Central Excises and Salt Act, 1944 — Section 11, 16, 2, 2(c), 2(f)Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 120, 132, 136, 19(1)(f), 19(1)(g)

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High Courts19 Oct 1970Dismissed

Balwant Singh Vs Collector, Shivpuri and Another

Madhya Pradesh High Court · AIR 1971 MP 204 : (1978) ILR (MP) 54 : (1971) JLJ 161

Madhya Pradesh Panchayat Act, 1962 — Section 24

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High Courts14 Oct 1970Dismissed

Ganeshram (accused) Vs Savitri

Madhya Pradesh High Court · (1973) ILR (MP) 1122 : (1973) JLJ 579 : (1973) 18 MPLJ 641

Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 448

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High Courts14 Oct 1970Allowed

Radha Kishan Vs Anoop Chand and others

Madhya Pradesh High Court · (1973) JLJ 627

Limitation Act, 1963 — Section 19

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High Courts12 Oct 1970Allowed

R.S. Seth Gopikisan Agrawal and Sons Vs Shri C.L. Sharma, Assistant Commissioner of Sales Tax and Others

Madhya Pradesh High Court · (1977) ILR (MP) 1170 : (1971) JLJ 511 : (1971) MPLJ 271 : (1971) 28 STC 106

Constitution of India, 1950 — Article 226

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High Courts08 Oct 1970Dismissed

Devi Shanker Dwivedi Vs Vikram University, Ujjain, M.P. and another

Madhya Pradesh High Court · (1977) ILR (MP) 1077 : (1971) JLJ 704 : (1971) MPLJ 132

Constitution of India, 1950 — Article 226

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High Courts08 Oct 1970Allowed

Steel Workers Union Vs Chief Labour Commissioner (Central) and Appellate Authority, New Delhi and Others

Madhya Pradesh High Court · AIR 1971 MP 93 : (1971) 22 FLR 379 : (1977) ILR (MP) 941 : (1971) JLJ 105 : (1971) 1 LLJ 101 : (1971) MPLJ 57

Industrial Employment (Standing Orders) Act, 1946 — Section 10(2)

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High Courts07 Oct 1970Dismissed

Pancham Ramcharan Vs The Collector, Dist. Bhind and Others

Madhya Pradesh High Court · AIR 1971 MP 97 : (1977) ILR (MP) 29 : (1971) JLJ 57 : (1971) MPLJ 50

Constitution of India, 1950 — Article 226Election Petitions, Corrupt Practices and Disqualification for Membership) Rules, 1962 — Rule 22(1)Limitation Act, 1963 — Section 5

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High Courts07 Oct 1970Dismissed

Mahendra Singh Vs The Collector, Gwalior and Others

Madhya Pradesh High Court · AIR 1971 MP 83 : (1977) ILR (MP) 862 : (1971) JLJ 52 : (1971) MPLJ 74

Madhya Pradesh Panchayat Act, 1962 — Section 19(1), 19(2), 2, 20, 21

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High Courts07 Oct 1970Dismissed

Madhya Pradesh State Road Transport Corporation Vs The Regional Transport Authority, Raipur and Another

Madhya Pradesh High Court · AIR 1971 MP 76 : (1977) ILR (MP) 1071 : (1971) JLJ 1

Motor Vehicles Act, 1939 — Section 68E, 68F(1)

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High Courts07 Oct 1970Allowed

Champalal Vs The State of Madhya Pradesh and Another

Madhya Pradesh High Court · AIR 1971 MP 88 : (1977) ILR (MP) 101 : (1971) JLJ 45 : (1973) 18 MPLJ 643 : (1971) MPLJ 97

Madhya Pradesh Panchayat Act, 1962 — Section 20, 21, 22, 22(3), 26

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High Courts07 Oct 1970Dismissed

Bhotey Vs The Collector, Dist. Gwalior and Others

Madhya Pradesh High Court · AIR 1971 MP 207 : (1977) ILR (MP) 203 : (1971) JLJ 62

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