High Courts31 Aug 1959Dismissed

Sampurnanand Vs State

Madhya Pradesh High Court · (1960) JLJ 522

Criminal Procedure Code, 1898 (CrPC) — Section 491Penal Code, 1860 (IPC) — Section 411
High Courts27 Aug 1959Allowed

Chintamanrao Balajirao Vs Digram Badluram

Madhya Pradesh High Court · AIR 1960 MP 149 : (1960) CriLJ 609 : (1959) ILR (MP) 620 : (1960) JLJ 501 : (1960) 5 MPLJ 443

Constitution of India, 1950 — Article 20, 20(2)Criminal Procedure Code, 1898 (CrPC) — Section 235(1), 403, 439, 439(4)Penal Code, 1860 (IPC) — Section 485
High Courts24 Aug 1959Allowed

Piyare Vs Sukhlal

Madhya Pradesh High Court · (1960) JLJ 65 : (1959) MPLJ 276

Madhya Bharat Land Revenue and Tenancy Act, 1950 — Section 74Madhya Bharat Zamindari Abolition Act, 1951 — Section 38
High Courts14 Aug 1959Allowed

State of Madhya Pradesh Vs Babulal

Madhya Pradesh High Court · AIR 1960 MP 155 : (1960) CriLJ 612 : (1960) ILR (MP) 1069 : (1960) JLJ 129 : (1960) 5 MPLJ 161

Penal Code, 1860 (IPC) — Section 354, 375