High Courts14 Nov 1967Dismissed
Ramchandra Gajraj Vs Anantram Udairam
Madhya Pradesh High Court · (1969) JLJ 916 : (1969) MPLJ 789
Limitation Act, 1908 — Article 182
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,634 judgments · page 2,208 of 2,382
High Courts10 Nov 1967
Jamul Cement Works Vs State Industrial Court and Others
Madhya Pradesh High Court · (1971) ILR (MP) 445 : (1968) JLJ 242 : (1968) 1 LLJ 131 : (1968) 13 MPLJ 95 : (1968) MPLJ 95
Industrial Disputes Act, 1947 — Section 2
High Courts09 Nov 1967Allowed
Union of India and Another Vs P.K. Roy and Others
Madhya Pradesh High Court · (1969) JLJ 75
States Reorganisation Act, 1956 — Section 9(1)
High Courts09 Nov 1967
Karam Chand Thapar and Bros. (Private), Ltd. Vs Workmen of North Chirimiri Colliery and Others
Madhya Pradesh High Court · (1971) ILR (MP) 439 : (1968) JLJ 221 : (1968) 2 LLJ 261 : (1968) 13 MPLJ 104
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 11, 7A
High Courts06 Nov 1967Allowed
Parasram Begamal and others Vs Damapilal Ramdayal and others
Madhya Pradesh High Court · (1970) JLJ 1016 : (1970) MPLJ 956
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 13(2)
High Courts31 Oct 1967Allowed
Chhotabhai Jethabhai Patel and Co. and Another Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1968 MP 127 : (1968) CriLJ 941 : (1968) JLJ 82 : (1968) 13 MPLJ 24 : (1968) MPLJ 24
Constitution of India, 1950 — Article 301, 304Madhya Pradesh Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1964 — Section 1, 5, 5(1)Madhya Pradesh Tendu Patta (Vyapar Viniyaman) Niyamavali, 1965 — Rule 9
High Courts30 Oct 1967
Commissioner of Sales Tax Vs Subhash Stores
Madhya Pradesh High Court · AIR 1968 MP 203 : (1968) JLJ 673 : (1968) 13 MPLJ 484 : (1968) MPLJ 484 : (1968) 22 STC 9
High Courts30 Oct 1967
Commissioner of Sales Tax Vs Lok Chetna Prakashan
Madhya Pradesh High Court · (1971) ILR (MP) 780 : (1968) JLJ 592 : (1968) 13 MPLJ 459 : (1968) MPLJ 459 : (1968) 21 STC 355
Madhya Pradesh General Sales Tax Act, 1958 — Entry 14
High Courts26 Oct 1967
Smt. Radha Devi Sharma Vs Union of India (UOI) and Others
Madhya Pradesh High Court · AIR 1968 MP 121 : (1968) JLJ 58 : (1968) 13 MPLJ 70 : (1968) MPLJ 70
Constitution of India, 1950 — Article 226Mineral Concession Rules, 1960 — Rule 24(3), 54, 56
High Courts25 Oct 1967Dismissed
The Commissioner of Sales Tax Vs Samaj Paper Mart
Madhya Pradesh High Court · (1971) ILR (MP) 772 : (1968) JLJ 71 : (1968) 13 MPLJ 65 : (1968) MPLJ 65 : (1968) 21 STC 239
Madhya Pradesh General Sales Tax Act, 1958 — Section 2(1)
High Courts24 Oct 1967Allowed
Sibbu alias Ramgopal alias Shambhu Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (1968) MPLJ 33
Penal Code, 1860 (IPC) — Section 376Reformatory Schools Act, 1897 — Section 4(a)
High Courts21 Oct 1967Dismissed
Premchand Surana Vs Laxmichand Parakh
Madhya Pradesh High Court · AIR 1971 MP 124 : (1971) ILR (MP) 108 : (1970) JLJ 763 : (1970) 15 MPLJ 598 : (1970) MPLJ 598
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 101, 114
High Courts18 Oct 1967Dismissed
Smt. Rampiyari Vs Shri Ramautar
Madhya Pradesh High Court · AIR 1968 MP 87 : (1968) JLJ 146 : (1968) 13 MPLJ 1
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 12(3), 13, 13(1), 13(2)
High Courts18 Oct 1967Dismissed
Uma Sharan Saxena and another Vs Mansaram and others
Madhya Pradesh High Court · (1970) MPLJ 157
Limitation Act, 1963 — Section 14, 5
High Courts05 Oct 1967
Mohanlal Rijumal Vs State Transport Authority and Others
Madhya Pradesh High Court · AIR 1968 MP 118 : (1968) 13 MPLJ 19
Motor Vehicles Act, 1939 — Section 46, 47(1), 64, 64A
High Courts04 Oct 1967Dismissed
Employees State Insurance Corporation Jabalpur Vs Harcharan Singh and another
Madhya Pradesh High Court · (1969) JLJ 725 : (1969) MPLJ 550
Employees State Insurance Act, 1948 — Section 75, 82(2), 96
High Courts04 Oct 1967
State of Madhya Pradesh Vs Behra and Others
Madhya Pradesh High Court · (1968) CriLJ 832 : (1968) JLJ 143 : (1968) 13 MPLJ 157
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 361, 366
High Courts04 Oct 1967
COMMISSIONER OF Income Tax M. P. Vs SHIVANARAYAN HARIGOPAL.
Madhya Pradesh High Court · (1968) 70 ITR 545
Income Tax Act, 1922 — Section 4(1)(a)
High Courts03 Oct 1967Allowed
Mohanlal Vs State Transport Authority and other
Madhya Pradesh High Court · (1968) JLJ 230
Motor Vehicles Act, 1988 — Section 64(a)
High Courts29 Sept 1967
Sharangdhar Sharma Pathak Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (1982) ILR (MP) 605 : (1971) ILR (MP) 235 : (1968) JLJ 101 : (1968) 2 LLJ 268
Constitution of India, 1950 — Article 226