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Madhya Pradesh High Court judgments

47,631 judgments · page 240 of 2,382

High Courts20 Jul 2022Dismissed

Ramkali And Others Vs Muritkumari And Others

Madhya Pradesh High Court · (2022) 07 MP CK 0071

Code Of Civil Procedure, 1908 — Section 100, 100(5), Order 6 rule 13Specific Relief Act, 1963 — Section 34, 59, 63Madhya Pradesh Land Revenue Code, 1959 — Section 178, 178(2)
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High Courts20 Jul 2022Allowed

Maukesh Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2022) 07 MP CK 0055

Indian Penal Code, 1860 — Section 363, 366, 376(D)Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6Code Of Criminal Procedure, 1973 — Section 161, 164, 439
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High Courts18 Jul 2022Disposed Of

Awdhesh Jatav Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2022) 07 MP CK 0049

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 392, 397Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
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High Courts18 Jul 2022Dismissed

Motilal Saket Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2022) 07 MP CK 0047

Constitution Of India, 1950 — Article 226, 243OMadhya Pradesh Panchayat Nirvachan Niyam, 1995 — Rule 77(2), 80(1)Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 122
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High Courts15 Jul 2022Partly Allowed/Disposed Of

Munna @ Munnu Pandit Vs State Of M.P

Madhya Pradesh High Court · (2022) 07 MP CK 0030

Code Of Criminal Procedure, 1973 — Section 374(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 20(b)(ii))(B)
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High Courts15 Jul 2022Allowed

Iqbal Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2022) 07 MP CK 0029

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 29Evidence Act, 1872 — Section 27
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High Courts14 Jul 2022Allowed

Kumari Mangla Vs Krishna Bai And Others

Madhya Pradesh High Court · (2022) 07 MP CK 0027

Code Of Civil Procedure, 1908 — Order 9 Rule 13, Order 11 Rule 12, Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 3A, Order 41 Rule 12Limitation Act, 1963 — Section 5, 12, 14Hindu Succession Act, 1956 — Section 8
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