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Madhya Pradesh High Court judgments

47,634 judgments · page 2,148 of 2,382

High Courts03 Apr 1975Partly Allowed

Laxmidas Patel Vs The Indore Municipal Corporation and Others

Madhya Pradesh High Court · AIR 1975 MP 223 : (1980) ILR (MP) 206 : (1976) JLJ 534 : (1975) 20 MPLJ 525

Constitution of India, 1950 — Article 14, 19(1)Madhya Pradesh General Clauses (Amendment) Act, 1958 — Section 25Madhya Pradesh General Clauses Act, 1957 — Section 25
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High Courts31 Mar 1975

Haji Ibrahim Vs The State of Madhya Pradesh and Another

Madhya Pradesh High Court · (1975) CriLJ 1438 : (1979) ILR (MP) 868 : (1978) ILR (MP) 868 : (1975) JLJ 516 : (1975) 20 MPLJ 440

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 9Constitution of India, 1950 — Article 14, 21, 22, 226, 352
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High Courts25 Mar 1975

The State of Madhya Pradesh Vs Lohra

Madhya Pradesh High Court · (1975) CriLJ 1808 : (1977) ILR (MP) 84 : (1975) JLJ 687

Constitution of India, 1950 — Article 22Criminal Procedure Code, 1973 (CrPC) — Section 438
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High Courts22 Mar 1975Dismissed

Madhusudan Vs Smt. Chandrika

Madhya Pradesh High Court · AIR 1975 MP 174 : (1980) ILR (MP) 249 : (1975) JLJ 486 : (1975) 20 MPLJ 381

Contract Act, 1872 — Section 17Hindu Marriage Act, 1955 — Section 10(1), 12(1)
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High Courts06 Mar 1975

Dhruvanath Singh Vs Shivanaresh Sharma

Madhya Pradesh High Court · (1975) CriLJ 1710 : (1977) ILR (MP) 985 : (1975) JLJ 319 : (1975) 20 MPLJ 409

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 101, 121, 122, 177, 307Penal Code, 1860 (IPC) — Section 406
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