High Courts29 Dec 2022Allowed
Chandersingh And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0168
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 325, 506
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,605 judgments · page 217 of 2,481
High Courts29 Dec 2022Allowed
Ravi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0167
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 49A
High Courts29 Dec 2022Allowed
Mukesh Prajapati Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0166
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts29 Dec 2022Allowed
Mahesh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0164
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 147, 148, 149
High Courts29 Dec 2022Allowed
Deepak Singh Parmar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0163
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2), 47(A)
High Courts29 Dec 2022Allowed
Ajay Mali Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0162
Indian Penal Code, 1860 — Section 34, 332, 342
High Courts29 Dec 2022Allowed
Harveer Lodha Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0161
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts29 Dec 2022Allowed
Bardiram Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0159
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 302, 323
High Courts29 Dec 2022Allowed
Tularam Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0158
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts26 Dec 2022Allowed
Gulbala Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0157
Code Of Criminal Procedure, 1973 — Section 437(3), 438Indian Penal Code, 1860 — Section 147, 294, 307
High Courts26 Dec 2022Allowed
Radheshyam Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0156
Indian Penal Code, 1860 — Section 34, 304Code Of Criminal Procedure, 1973 — Section 437(3), 439
High Courts26 Dec 2022Allowed
Jay Narayan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0155
Code Of Criminal Procedure, 1973 — Section 437(3), 438Indian Penal Code, 1860 — Section 376, 506
High Courts26 Dec 2022Allowed
Shivraj Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0154
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts26 Dec 2022Allowed
Shoeb Akhtar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0153
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 49(A)
High Courts26 Dec 2022Allowed
Sunil Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0152
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21Code Of Criminal Procedure, 1973 — Section 437(3), 439
High Courts26 Dec 2022Allowed
Ashish Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0151
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts26 Dec 2022Allowed
Ratanlal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0150
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts26 Dec 2022Allowed
Sushma Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0149
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294, 323, 324, 326, 341, 506
High Courts26 Dec 2022Allowed
Dharu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0145
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 380, 457
High Courts26 Dec 2022Allowed
Kailash Prasad Mishra Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0144
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294, 323, 325, 327, 329, 341, 427, 506