High Courts07 Mar 1973
Kashiram Baldeo Singh Khangar and Others Vs The District Magistrate
Madhya Pradesh High Court · (1974) CriLJ 254 : (1975) JLJ 397 : (1973) 18 MPLJ 953
Constitution of India, 1950 — Article 19
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,634 judgments · page 2,161 of 2,382
High Courts02 Mar 1973Dismissed
Sheo Bhagwan Vs Mst. Durgadevi and others
Madhya Pradesh High Court · (1979) ILR (MP) 349 : (1974) MPLJ 689
Civil Procedure Code, 1908 (CPC) — Section 21, 99Evidence Act, 1872 — Section 92Partnership Act, 1932 — Section 42, 42(c), 63
High Courts28 Feb 1973Dismissed
Dilip Construction Company Vs Hindustan Steel Ltd.
Madhya Pradesh High Court · AIR 1973 MP 261 : (1973) JLJ 695 : (1973) 18 MPLJ 786
Arbitration Act, 1940 — Section 20, 20(4), 2A
High Courts26 Feb 1973Dismissed
Mohammad Anwar alias Rusi Vs District Magistrate, Sehore and others
Madhya Pradesh High Court · (1977) ILR (MP) 514 : (1973) JLJ 687 : (1973) 18 MPLJ 733
Maintenance of Internal Security Act, 1971 — Section 3(2)
High Courts23 Feb 1973Allowed
Rode A.M. Vs Principal Government College, Chhindwara and others
Madhya Pradesh High Court · (1973) JLJ 856
Constitution of India, 1950 — Article 311, 311(2)
High Courts23 Feb 1973Allowed
A.M. Rode Vs Principal, Govt. Degree College, Chhindwara and others
Madhya Pradesh High Court · (1977) ILR (MP) 400 : (1973) 18 MPLJ 666
Constitution of India, 1950 — Article 311(2)
High Courts22 Feb 1973
Phoolchand Jain and Others Vs Registrar, Public Trusts, Satna, M.P. and Others
Madhya Pradesh High Court · AIR 1974 MP 55 : (1975) ILR (MP) 647 : (1973) JLJ 822 : (1973) 18 MPLJ 658
Madhya Pradesh Public Trust Act, 1951 — Section 25(3), 33(2)
High Courts20 Feb 1973
Pritamdas Vs Akabari and others
Madhya Pradesh High Court · (1973) JLJ 559
Civil Procedure Code, 1908 (CPC) — Section 93, 98
High Courts19 Feb 1973
Firm Sitaram Shyamsunder Vs Ganpatlal Sharma and Another
Madhya Pradesh High Court · AIR 1973 MP 233 : (1978) ILR (MP) 699 : (1973) JLJ 675 : (1973) 18 MPLJ 551
Civil Procedure Code, 1908 (CPC) — Section 20, 80
High Courts13 Feb 1973
Pannalal Vs Income Tax Officer, B-Ward and Others
Madhya Pradesh High Court · (1975) ILR (MP) 486 : (1974) 93 ITR 480 : (1973) JLJ 679 : (1973) 18 MPLJ 866
Income Tax Act, 1961 — Section 132, 132(1), 132(3), 132(5)
High Courts07 Feb 1973Dismissed
Abdul Majid Vs State Transport Authority, M.P., Gwalior and Others
Madhya Pradesh High Court · AIR 1973 MP 213 : (1974) ILR (MP) 96 : (1973) JLJ 667 : (1973) 18 MPLJ 544
Motor Vehicles Act, 1939 — Section 57, 58, 62(1), 63(3)
High Courts05 Feb 1973Allowed
Dr. Ram Singh Vs University of Saugar and others
Madhya Pradesh High Court · (1975) ILR (MP) 292 : (1973) 18 MPLJ 561
Constitution of India, 1950 — Article 226, 227
High Courts05 Feb 1973Allowed
Ram Singh (Dr.) Vs University of Saugar of others
Madhya Pradesh High Court · (1973) JLJ 518
Constitution of India, 1950 — Article 226, 227
High Courts05 Feb 1973Allowed
Bipatlal Jaiswal Vs Regional Transport Authority, Jabalpur and Others
Madhya Pradesh High Court · AIR 1973 MP 209 : (1974) ILR (MP) 197 : (1973) JLJ 594 : (1973) 18 MPLJ 451
Motor Vehicles Act, 1939 — Section 47(3), 57, 57(2), 57(3), 57(4)
High Courts30 Jan 1973Allowed
Moolchand and Another Vs Indore Municipal Corporation and Another
Madhya Pradesh High Court · AIR 1973 MP 245 : (1973) JLJ 922 : (1973) 18 MPLJ 596
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Municipal Corporation Act, 1956 — Section 295, 403, 403(2), 421, 421(1)
High Courts29 Jan 1973Allowed
Radha Krishna Vs Anoop Chand and Others
Madhya Pradesh High Court · AIR 1973 MP 248 : (1979) ILR (MP) 242 : (1973) JLJ 779 : (1973) 18 MPLJ 873 : (1973) 18 MPLJ 103
Limitation Act, 1908 — Section 19, 20(2)
High Courts25 Jan 1973Allowed
Khurasan Pathan Vs District Magistrate, Indore and others
Madhya Pradesh High Court · (1973) JLJ 791 : (1973) 18 MPLJ 935
Constitution of India, 1950 — Article 21, 22, 22(1), 22(5), 226
High Courts23 Jan 1973
Chhotelal Keshoram, Partnership Firm Vs The Union of India (UOI) and Others
Madhya Pradesh High Court · AIR 1973 MP 146 : (1974) ILR (MP) 8 : (1973) 18 MPLJ 404
Limitation Act, 1908 — Section 12(2)
High Courts22 Jan 1973
Chhotelal Keshoram (Firm) Durg Vs Union of India and others
Madhya Pradesh High Court · (1973) JLJ 400
Limitation Act, 1908 — Section 12(2)
High Courts08 Jan 1973
Kishun Bodu Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (1974) CriLJ 953 : (1975) ILR (MP) 935 : (1974) JLJ 444 : (1974) 19 MPLJ 392 : (1974) MPLJ 392
Criminal Procedure Code, 1898 (CrPC) — Section 162, 164, 173, 215, 439Penal Code, 1860 (IPC) — Section 120B, 148, 201, 302