High Courts16 Dec 1968Dismissed
New India Insurance Co. Ltd. Vs Smt. Molia Devi and others
Madhya Pradesh High Court · (1969) JLJ 238 : (1969) MPLJ 237
Motor Vehicles Act, 1939 — Section 110, 110(3)
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,605 judgments · page 2,276 of 2,481
High Courts04 Dec 1968
Jagannath Prasad and others Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (1969) JLJ 267 : (1969) MPLJ 196
Land Acquisition Act, 1894 — Section 17(1), 4
High Courts02 Dec 1968
H.M. Esufali, H.M. Abdulali Siyagunj Vs Commissioner of Sales Tax, M.P.
Madhya Pradesh High Court · AIR 1969 MP 134 : (1969) JLJ 293 : (1969) 14 MPLJ 228 : (1969) MPLJ 228 : (1969) 24 STC 1
Central Sales Tax Act, 1956 — Section 9, 9(3)Evidence Act, 1872 — Section 3Madhya Pradesh General Sales Tax Act, 1958 — Section 19, 19(1)
High Courts28 Nov 1968Dismissed
Nathuram Vs Siyasharan
Madhya Pradesh High Court · (1969) MPLJ 349
Madhya Pradesh Land Revenue Code, 1959 — Section 131
High Courts28 Nov 1968Allowed
Magan Bhai Vs Sagar Co-operative Central and Land Mortgage Bank Ltd., Sagar
Madhya Pradesh High Court · (1969) JLJ 168 : (1969) MPLJ 246
Madhya Pradesh Co-operative Societies Act, 1960 — Section 85
High Courts28 Nov 1968Allowed
Anna Sahab Vs Tarabai
Madhya Pradesh High Court · (1969) MPLJ 361
Hindu Marriage Act, 1955 — Section 23
High Courts28 Nov 1968Dismissed
Nathuram Arjun Vs Siyasharan Harprasad
Madhya Pradesh High Court · (1969) MPLJ 349
Madhya Pradesh Land Revenue Code, 1959 — Section 131, 131(1), 131(2), 257
High Courts28 Nov 1968Allowed
Anna Saheb Vs Tarabai
Madhya Pradesh High Court · (1969) MPLJ 361
Hindu Marriage Act, 1955 — Section 10(1), 23(1), 9, 9(1)
High Courts28 Nov 1968Dismissed
Shankerlal Vs Kanti Prasad and others
Madhya Pradesh High Court · (1969) JLJ 464 : (1969) MPLJ 249
Limitation Act, 1963 — Section 3
High Courts27 Nov 1968Allowed
Laxmi Chand Vs Brijbhushan Das
Madhya Pradesh High Court · (1969) MPLJ 256
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11
High Courts27 Nov 1968
Madhya Pradesh State Road Transport Corporation, Bairagarh, Bhopal Vs Regional Transport Authority, Indore
Madhya Pradesh High Court · AIR 1969 MP 182 : (1969) JLJ 142 : (1969) 14 MPLJ 145
Motor Vehicles Act, 1939 — Section 47(3), 57(2), 68B
High Courts27 Nov 1968
Ghanshyamdas and others Vs Ghasilal
Madhya Pradesh High Court · (1969) JLJ 426 : (1969) MPLJ 501
Limitation Act, 1908 — Section 19
High Courts27 Nov 1968
Laxmi Chand Gangaram Vs Brijbhushandas and Others
Madhya Pradesh High Court · AIR 1970 MP 34 : (1969) JLJ 467 : (1969) 14 MPLJ 256
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, 107
High Courts26 Nov 1968Allowed
Balkrishna Vs Mahabaliprasad Tiwari and Others
Madhya Pradesh High Court · (1969) ACJ 189
High Courts26 Nov 1968Dismissed
Kasturilal Gopaldas and Another Vs Prabhakar Martand Patki and Another
Madhya Pradesh High Court · (1970) ACJ 1 : AIR 1971 MP 145 : (1971) JLJ 991
Civil Procedure Code, 1908 (CPC) — Section 2(11)Fatal Accidents Act, 1855 — Section 1AMotor Vehicles Act, 1939 — Section 110A, 96
High Courts25 Nov 1968Allowed
Nehru Singh and another Vs Shri S. Rajan, President, Board of Revenue M.P. Gwalior and others
Madhya Pradesh High Court · (1971) MPLJ 489
Constitution of India, 1950 — Article 226Madhya Pradesh Land Revenue Code, 1959 — Section 262(1)
High Courts25 Nov 1968Dismissed
Rewa Coal Fields Ltd., Dhanpuri, Shahdol and Another Vs Central Govt. Industrial Tribunal-cum-Labour Court, Jabalpur and Others
Madhya Pradesh High Court · AIR 1969 MP 174 : (1969) JLJ 433 : (1969) MPLJ 146
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 11Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1)
High Courts25 Nov 1968Allowed
Sukhlal Sen Vs Collector, Dist. Satna and Others
Madhya Pradesh High Court · AIR 1969 MP 177 : (1973) ILR (MP) 271 : (1969) JLJ 179 : (1969) 14 MPLJ 516 : (1969) MPLJ 516
Central Provinces and Berar Excise Act, 1915 — Section 31Constitution of India, 1950 — Article 19(1), 226
High Courts23 Nov 1968Dismissed
Dattatraya Dinkar and Others Vs State Bank of India and Others
Madhya Pradesh High Court · AIR 1969 MP 114 : (1969) JLJ 330 : (1969) 14 MPLJ 166 : (1969) MPLJ 166
State Bank of India (Sub-Accountants and Head Cashiers) Service Rules — Rule 18, 18(1)
High Courts22 Nov 1968Allowed
Municipal Council, Raipur Vs Bishandas Nathumal
Madhya Pradesh High Court · AIR 1969 MP 147 : (1969) CriLJ 980 : (1971) ILR (MP) 564 : (1969) JLJ 234 : (1969) 14 MPLJ 86 : (1969) MPLJ 86
Prevention of Food Adulteration Act, 1954 — Section 8