COURT ARCHIVE

Madhya Pradesh High Court judgments

47,634 judgments · page 2,229 of 2,382

High Courts08 Apr 1965

Harris Mineral Supply Co. and Others Vs Salim M. Merchant and Others

Madhya Pradesh High Court · AIR 1966 MP 60 : (1965) JLJ 695 : (1965) 10 MPLJ 534 : (1965) MPLJ 534

Industrial Disputes Act, 1947 — Section 2, 25AMines Act, 1952 — Section 49

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High Courts08 Apr 1965Dismissed

Sadhuram and Others Vs State

Madhya Pradesh High Court · AIR 1967 MP 122 : (1967) CriLJ 549 : (1967) ILR (MP) 837

Prevention of Food Adulteration Act, 1954 — Section 16(1), 7

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High Courts08 Apr 1965Dismissed

Sadhuram and others Vs State

Madhya Pradesh High Court · (1966) JLJ 660

Prevention of Food Adulteration Act, 1954 — Section 16(1), 7

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High Courts06 Apr 1965Dismissed

(M/S.) Kerodilal Premchand of Akaltara Vs Commissioner of Income Tax, M.P., Nagpur and Bhandara

Madhya Pradesh High Court · (1965) JLJ 691 : (1965) MPLJ 602

Income Tax Act, 1922 — Section 66(2)

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High Courts31 Mar 1965Allowed

Laxman Prasad Chironjilal Vs Babulal Ramlal and another

Madhya Pradesh High Court · (1968) JLJ 640 : (1968) MPLJ 246

Partition Act, 1893 — Section 4

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High Courts31 Mar 1965Dismissed

Kaluram Vs Digrilal

Madhya Pradesh High Court · (1966) JLJ 569

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High Courts31 Mar 1965

Ramdayal Kallooram Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1966) CriLJ 1090 : (1967) ILR (MP) 831 : (1966) JLJ 549 : (1966) 11 MPLJ 638

Prevention of Food Adulteration Act, 1954 — Section 10, 16, 7

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High Courts29 Mar 1965Dismissed

Teli Panchas, Indore Vs Municipal Corporation, Indore

Madhya Pradesh High Court · (1966) JLJ 657

Civil Procedure Code, 1908 (CPC) — Section 115, 96

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High Courts29 Mar 1965Allowed

Smt. Sumatra Bai Vs State of Madhya Pradesh

Madhya Pradesh High Court · AIR 1966 MP 65 : (1967) ILR (MP) 568 : (1965) JLJ 680 : (1965) 10 MPLJ 531 : (1965) MPLJ 531

Land Acquisition Act, 1894 — Section 11, 12, 18, 53

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High Courts29 Mar 1965Allowed

Radha Wallabh and others Vs Seth Gopaldas

Madhya Pradesh High Court · (1965) JLJ 567 : (1965) MPLJ 492

Arbitration Act, 1940 — Section 30(c)

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High Courts26 Mar 1965Dismissed

Nirghindas Nandu Vs Guhadas Chamarudas and another

Madhya Pradesh High Court · (1965) MPLJ 697

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High Courts23 Mar 1965

Komalchand Vs State

Madhya Pradesh High Court · (1965) JLJ 656

Stamp Act, 1899 — Section 56, 57(1)

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High Courts23 Mar 1965Allowed

Union of India Vs Sumerchand Jain

Madhya Pradesh High Court · (1969) JLJ 254 : (1969) MPLJ 184

Madhya Pradesh Civil Courts Act, 1958 — Section 9Provincial Small Cause Courts Act, 1887 — Section 25

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High Courts23 Mar 1965Allowed

Gulam Abbas and Others Vs Tiyabali Bhai and Others

Madhya Pradesh High Court · AIR 1966 MP 92 : (1965) JLJ 766 : (1965) 10 MPLJ 787 : (1965) MPLJ 787

Constitution of India, 1950 — Article 133(1)

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High Courts23 Mar 1965

Komal Chand and Another Vs The State of Madhya Pradesh

Madhya Pradesh High Court · AIR 1966 MP 20 : (1966) ILR (MP) 174 : (1965) 10 MPLJ 606 : (1965) MPLJ 606

Registration Act, 1908 — Section 69Registration Rules, 1908 — Rule 4Stamp Act, 1899 — Section 33, 33(1), 35

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High Courts23 Mar 1965Allowed

Nazir and others Vs State

Madhya Pradesh High Court · (1966) JLJ 667

Criminal Procedure Code, 1898 (CrPC) — Section 207APenal Code, 1860 (IPC) — Section 147, 148, 307

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High Courts22 Mar 1965

Kailashchandra Tejpal Vs Commissioner of Income Tax

Madhya Pradesh High Court · AIR 1967 MP 149 : (1966) 11 MPLJ 109

Income Tax Act, 1922 — Section 24(1)

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High Courts22 Mar 1965Allowed

Nazir and Others Vs State of Madhya Pradesh

Madhya Pradesh High Court · AIR 1967 MP 49 : (1967) CriLJ 203 : (1967) ILR (MP) 653

Criminal Procedure Code, 1898 (CrPC) — Section 207A, 251A

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High Courts22 Mar 1965

Kailashchandra Vs Commissioner, Income Tax

Madhya Pradesh High Court · (1966) JLJ 124

Income Tax Act, 1922 — Section 66(2)

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High Courts19 Mar 1965

Drugs Inspector, M.P. Indore Vs Chimanlal and Company and others

Madhya Pradesh High Court · (1968) JLJ 448

Criminal Procedure Code, 1898 (CrPC) — Section 190, 417(3)

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