High Courts17 Nov 1969Dismissed
Jeewakhan Musabhaiujjain (FIRM) Vs Madhya Pradesh State and another
Madhya Pradesh High Court · (1970) JLJ 379 : (1970) MPLJ 220
Madhya Pradesh General Sales Tax Act, 1958 — Section 19(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,634 judgments · page 2,191 of 2,382
High Courts17 Nov 1969
Gopaldas Khimji Trading Company Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1976) ILR (MP) 1082 : (1970) JLJ 530 : (1970) 15 MPLJ 570 : (1970) MPLJ 570 : (1970) 26 STC 575
Madhya Pradesh General Sales Tax Act, 1958 — Section 18A, 52(1a)
High Courts14 Nov 1969Allowed
Hindustan Steel Limited, Bhilai Vs M/s Ramdayal Dau and Co., Durg
Madhya Pradesh High Court · (1972) MPLJ 46
Arbitration Act, 1940 — Section 33
High Courts14 Nov 1969Allowed
Hindustan Steel Ltd., Bhilai Vs Ram Dayal Das and Company, Durg.
Madhya Pradesh High Court · (1972) JLJ 520
Arbitration Act, 1940 — Section 33
High Courts06 Nov 1969Allowed
Jivan Lal Vs Devi Lunar
Madhya Pradesh High Court · (1970) ACJ 54 : (1970) JLJ 161
Criminal Procedure Code, 1898 (CrPC) — Section 417(3)Penal Code, 1860 (IPC) — Section 285, 287, 304A
High Courts06 Nov 1969
The State of M.P. Vs S.P. Mathur and Another
Madhya Pradesh High Court · (1970) CriLJ 922 : (1972) ILR (MP) 589 : (1970) JLJ 172 : (1970) 15 MPLJ 171 : (1970) MPLJ 171
Factories Act, 1948 — Section 105, 106, 60, 75Mines Act, 1952 — Section 24, 72, 79
High Courts06 Nov 1969Allowed
Jiwan Lal Vs Devi Luhak
Madhya Pradesh High Court · (1970) MPLJ 84
Criminal Procedure Code, 1898 (CrPC) — Section 417(3)Penal Code, 1860 (IPC) — Section 304A
High Courts05 Nov 1969Allowed
Rajendra Dayal Vs Govind
Madhya Pradesh High Court · (1970) MPLJ 322
Arbitration Act, 1940 — Section 39
High Courts03 Nov 1969Dismissed
Mangilal Vs Parasram and Others
Madhya Pradesh High Court · (1970) ACJ 86 : AIR 1971 MP 5 : (1971) ILR (MP) 986 : (1970) JLJ 142 : (1970) 15 MPLJ 1 : (1970) MPLJ 1
Motor Vehicles Act, 1939 — Section 110B
High Courts31 Oct 1969Allowed
Gulab Singh and another Vs Gattulal
Madhya Pradesh High Court · (1970) JLJ 562 : (1970) MPLJ 387
Partnership Act, 1932 — Section 42(b)
High Courts30 Oct 1969Allowed
Amrit Rao Kamerikar Vs State of Madhya Pradesh and another
Madhya Pradesh High Court · (1969) JLJ 1079 : (1970) MPLJ 458
Constitution of India, 1950 — Article 226
High Courts27 Oct 1969Allowed
Gulla Kharagjit Carpenter Vs Nar Singh Nandkishore Rawat
Madhya Pradesh High Court · AIR 1970 MP 225 : (1970) JLJ 207
Evidence Act, 1872 — Section 114
High Courts24 Oct 1969Allowed
Parma Vs State of M.P.
Madhya Pradesh High Court · (1970) JLJ 203 : (1970) MPLJ 335
Penal Code, 1860 (IPC) — Section 307
High Courts17 Oct 1969Allowed
Ramnarayan Dhan Singh Vs Anandilal Ratanlal Mahajan and Others
Madhya Pradesh High Court · AIR 1970 MP 110 : (1971) ILR (MP) 789 : (1970) JLJ 125 : (1970) 15 MPLJ 90
Limitation Act, 1963 — Section 15
High Courts15 Oct 1969
Madhya Pradesh State Road Transport Corporation Vs Industrial Court, Madhya Pradesh, Indore and others
Madhya Pradesh High Court · (1970) JLJ 8 : (1970) MPLJ 62
High Courts08 Oct 1969Dismissed
Badri Vishal and another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1972) JLJ 905 : (1973) 18 MPLJ 82
Penal Code, 1860 (IPC) — Section 379
High Courts04 Oct 1969Allowed
Jay Kumar Jain and others Vs Om Prakash and another
Madhya Pradesh High Court · (1969) MPLJ 931
Arbitration Act, 1940 — Section 30
High Courts04 Oct 1969Allowed
Jay Kumar Jain and Others Vs Om Prakash and Another
Madhya Pradesh High Court · (1969) MPLJ 931
Arbitration Act, 1940 — Section 13, 16, 17, 30, 39Contract Act, 1872 — Section 74
High Courts30 Sept 1969Dismissed
Sardarmal Lalwani and others Vs Collector, Sehore
Madhya Pradesh High Court · (1972) JLJ 309
Land Acquisition (Madhya Pradesh Amendment) Act, 1959 — Section 3Land Acquisition Act, 1894 — Section 18
High Courts30 Sept 1969Dismissed
Sardarmal and others Vs Collector, Sehore
Madhya Pradesh High Court · (1972) MPLJ 341
Land Acquisition (Madhya Pradesh Amendment) Act, 1959 — Section 3Land Acquisition Act, 1894 — Section 18