High Courts25 Sept 1963Allowed
K.G. Ansari Vs Collector, Bilaspur
Madhya Pradesh High Court · (1963) 09 MP CK 0002
Madhya Pradesh Municipalities Act, 1961 — Section 38, 38(1)(b)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,634 judgments · page 2,243 of 2,382
High Courts24 Sept 1963Dismissed
Joara Sugar Mills Private Ltd. Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1964 MP 118
Constitution of India, 1950 — Article 248Madhya Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1958 — Section 21, 6, 8Sugarcane Cess (Validation) Act, 1961 — Section 2, 3
High Courts24 Sept 1963Allowed
State of Madhya Pradesh Vs Baital Nahar Singh
Madhya Pradesh High Court · AIR 1966 MP 5 : (1966) CriLJ 33
Criminal Procedure Code, 1898 (CrPC) — Section 173, 251A, 252Essential Commodities Act, 1955 — Section 11, 7
High Courts24 Sept 1963Dismissed
Govindrao Vs Board of Revenue
Madhya Pradesh High Court · (1963) JLJ 900
Central Provinces Tenancy Act, 1920 — Section 12A
High Courts24 Sept 1963Dismissed
Jaora Sugar Mills Private Ltd. Vs State
Madhya Pradesh High Court · (1964) JLJ 263
Madhya Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1958 — Section 23(1)
High Courts24 Sept 1963Allowed
State Vs Tarachand
Madhya Pradesh High Court · (1963) JLJ 895
Penal Code, 1860 (IPC) — Section 366, 376
High Courts20 Sept 1963Dismissed
Ramdas Vs Union of India
Madhya Pradesh High Court · (1966) JLJ 275
Workmens Compensation Act, 1923 — Section 10, 2(1)(a), 2(1)(n)
High Courts19 Sept 1963Dismissed
Hargovind Sharma Vs Divisional Engineer Railway Administration South Eastern Railway and Another
Madhya Pradesh High Court · AIR 1966 MP 7 : (1965) JLJ 364 : (1965) 10 MPLJ 415
Civil Procedure Code, 1908 (CPC) — Section 115Public Premises (Eviction of Unauthorised Occupants) Act, 1958 — Section 10, 5, 9(1)
High Courts18 Sept 1963Allowed
Kanhaiyalal Vs Ramkishan and Others
Madhya Pradesh High Court · AIR 1966 MP 340 : (1966) ILR (MP) 795 : (1966) JLJ 496
Limitation Act, 1908 — Section 12(2), 4, 5Limitation Act, 1963 — Section 12(2), 4, 5
High Courts12 Sept 1963Dismissed
Bhikibai Vs Mangtibai and Another
Madhya Pradesh High Court · AIR 1967 MP 3 : (1966) ILR (MP) 791
Civil Procedure Code, 1908 (CPC) — Section 115, 47, 96
High Courts11 Sept 1963Allowed
Mathuradas Regular Motor Services and Others Vs State Transport Authority and Others
Madhya Pradesh High Court · AIR 1963 MP 361 : (1963) JLJ 837 : (1963) MPLJ 787
Motor Vehicles Act, 1939 — Section 45
High Courts11 Sept 1963
L.J. Patel and Co. Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1965) ILR (MP) 534 : (1963) JLJ 869 : (1963) MPLJ 33 : (1964) 15 STC 18
Central Provinces and Berar Sales Tax Act, 1947 — Section 11(5)
High Courts05 Sept 1963Dismissed
Narottamdas Harjiwandas Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1964 MP 45 : (1963) 7 FLR 426 : (1965) ILR (MP) 70 : (1963) JLJ 917 : (1964) MPLJ 43
Constitution of India, 1950 — Article 14, 19(1)Madhya Pradesh Minimum Wages Fixation Act, 1962 — Section 2, 20, 20(1), 22, 3
High Courts04 Sept 1963Allowed
Vimladevi Vs Mandsaur Electric Supply Co.
Madhya Pradesh High Court · (1963) JLJ 779
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts16 Aug 1963Allowed
Ghanshamdas Vs Regional Assistant Commissioner, Sales Tax
Madhya Pradesh High Court · (1964) JLJ 161
Central Provinces and Berar Sales Tax Act, 1947 — Section 11A
High Courts09 Aug 1963Dismissed
Kalooram Tirasilal Vs The Income Tax Officer, "C" Ward
Madhya Pradesh High Court · AIR 1965 MP 148 : (1966) 59 ITR 308 : (1965) JLJ 577 : (1965) 10 MPLJ 403 : (1965) MPLJ 403
Income Tax Act, 1922 — Section 24(2), 35
High Courts09 Aug 1963Dismissed
Narayan Prasad Choubey Vs Smt. Prabhadevi
Madhya Pradesh High Court · AIR 1964 MP 28 : (1965) ILR (MP) 957 : (1963) JLJ 718
Hindu Marriage Act, 1955 — Section 10, 10(1)
High Courts08 Aug 1963Dismissed
Commissioner of Sales Tax Vs Mahajan Bros.
Madhya Pradesh High Court · (1963) JLJ 725 : (1963) MPLJ 761 : (1963) 14 STC 808
Madhya Pradesh General Sales Tax Act, 1958 — Section 44(1)
High Courts08 Aug 1963Allowed
Chalchitra Karmachari Sangh Vs Proprietor, Regal Talkies and Others
Madhya Pradesh High Court · AIR 1964 MP 20 : (1963) 7 FLR 328 : (1965) ILR (MP) 56 : (1963) JLJ 728 : (1963) MPLJ 721
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(1), 14, 15, 16Madhya Pradesh Shops and Establishments Act, 1958 — Section 58, 61
High Courts08 Aug 1963Dismissed
Sheelchand and Co. Vs State Transport Appellate Authority and Another
Madhya Pradesh High Court · AIR 1964 MP 8 : (1963) JLJ 716 : (1964) MPLJ 311
Motor Vehicles Act, 1939 — Section 47, 48, 48(3)