High Courts10 Jul 1972Allowed
Shantibai and Others Vs The Principal, Govindram Sakseria Technological Institute and Others
Madhya Pradesh High Court · (1972) ACJ 354
Contract Act, 1872 — Section 148Motor Vehicles Act, 1939 — Section 110A, 96(2)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,634 judgments · page 2,166 of 2,382
High Courts06 Jul 1972Dismissed
The Gwalior Sugar Co. Limited Vs The State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1972) JLJ 932 : (1973) 18 MPLJ 156 : (1973) 30 STC 487
Constitution of India, 1950 — Article 226
High Courts04 Jul 1972Dismissed
Associated Cement Company Ltd. Vs State of M.P. and another
Madhya Pradesh High Court · (1972) JLJ 653
Madhya Pradesh Electricity Duty Act, 1949 — Section 2(12), 2(g), 2(m), 3, 3(1)
High Courts29 Apr 1972
Satishchandra and Others Vs Mohammad Hanif and Others
Madhya Pradesh High Court · (1974) 93 ITR 445
Criminal Procedure Code, 1898 (CrPC) — Section 51, 523Income Tax Act, 1961 — Section 132(1), 226(4)
High Courts29 Apr 1972
Tahsil Co-Operative Agricultural Marketing Association Private Limited Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1978) ILR (MP) 1081 : (1972) JLJ 902 : (1972) 17 MPLJ 960 : (1973) 31 STC 97
Madhya Pradesh General Sales Tax Act, 1958 — Section 44(1)
High Courts28 Apr 1972Allowed
Jivrambhai and Another Vs Amar Singh
Madhya Pradesh High Court · AIR 1973 MP 165 : (1972) 17 MPLJ 785 : (1972) MPLJ 785
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(3), 13(2), 13(6)
High Courts28 Apr 1972Partly Allowed
Channilal and Another Vs Bundelal
Madhya Pradesh High Court · AIR 1973 MP 12 : (1972) 17 MPLJ 756 : (1972) MPLJ 756
Madhya Pradesh Anusuchit Jati Tatha Anusuchit Janjati Rini Sahayata Adhiniyam, 1967 — Section 2(1), 2(4), 8(2)
High Courts28 Apr 1972Allowed
Mst. Sultan Jehan Begum and Others Vs Gul Mohd. and Others
Madhya Pradesh High Court · AIR 1973 MP 72 : (1973) ILR (MP) 847 : (1972) 17 MPLJ 969 : (1972) MPLJ 969
Limitation Act, 1908 — Article 142, 144, 28
High Courts28 Apr 1972Allowed
Chunnilal and another Vs Bundelal
Madhya Pradesh High Court · (1972) JLJ 760
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts28 Apr 1972Allowed
Jivrambhai and another Vs Amar Singh
Madhya Pradesh High Court · (1972) JLJ 763
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 11, 12, 12(1)(a), 12(3), 13
High Courts28 Apr 1972Allowed
Sultan Jehan Begum and others Vs Gul Mohammed and others
Madhya Pradesh High Court · (1972) JLJ 734
High Courts25 Apr 1972Allowed
Samyukta Khadan Majdoor Sangh, Rajnandgaon Vs M/s Hindustan Steel Limited, Ranchi, owner of Bhilai Steel Plant and others
Madhya Pradesh High Court · (1973) 18 MPLJ 269
Industrial Disputes Act, 1947 — Section 10(2), 12, 13, 2(a), 25FMadhya Pradesh Industrial Relations Act, 1960 — Section 1, 1(3), 2, 2(13)
High Courts25 Apr 1972Dismissed
C.P. Syndicate (p.) Ltd. Vs State of M.P. and others
Madhya Pradesh High Court · (1972) JLJ 857
Constitution of India, 1950 — Article 226Government Grants Act, 1895 — Section 2Mines and Minerals (Development and Regulation) Act, 1957 — Section 13(1), 26, 26(2), 26(3), 9
High Courts25 Apr 1972Dismissed
C.P. Syndicate (Private) Ltd. Vs State of Madhya Pradesh and another
Madhya Pradesh High Court · (1972) MPLJ 699
Constitution of India, 1950 — Article 226Government Grants Act, 1895 — Section 2Mines and Minerals (Development and Regulation) Act, 1957 — Section 13(1), 26, 26(2), 26(3), 9
High Courts24 Apr 1972Allowed
Phunsu and another Vs Baret and others
Madhya Pradesh High Court · (1972) JLJ 816
Limitation Act, 1963 — Section 5
High Courts24 Apr 1972Allowed
Phunsu and Another Vs Baret and Others
Madhya Pradesh High Court · AIR 1973 MP 94 : (1978) ILR (MP) 1130 : (1972) 17 MPLJ 728
Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts21 Apr 1972Allowed
Smt. Koze and Another Vs Makhan Singh
Madhya Pradesh High Court · AIR 1973 MP 252 : (1973) JLJ 671 : (1973) 18 MPLJ 610
Contract Act, 1872 — Section 19, 19A
High Courts21 Apr 1972Partly Allowed
Girja Prasad Sharma and Others Vs Umashankar Pathak
Madhya Pradesh High Court · AIR 1973 MP 79 : (1972) 17 MPLJ 1003 : (1972) MPLJ 1003
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 114, 146, 147, 186, 286
High Courts21 Apr 1972Allowed
Girija Prasad Sharma and others Vs Umashanker Pathak
Madhya Pradesh High Court · (1972) JLJ 821
Penal Code, 1860 (IPC) — Section 114, 146, 147, 186, 286
High Courts19 Apr 1972Dismissed
Bajrang Prasad Vs The State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1973 MP 95 : (1972) 17 MPLJ 734 : (1972) MPLJ 734
Madhya Pradesh Excise Act, 1915 — Section 2(8), 28