High Courts16 Jul 1962Dismissed
Kanhaiyalal Vs Shanker Prasad Bhargava
Madhya Pradesh High Court · (1964) JLJ 274
Civil Procedure Code, 1908 (CPC) — Section 92, 92(1), 92(1)(d)Court Fees Act, 1870 — Section 7(i), 7(iv)(f), 8(iv)(f)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,634 judgments · page 2,255 of 2,382
High Courts16 Jul 1962Dismissed
Chaudhari Kanhaiyalal Keshrimalji and Another Vs Shankarprasadji Babu Ramprasad Bhargava and Others
Madhya Pradesh High Court · AIR 1964 MP 259 : (1964) ILR (MP) 632
Civil Procedure Code, 1908 (CPC) — Section 92, 92(1)Court Fees Act, 1870 — Article 17, 7
High Courts16 Jul 1962Allowed
Madhav Singh Vs Ramnarain and Others
Madhya Pradesh High Court · (1968) JLJ 426
Constitution of India, 1950 — Article 227
High Courts10 Jul 1962Dismissed
Solanki Workshop Vs Regional Provident Fund Commissioner
Madhya Pradesh High Court · (1962) JLJ 666
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 5, 6, 6(1)
High Courts10 Jul 1962Dismissed
Solanki Workshop Vs Regional Provident Fund Commissioner and Another
Madhya Pradesh High Court · AIR 1963 MP 7 : (1962) 5 FLR 398 : (1963) ILR (MP) 1014 : (1963) 1 LLJ 613 : (1962) 7 MPLJ 1003 : (1962) MPLJ 1003
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 5, 6, 6(1), 6(2)
High Courts05 Jun 1962Dismissed
Daluram Pannalal Vs Assistant Com. Sales Tax
Madhya Pradesh High Court · (1962) JLJ 716
Madhya Bharat Sales Tax Act, 1950 — Section 14(1)(c)Madhya Pradesh General Sales Tax Act, 1958 — Section 19
High Courts03 Jun 1962
Sube Vs State
Madhya Pradesh High Court · (1962) JLJ 579
Penal Code, 1860 (IPC) — Section 302
High Courts05 May 1962Dismissed
Ramkishan Vs State
Madhya Pradesh High Court · (1964) JLJ 452
Madhya Bharat Municipalities Act, 1954 — Section 203
High Courts04 May 1962Allowed
Bahorilal Vs Keshav Prasad
Madhya Pradesh High Court · (1963) JLJ 193
Central Provinces and Berar Municipalities Act, 1922 — Section 18A
High Courts04 May 1962Dismissed
Baburao Vs Mst. Sushila Bai and Others
Madhya Pradesh High Court · AIR 1964 MP 73 : (1963) JLJ 446 : (1963) MPLJ 426
Hindu Marriage Act, 1955 — Section 24, 9(1)
High Courts04 May 1962Dismissed
Babulal Vs Smt. Dwarkabai and Others
Madhya Pradesh High Court · (1963) JLJ 196 : (1967) MPLJ 757
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts04 May 1962
State Vs Gulabkban
Madhya Pradesh High Court · (1964) JLJ 394
Constitution of India, 1950 — Article 226, 227
High Courts03 May 1962Allowed
Tulsa Koli Vs Pannalal Natha Koli and Another
Madhya Pradesh High Court · AIR 1963 MP 5 : (1962) JLJ 454 : (1962) 7 MPLJ 987 : (1962) MPLJ 987
Hindu Adoptions and Maintenance Act, 1956 — Section 18(2)Hindu Marriage Act, 1955 — Section 10(1), 9(1), 9(2)
High Courts03 May 1962Allowed
Laxmichand Modi Vs B.R. Mandal
Madhya Pradesh High Court · (1964) JLJ 313
Constitution of India, 1950 — Article 226, 227
High Courts03 May 1962Allowed
Ghasilal Vs Inayatali
Madhya Pradesh High Court · (1964) JLJ 582
Limitation Act, 1963 — Section 22
High Courts03 May 1962Allowed
State of Madhya Pradesh Vs Raja Balbhadra Singh
Madhya Pradesh High Court · AIR 1964 MP 231 : (1964) ILR (MP) 270 : (1964) JLJ 446 : (1964) MPLJ 527
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6, 9Court Fees Act, 1870 — Article 1
High Courts03 May 1962Allowed
Antoolal Vs Chhitarmal
Madhya Pradesh High Court · (1965) JLJ 197
Civil Procedure Code, 1908 (CPC) — Section 2(12)
High Courts03 May 1962Allowed
Himmat Singh Vs Pratap Singh
Madhya Pradesh High Court · (1963) JLJ 72
Madhya Pradesh Land Revenue Code, 1959 — Section 158, 250, 257
High Courts03 May 1962Dismissed
Putli Bai Vs Municipal Corp. Gwalior
Madhya Pradesh High Court · (1964) JLJ 464
Madhya Bharat Municipal Corporation Act, 1956 — Section 401, 401(1)
High Courts02 May 1962
Battulal Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1964) ILR (MP) 175 : (1962) 7 MPLJ 915 : (1962) 13 STC 893
Madhya Pradesh General Sales Tax Act, 1958 — Section 11(5)