High Courts22 Aug 1966Allowed
Babulal Jain and others Vs State of M.P. and Others
Madhya Pradesh High Court · (1966) JLJ 735
Madhya Pradesh Municipalities Act, 1961 — Section 2(2)(ii), 47
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,605 judgments · page 2,297 of 2,481
High Courts20 Aug 1966
Commissioner of Sales Tax Vs Daulatram Dulichand Ratlam
Madhya Pradesh High Court · (1966) JLJ 927
Madhya Pradesh General Sales Tax Act, 1958 — Section 44
High Courts20 Aug 1966
Commissioner of Sales Tax Vs Daulatram Dulichand
Madhya Pradesh High Court · AIR 1967 MP 89 : (1969) ILR (MP) 1063 : (1966) 11 MPLJ 1029 : (1967) 19 STC 502
Madhya Bharat Sales Tax Act, 1950 — Section 4(3)Madhya Bharat Sales Tax Rules, 1950 — Rule 11
High Courts19 Aug 1966
State of Madhya Pradesh Vs Sitaram Vishwanath and Others
Madhya Pradesh High Court · (1968) CriLJ 1002 : (1968) ILR (MP) 829 : (1968) JLJ 389 : (1968) 13 MPLJ 237
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(5)
High Courts18 Aug 1966
Madhukar Vs Bhilai Steel Project (by General Manager) and Another
Madhya Pradesh High Court · (1969) ILR (MP) 965 : (1966) JLJ 934 : (1966) 2 LLJ 745 : (1966) 11 MPLJ 1024
Constitution of India, 1950 — Article 226, 227
High Courts18 Aug 1966Allowed
Ramshakal Yadav Vs Chief Security Officer, Railway Protection Force and Others
Madhya Pradesh High Court · AIR 1967 MP 91 : (1969) 1 LLJ 343 : (1966) 11 MPLJ 1032
Constitution of India, 1950 — Article 311(2)
High Courts18 Aug 1966
KISHANLAL Vs COMMISSIONER OF Income Tax, M. P.
Madhya Pradesh High Court · (1969) ILR (MP) 1051 : (1967) 64 ITR 285 : (1966) JLJ 956 : (1966) 11 MPLJ 1118
Income Tax Act, 1961 — Section 139, 142, 143, 148, 271
High Courts18 Aug 1966Allowed
Ramshakal Yadav Vs Chief Security Officer Railway Protection Force Bombay and others
Madhya Pradesh High Court · (1966) JLJ 938
High Courts12 Aug 1966
Divisional Superintendent, Central Railway and Another Vs Onkarnath Gupta
Madhya Pradesh High Court · (1968) ILR (MP) 963 : (1968) JLJ 1036 : (1969) 1 LLJ 705 : (1969) MPLJ 54
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 311Payment of Wages Act, 1936 — Section 15, 17, 7
High Courts10 Aug 1966
Gajadhar Prasad Nathu Lal Vs Commissioner of Wealth-tax
Madhya Pradesh High Court · (1970) 76 ITR 615 : (1970) JLJ 83 : (1969) 14 MPLJ 689
Wealth Tax Act, 1957 — Section 27
High Courts08 Aug 1966
Ram Ratan Prasad Jagesar Sao of Bhaphouli, District Sarguja Vs Ramtapeswar Raqhubir Dube of Barion, District Sarguja
Madhya Pradesh High Court · (1969) JLJ 164 : (1968) MPLJ 802
Contract Act, 1872 — Section 25(3)
High Courts04 Aug 1966Dismissed
Rameshchandra Vs Union of India (UOI) and Others
Madhya Pradesh High Court · AIR 1967 MP 81 : (1969) ILR (MP) 955 : (1967) 2 LLJ 658 : (1966) 11 MPLJ 990
Constitution of India, 1950 — Article 226, 311
High Courts04 Aug 1966Dismissed
Rameshchandra Vs Union of India and others
Madhya Pradesh High Court · (1966) JLJ 944
Licensing (Consolidation) Act, 1910 — Section 19Penal Code, 1860 (IPC) — Section 409
High Courts03 Aug 1966Allowed
Narbada Prasad Vs Brijlal and Others
Madhya Pradesh High Court · (1966) JLJ 731
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Co-operative Societies Act, 1960 — Section 64, 66, 67
High Courts03 Aug 1966Allowed
Narbada Prasad Tiwari Vs Brijlal and Others
Madhya Pradesh High Court · AIR 1967 MP 147 : (1969) ILR (MP) 949 : (1966) 11 MPLJ 909
Madhya Pradesh Gram Panchayat Act, 1962 — Section 11(3)
High Courts28 Jul 1966Dismissed
Manaklal Bhagchand Sahu of Amarwara, District Chhindwara Vs Bhagwandas Hibalal Chaurasia of Amarwara, District Chhindwara
Madhya Pradesh High Court · (1968) JLJ 1043 : (1968) MPLJ 806
Madhya Pradesh Land Revenue Code, 1959 — Section 165(4)
High Courts28 Jul 1966Allowed
Divyanand Saraswati and Others Vs Gopaldas Anand and Others
Madhya Pradesh High Court · (1969) JLJ 881 : (1969) MPLJ 567
Arbitration Act, 1940 — Section 14
High Courts26 Jul 1966Allowed
State of Madhya Pradesh Vs Mangu Kishan
Madhya Pradesh High Court · AIR 1967 MP 167 : (1967) CriLJ 895 : (1966) 11 MPLJ 1134
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts26 Jul 1966Dismissed
State of M.P. Vs Mangu
Madhya Pradesh High Court · (1966) JLJ 1047
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts25 Jul 1966Allowed
Vansh Bahadur Singh Vs Kamla Singh
Madhya Pradesh High Court · (1969) ILR (MP) 115 : (1969) JLJ 280 : (1969) MPLJ 204
Criminal Procedure Code, 1898 (CrPC) — Section 145Madhya Pradesh Land Revenue Code, 1959 — Section 262, 262(1)