High Courts15 Jan 1968Dismissed
Raghunath Singh Vs Govardhan and others
Madhya Pradesh High Court · (1972) ILR (MP) 302 : (1972) MPLJ 519
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,605 judgments · page 2,285 of 2,481
High Courts12 Jan 1968Allowed
Smt. Sarbadia Bai and others Vs Ishwardin Singh and others
Madhya Pradesh High Court · (1971) JLJ 839 : (1971) MPLJ 794
Vindhya Pradesh Land Revenue and Tenancy Act, 1953 — Section 220
High Courts10 Jan 1968Dismissed
N.K. Kame, Marhatal, Jabalpur Vs Biharilal, Marhatal, Jabalpur
Madhya Pradesh High Court · (1968) JLJ 337 : (1968) MPLJ 276
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 13(6)
High Courts08 Jan 1968Allowed
Smt. Thakurain Dulaiya Vs Shivnath Punjabi and Others
Madhya Pradesh High Court · AIR 1969 MP 130 : (1971) ILR (MP) 691 : (1969) JLJ 157 : (1968) 13 MPLJ 251 : (1968) MPLJ 251
Central Provinces and Berar Regulation of Letting of Accommodation Act, 1946 — Section 2, 4, 6Evidence Act, 1872 — Section 115Government of India Act, 1935 — Section 107(2)
High Courts03 Jan 1968Dismissed
Raghuvansh Bhushan Bajpai Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (1968) JLJ 658 : (1968) MPLJ 267
High Courts03 Jan 1968
Smt. Gulabbai Legal Representative of late Karelal Kundanlal Vs Commissioner of Income Tax
Madhya Pradesh High Court · AIR 1968 MP 181 : (1972) ILR (MP) 389 : (1968) 69 ITR 238 : (1968) JLJ 859 : (1968) 13 MPLJ 223 : (1968) MPLJ 223
Income Tax Act, 1922 — Section 16(1)
High Courts22 Dec 1967Dismissed
Bhagwat Prasad Choube Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · AIR 1968 MP 177 : (1967) ILR (MP) 204 : (1968) JLJ 867 : (1969) 2 LLJ 281 : (1968) MPLJ 171
Madhya Pradesh Local Authorities School Teachers Act, 1963 — Section 10(2)Madhya Pradesh Municipal Corporation Act, 1956 — Section 427(1C), 52, 58(1)
High Courts22 Dec 1967Allowed
Indra Kumar and others Vs Sheo Bagas and others
Madhya Pradesh High Court · (1971) JLJ 783 : (1971) MPLJ 860
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts21 Dec 1967Allowed
Chandra Shekhar Khamparia Vs L.P. Tiwari, Administrator, Municipal Corporation and Another
Madhya Pradesh High Court · AIR 1968 MP 140 : (1971) ILR (MP) 476 : (1968) JLJ 833 : (1969) 1 LLJ 844 : (1968) 13 MPLJ 217 : (1968) MPLJ 217
Madhya Pradesh Municipal Corporation Act, 1956 — Section 427, 430, 431, 58, 60(3)Madhya Pradesh Municipal Corporation Law (Extension) Act, 1961 — Section 7(2)
High Courts21 Dec 1967Allowed
Union of India (UOI) Vs Firm Munnalal Pasari and Sons and Another
Madhya Pradesh High Court · AIR 1971 MP 131 : (1971) ILR (MP) 314 : (1970) JLJ 1003 : (1970) 15 MPLJ 758
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Evidence Act, 1872 — Section 106, 114Railways Act, 1890 — Section 76D, 77, 78A
High Courts20 Dec 1967Dismissed
Bishal alias Gudawal and another Vs Gourishanker
Madhya Pradesh High Court · (1971) ILR (MP) 541 : (1971) JLJ 780 : (1971) MPLJ 792
Hindu Succession Act, 1956 — Section 23, 8, 9
High Courts18 Dec 1967Dismissed
Keshri Parmai Lodhi and Another Vs Harprasad and Others
Madhya Pradesh High Court · AIR 1971 MP 129 : (1971) ILR (MP) 310 : (1970) JLJ 779 : (1970) 15 MPLJ 669 : (1970) MPLJ 669
Hindu Succession Act, 1956 — Section 15(1), 15(2)
High Courts14 Dec 1967Dismissed
Laxmipat Choraria Vs State of Maharashtra
Madhya Pradesh High Court · (1969) MPLJ 109
Penal Code, 1860 (IPC) — Section 120BSea Customs Act, 1878 — Section 167(81)
High Courts14 Dec 1967Dismissed
Mahadeo Prasad Vs The State of Madhya Pradesh and others
Madhya Pradesh High Court · (1971) ILR (MP) 470 : (1968) JLJ 655 : (1968) MPLJ 132
Madhya Pradesh Municipalities Act, 1961 — Section 127, 233, 283, 283(1), 349
High Courts13 Dec 1967Dismissed
Babulal Bhikarilal Vs Ghasiram and another
Madhya Pradesh High Court · (1970) JLJ 1007 : (1970) MPLJ 810
Criminal Procedure Code, 1898 (CrPC) — Section 190
High Courts12 Dec 1967Dismissed
Gangadhar Rao Kher Vs Ganesh Prasad and another
Madhya Pradesh High Court · (1971) JLJ 812 : (1971) MPLJ 855
High Courts12 Dec 1967Dismissed
Bhagwat Prasad Sukhainram Choube Vs The State of Madhya Pradesh and another
Madhya Pradesh High Court · (1968) MPLJ 171
School Teachers (Absorption in Government Service) Act, 1963 — Section 10(2)
High Courts12 Dec 1967
BHOPAL SUGAR INDUSTRIES LTD. Vs COMMISSIONER OF Income Tax, M. P.
Madhya Pradesh High Court · (1968) 70 ITR 403
Income Tax Act, 1922 — Rule 23, 66(2)
High Courts11 Dec 1967Dismissed
Rameshwar and others Vs Dwarka Prasad and others
Madhya Pradesh High Court · (1970) JLJ 184 : (1970) MPLJ 67
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(u)Madhya Pradesh Land Revenue Code, 1959 — Section 257
High Courts08 Dec 1967
Panna Lal Vs Chhedi Lal and another
Madhya Pradesh High Court · (1970) ILR (MP) 817 : (1970) JLJ 252 : (1970) MPLJ 80
Transfer of Property Act, 1882 — Section 55(4)(a), 55(6)(a), 8