Brijnandan Bajpai
Madhya Pradesh High Court · AIR 1959 MP 401 : (1960) 1 LLJ 182 : (1959) 4 MPLJ 953
Payment of Wages Act, 1936 — Section 15, 2(6), 4
High Courts18 Mar 1959Dismissed
Lekh Ram Sharma Vs State of Madhya Pradesh
Madhya Pradesh High Court · AIR 1959 MP 404 : (1960) JLJ 167 : (1960) 5 MPLJ 153
Constitution of India, 1950 — Article 311, 311(1), 311(2)
High Courts18 Mar 1959Dismissed
Narayan Prasad Trivedi Vs State
Madhya Pradesh High Court · (1960) JLJ 173
Constitution of India, 1950 — Article 226, 311
High Courts17 Mar 1959Dismissed
Mangilal Vs R.R. Contractor and Company
Madhya Pradesh High Court · (1959) JLJ 742
Madhya Bharat Money Lenders Act, 1950 — Section 2(6), 3
High Courts17 Mar 1959Dismissed
Mangilal Narayan Patel Vs R.R. Contractor and Co. and another
Madhya Pradesh High Court · (1959) MPLJ 859
Madhya Bharat Money Lenders Act, 1950 — Section 3
High Courts16 Mar 1959Allowed
Ganga Devi Vs Bheruji and others
Madhya Pradesh High Court · (1959) MPLJ 866
Transfer of Property Act, 1882 — Section 51, 91
High Courts16 Mar 1959Allowed
Shobha Bhatnagar Vs State
Madhya Pradesh High Court · AIR 1959 MP 367 : (1960) 5 MPLJ 581
Constitution of India, 1950 — Article 226Madhya Bharat Board of Secondary Education Act, 1950 — Section 16
High Courts16 Mar 1959
Shobha Bhatnagar Vs Board of Secondary Education
Madhya Pradesh High Court · (1959) JLJ 256
Constitution of India, 1950 — Article 226Madhya Bharat Secondary Education Act, 1950 — Section 16
High Courts13 Mar 1959Allowed
Sheo Kumar Vs N.P. Tripathi
Madhya Pradesh High Court · (1960) JLJ 45
Constitution of India, 1950 — Article 226Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 — Section 13, 15, 6
High Courts13 Mar 1959
State Vs Ibrahim
Madhya Pradesh High Court · (1959) JLJ 489
Criminal Procedure Code, 1898 (CrPC) — Section 495(4)Madhya Bharat Madak Dravya Vidhan — Section 33(a), 33(f)
High Courts13 Mar 1959Allowed
Sheo Kumar Bhairo Prasad Sao Vs N.P. Tripathi and Others
Madhya Pradesh High Court · AIR 1960 MP 109 : (1959) ILR (MP) 191 : (1959) 4 MPLJ 1179
Central Provinces Land Revenue Act, 1881 — Section 47(1)Constitution of India, 1950 — Article 226Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 — Section 6
High Courts13 Mar 1959Dismissed
Kishanlal Vs State
Madhya Pradesh High Court · (1959) MPLJ 800
Criminal Procedure Code, 1898 (CrPC) — Section 347Penal Code, 1860 (IPC) — Section 381, 461
High Courts12 Mar 1959
Nannhu Gobrya Vs State of M.P.
Madhya Pradesh High Court · AIR 1960 MP 132 : (1960) CriLJ 605 : (1959) ILR (MP) 300 : (1959) 4 MPLJ 1211
Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 300
High Courts12 Mar 1959Dismissed
Mannhu Vs State
Madhya Pradesh High Court · (1960) JLJ 77
Penal Code, 1860 (IPC) — Section 307
High Courts10 Mar 1959Dismissed
National Transport Co. Vs The State Transport Authority and Others
Madhya Pradesh High Court · AIR 1959 MP 320 : (1959) ILR (MP) 357 : (1959) 4 MPLJ 791
Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1939 — Section 47, 60