High Courts19 Nov 1973
Additional Commissioner of Income Tax Vs Kanhaiyalal Jessaram
Madhya Pradesh High Court · (1977) 106 ITR 168
Income Tax Act, 1961 — Section 271(4A)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,634 judgments · page 2,157 of 2,382
High Courts16 Nov 1973Dismissed
Nahar Hira Singh and Others Vs Mst. Dukalhin and Others
Madhya Pradesh High Court · AIR 1974 MP 141 : (1975) ILR (MP) 753 : (1974) JLJ 250 : (1974) 19 MPLJ 257 : (1974) MPLJ 257
Hindu Succession Act, 1956 — Section 14, 4, 4(2)Madhya Pradesh Land Revenue Code, 1959 — Section 158, 164, 164(1), 164(2)
High Courts08 Nov 1973Dismissed
Chandra Shekhar Sharma and another Vs Nyaya Panchayat Barwaha and others
Madhya Pradesh High Court · (1974) JLJ 690 : (1974) MPLJ 477
Advocates Act, 1961 — Section 30Bar Councils Act, 1926 — Section 14, 14(1), 14(1)(b)Constitution of India, 1950 — Article 19, 19(1)(g), 22(1), 22(1), 226
High Courts07 Nov 1973Dismissed
Madhya Pradesh State Road Transport Corporation Vs The State Transport Appellate Authority, Madhya Pradesh, Gwalior and Others
Madhya Pradesh High Court · AIR 1974 MP 131 : (1974) 19 MPLJ 160
Motor Vehicles (Amendment) Act, 1969 — Section 58(4), 64(1), 64(2), 64(3)Motor Vehicles Act, 1939 — Section 58, 68D
High Courts06 Nov 1973Dismissed
Mahendra Kumar Sharma Vs Jiwaji University, Gwalior and others
Madhya Pradesh High Court · (1975) ILR (MP) 570 : (1974) JLJ 171 : (1974) MPLJ 139
Jiwaji University Act, 1963 — Section 22
High Courts05 Nov 1973Dismissed
Jagdish Prasad Mishra Vs State of M.P., Bhopal and another
Madhya Pradesh High Court · (1974) JLJ 300 : (1974) MPLJ 181
Constitution of India, 1950 — Article 16, 226, 227
High Courts05 Nov 1973Dismissed
Madhya Pradesh State Road Transport Corporation, Jabalpur Vs The State Transport Appellate Authority, Madhya Pradesh, Gwalior and Others
Madhya Pradesh High Court · AIR 1974 MP 136 : (1979) ILR (MP) 325 : (1974) JLJ 509 : (1974) 19 MPLJ 133 : (1974) MPLJ 133
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 45, 48, 48(3), 57(8), 64(1)
High Courts05 Nov 1973Allowed
M.P. Wakf Board Vs Mst. Siraj Bi, and others
Madhya Pradesh High Court · (1979) ILR (MP) 63 : (1975) JLJ 225 : (1974) MPLJ 807
Contract Act, 1872 — Section 70Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12
High Courts30 Oct 1973Dismissed
Sone Singh and others Vs State Industrial Court, Indore and others
Madhya Pradesh High Court · (1979) ILR (MP) 311 : (1974) MPLJ 40
Constitution of India, 1950 — Article 136, 226Contract Act, 1872 — Section 2(18), 2(35), 26, 27, 27
High Courts20 Oct 1973Partly Allowed
State Bank of Indore Vs Jasroop Baijnath Joint Hindu Family Firm, Sanawad
Madhya Pradesh High Court · AIR 1974 MP 193 : (1974) 19 MPLJ 329 : (1974) MPLJ 329
Evidence Act, 1872 — Section 115, 92
High Courts19 Oct 1973Dismissed
Dulichand and another Vs Union of India and others
Madhya Pradesh High Court · (1974) JLJ 244 : (1974) MPLJ 200
Cantonments Act, 1924 — Section 28, 28(1), 29(1), 31, 31(g)Constitution of India, 1950 — Article 14, 226
High Courts18 Oct 1973Dismissed
Ram Ratan Gupta Vs The State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1974 MP 101 : (1975) ILR (MP) 377 : (1974) 19 MPLJ 95 : (1974) MPLJ 95
Constitution of India, 1950 — Article 299, 299(1)Madhya Pradesh Excise Act, 1915 — Section 18, 64
High Courts15 Oct 1973Dismissed
Bheru Vs State of M.P.
Madhya Pradesh High Court · (1974) JLJ 240
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts12 Oct 1973Allowed
Dhulibai Vs Board of Revenue and others
Madhya Pradesh High Court · (1974) JLJ 64
Constitution of India, 1950 — Article 226, 227General Clauses Act, 1897 — Section 6Madhya Pradesh General Clauses Act, 1957 — Section 19(c)
High Courts10 Oct 1973
Chhotalal Keshavram Vs Additional Assistant Commissioner of Sales Tax and Another
Madhya Pradesh High Court · (1979) ILR (MP) 123 : (1974) JLJ 178 : (1974) 19 MPLJ 148 : (1974) MPLJ 148 : (1974) 33 STC 456
Civil Procedure Code, 1908 (CPC) — Section 105Constitution of India, 1950 — Article 141
High Courts08 Oct 1973Allowed
The Collective Farming Society Ltd. and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1974 MP 59 : (1975) ILR (MP) 187 : (1974) JLJ 16 : (1974) 19 MPLJ 1 : (1974) MPLJ 1
Constitution of India, 1950 — Article 245General Clauses Act, 1897 — Section 3(42)Madhya Pradesh Co-operative Societies Act, 1960 — Section 53, 91
High Courts28 Sept 1973Allowed
Madanlal Kishangopal and others Vs Municipal Council, Tarana and another
Madhya Pradesh High Court · (1979) ILR (MP) 111 : (1974) JLJ 323 : (1974) MPLJ 251
Madhya Pradesh Municipalities Act, 1961 — Section 127(2), 130, 130(1)
High Courts24 Sept 1973Dismissed
Smt. Kulwant Kaur and Another Vs Collector, Jabalpur (House Allotment Section) and Others
Madhya Pradesh High Court · AIR 1974 MP 35 : (1974) JLJ 12 : (1974) 19 MPLJ 27 : (1974) MPLJ 27
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 2
High Courts20 Sept 1973
Krishi Upaj Mandii Samiti Vs Mohanlal Khemchand
Madhya Pradesh High Court · (1974) CriLJ 258 : (1974) JLJ 58 : (1973) 18 MPLJ 1065
Prevention of Food Adulteration Act, 1954 — Section 20
High Courts19 Sept 1973Allowed
Smt. Sushma Mitra Vs Madhya Pradesh State Road Transport Corporation and Others
Madhya Pradesh High Court · (1974) ACJ 87 : AIR 1974 MP 63 : (1974) JLJ 40 : (1974) 19 MPLJ 16 : (1974) MPLJ 16
Evidence Act, 1872 — Section 106