COURT ARCHIVE

Madhya Pradesh High Court judgments

47,634 judgments · page 2,194 of 2,382

High Courts28 Apr 1969

M. G. Tipnis, Asstt. Electrical Engineer, Calcutta Vs The Secretary, Ministry of Commerce Union of India, New Delhi and others

Madhya Pradesh High Court · (1969) MPLJ 639

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(d), 80

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High Courts28 Apr 1969Allowed

Janardan Vs Government Pleader (Public Prosecutor) Durg

Madhya Pradesh High Court · (1972) JLJ 201 : (1971) MPLJ 1046

Criminal Procedure Code, 1898 (CrPC) — Section 413Penal Code, 1860 (IPC) — Section 500

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High Courts25 Apr 1969Allowed

Kumari Swaranlata Kapoor and Others Vs Joginderpal and Others

Madhya Pradesh High Court · (1970) ACJ 71 : (1969) JLJ 783

Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1908 — Section 6Motor Vehicles Act, 1988 — Section 110A, 95(2)

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High Courts25 Apr 1969

Kumari Swarnalata Kapoor and Others Vs Jogendrapal Ramrakha Punjabi and Others

Madhya Pradesh High Court · (1969) MPLJ 553

Fatal Accidents Act, 1855 — Section 1A

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High Courts25 Apr 1969Allowed

Kumari Swarnalata Kapoor and others Vs Jogendrapal and others

Madhya Pradesh High Court · (1969) MPLJ 553

Civil Procedure Code, 1908 (CPC) — Section 96Motor Vehicles Act, 1988 — Section 110A

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High Courts25 Apr 1969Dismissed

M/s Thakurdas Bhudarsao Vs Industrial Stores Company and others

Madhya Pradesh High Court · (1972) JLJ 4 : (1971) MPLJ 1052

Civil Procedure Code, 1908 (CPC) — Section 115Contract Act, 1872 — Section 28

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High Courts23 Apr 1969Allowed

Smt. Suman Vs General Manager, M. P. State Transport Nigam Bairagarh, Bhopal, M. P. and another

Madhya Pradesh High Court · (1969) MPLJ 718

Motor Vehicles Act, 1988 — Section 110D

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High Courts23 Apr 1969Allowed

Soman Vs The General Manager, Madhya Pradesh State Koad Transport and Another

Madhya Pradesh High Court · (1970) ACJ 280 : (1969) JLJ 925

Fatal Accidents Act, 1855 — Section 1AMotor Vehicles Act, 1988 — Section 110A, 110D

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High Courts21 Apr 1969

Shaw Wallace and Co. Ltd. Vs Central Government Industrial Tribunal-cum-Labour Court and Others

Madhya Pradesh High Court · (1974) ILR (MP) 451 : (1970) 1 LLJ 710 : (1969) 14 MPLJ 699 : (1969) MPLJ 699

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 2, 25F, 25FFF, 9A

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High Courts18 Apr 1969Dismissed

Employers in relation to New Chirimiri Ponri Hill Colliery Vs Their Workmen

Madhya Pradesh High Court · (1969) JLJ 776 : (1969) MPLJ 605

Constitution of India, 1950 — Article 226, 227

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High Courts16 Apr 1969Dismissed

Kunjilal Vs Assistant Sales Tax Officer 2

Madhya Pradesh High Court · (1970) JLJ 365 : (1970) 15 MPLJ 131 : (1970) MPLJ 131 : (1970) 26 STC 542

Constitution of India, 1950 — Article 226, 227

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High Courts16 Apr 1969Allowed

Bhawani Prasad and others Vs Shri Kishan and others

Madhya Pradesh High Court · (1969) JLJ 729 : (1969) MPLJ 561

Provincial Insolvency Act, 1920 — Section 75

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High Courts11 Apr 1969Dismissed

Madanlal Bhagirath Vs Poonibai Radhakisan

Madhya Pradesh High Court · (1974) MPLJ 394

Hindu Marriage Act, 1955 — Section 24

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High Courts09 Apr 1969Dismissed

Chhaganlal and another Vs Smt. Parvati Bai

Madhya Pradesh High Court · (1972) MPLJ 51

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(e)

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High Courts09 Apr 1969Dismissed

Chhaganlal and another Vs Parwati Bai

Madhya Pradesh High Court · (1972) JLJ 115

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(e)

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High Courts07 Apr 1969Dismissed

Dwarka Prasad Mishra Vs Kamalnarayan Sharma and Another

Madhya Pradesh High Court · AIR 1970 MP 7 : (1970) JLJ 455 : (1970) 15 MPLJ 862

Constitution of India, 1950 — Article 133(1)

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High Courts28 Mar 1969Allowed

Hayatkhan and Others Vs Mangilal and Others

Madhya Pradesh High Court · (1970) ACJ 331 : (1970) ACJ 254 : AIR 1971 MP 140 : (1971) JLJ 597 : (1970) 15 MPLJ 671 : (1970) MPLJ 671

Civil Procedure Code, 1908 (CPC) — Order 4 Rule 1, 26Limitation Act, 1963 — Section 2(1), 6, 6(1)Motor Vehicles Act, 1939 — Section 110A

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High Courts26 Mar 1969Dismissed

Basant Kumar Mishra Vs Assistant Registrar, Co-operative Societies, Jabalpur, and others

Madhya Pradesh High Court · (1969) JLJ 1016 : (1969) MPLJ 683

Madhya Pradesh Co-operative Societies Act, 1960 — Section 19

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High Courts21 Mar 1969

Nathu Singh Vs Sukhram and Others

Madhya Pradesh High Court · AIR 1970 MP 283

Easements Act, 1882 — Section 15

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High Courts15 Mar 1969Allowed

M/s Phoolchand Narendra Kumar and others Vs State of Madhya Pradesh and others

Madhya Pradesh High Court · (1969) MPLJ 574

Essential Commodities Act, 1955 — Section 3Madhya Pradesh Foodgrains Dealers Licensing Order, 1965 — Clause 7

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