High Courts17 Aug 1964Dismissed
Hussain Banu Vs Shivnarayan and Others
Madhya Pradesh High Court · AIR 1966 MP 307 : (1967) ILR (MP) 408
Civil Procedure Code, 1908 (CPC) — Section 100, 101Transfer of Property Act, 1882 — Section 122, 41, 53A
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,634 judgments · page 2,236 of 2,382
High Courts12 Aug 1964Allowed
Rasiklal Vs Divisional Engineer, Telephones
Madhya Pradesh High Court · (1964) JLJ 566
Telegraph Act, 1885 — Section 3(1), 3(4), 7, 7B
High Courts12 Aug 1964Dismissed
The Divn. Supdt., Central Railway, and another Vs Onkarnath Gupta
Madhya Pradesh High Court · (1969) MPLJ 54
Civil Procedure Code, 1908 (CPC) — Section 115Payment of Wages Act, 1936 — Section 17
High Courts07 Aug 1964Dismissed
Hussain Banu Vs Shivnarayan
Madhya Pradesh High Court · (1966) JLJ 1112
Transfer of Property Act, 1882 — Section 53A
High Courts05 Aug 1964
Kamalnarain Sharma Vs Pt. Dwarka Prasad Mishra and Others
Madhya Pradesh High Court · AIR 1965 MP 15 : (1964) JLJ 549 : (1964) MPLJ 893
Civil Procedure Code, 1908 (CPC) — Section 139Conduct of Elections Rules, 1961 — Rule 94AConstitution of India, 1950 — Article 133, 226
High Courts04 Aug 1964Dismissed
Chhater Singh and Another Vs Jalam Singh
Madhya Pradesh High Court · AIR 1966 MP 350 : (1967) ILR (MP) 596 : (1966) JLJ 335
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 12, Order 21 Rule 13, Order 21 Rule 14, 47Limitation Act, 1908 — Section 15
High Courts03 Aug 1964Dismissed
Mishro Vs Mst. Sugni and another
Madhya Pradesh High Court · (1965) MPLJ 174
Madhya Pradesh Land Revenue Code, 1959 — Section 108, 109, 11, 110, 258
High Courts30 Jul 1964
Commissioner of Sales Tax Vs Mohammad Hussain Rahim Bux
Madhya Pradesh High Court · AIR 1965 MP 11 : (1965) JLJ 85 : (1964) 15 STC 841
Constitution of India, 1950 — Article 246(4), 286, 364Sales Tax Laws Validation Act, 1956 — Section 2
High Courts24 Jul 1964Dismissed
Vinod Kumar Radhika Prasad Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1966 MP 134 : (1968) ILR (MP) 91 : (1965) JLJ 1008 : (1969) 1 LLJ 623 : (1965) MPLJ 825
Constitution of India, 1950 — Article 226, 311(2)States Reorganisation Act, 1956 — Section 115, 116
High Courts23 Jul 1964Dismissed
Sumerchand Hukumchand and Others Vs Hukumchand Mathurdas and Others
Madhya Pradesh High Court · AIR 1965 MP 177 : (1965) JLJ 82 : (1965) 10 MPLJ 829 : (1965) MPLJ 829
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Limitation Act, 1908 — Article 113, 14
High Courts21 Jul 1964Allowed
Soorat Singh Mathuraprasad Vs Deepchand Ramlal Jain and Another
Madhya Pradesh High Court · AIR 1966 MP 247 : (1967) ILR (MP) 299 : (1966) JLJ 189 : (1966) 11 MPLJ 136
High Courts18 Jul 1964
State Vs Gopinath Shukla
Madhya Pradesh High Court · (1964) JLJ 537 : (1967) 1 LLJ 335
Penal Code, 1860 (IPC) — Section 325
High Courts18 Jul 1964Dismissed
Shivchand Amolakchand Vs State Transport Appellate Authority
Madhya Pradesh High Court · (1964) JLJ 718
Constitution of India, 1950 — Article 226, 227Road Transport Corporations Act, 1950 — Section 3
High Courts16 Jul 1964Dismissed
Motilal Laxman and Others Vs Purshottam Damodar and Others
Madhya Pradesh High Court · AIR 1966 MP 330 : (1966) JLJ 271 : (1966) 11 MPLJ 958
Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Article 1, 7
High Courts15 Jul 1964Dismissed
Kanchanbai Vs Motichand
Madhya Pradesh High Court · (1966) JLJ 258
Transfer of Property Act, 1882 — Section 53
High Courts15 Jul 1964Allowed
Govindrao Balwantrao Mahadik Vs Krishnarao Daulatrao Mahadik and Another
Madhya Pradesh High Court · AIR 1966 MP 32 : (1965) JLJ 154
Constitution of India, 1950 — Article 372
High Courts15 Jul 1964Dismissed
Mt. Kanchanbai and Another Vs Motichand and Others
Madhya Pradesh High Court · AIR 1967 MP 145
Transfer of Property Act, 1882 — Section 53
High Courts13 Jul 1964Allowed
Balmukund Vs Gendalal
Madhya Pradesh High Court · (1966) JLJ 232
Civil Procedure Code, 1908 (CPC) — Section 47Madhya Bharat Land Revenue and Tenancy Act, 1950 — Section 71
High Courts07 Jul 1964Allowed
Salamatrai Vs Collector Raipur
Madhya Pradesh High Court · (1964) JLJ 466
Rice Milling Industry (Regulation) Act, 1958 — Section 7(1)
High Courts06 Jul 1964Allowed
Motilal Vs Janapada Sabha, Rajnandgaon
Madhya Pradesh High Court · (1964) JLJ 470
Constitution of India, 1950 — Article 226, 227