High Courts21 Feb 2023Dismissed
Saheb Tiwari Vs LT. ACOL
Madhya Pradesh High Court · (2023) 02 MP CK 0067
Constitution Of India, 1950 — Article 227Family Courts Act, 1984 — Section 11Code Of Civil Procedure, 1908 — Section 151
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,605 judgments · page 207 of 2,481
High Courts21 Feb 2023Dismissed
Ankit Khandelwal Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 02 MP CK 0066
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17
High Courts20 Feb 2023Allowed/Disposed Of
Kartar Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 02 MP CK 0061
Indian Penal Code, 1860 — Section 394Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13Code Of Criminal Procedure, 1973 — Section 439
High Courts20 Feb 2023
Ramraj Rawat And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 02 MP CK 0060
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 34, 324
High Courts20 Feb 2023
Kuldeep Urf Prince Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 02 MP CK 0059
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 147, 149, 323, 365
High Courts20 Feb 2023Disposed Of
Mohit Tiwari Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 02 MP CK 0058
Code Of Criminal Procedure, 1973 — Section 482
High Courts20 Feb 2023Allowed
Vijay Kushwah Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 02 MP CK 0057
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(w)(ii), 3(1)(va), 3(2)(v), 14A(2)Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 456, 506
High Courts20 Feb 2023Disposed Of
Yasmin And Others Vs Indore Municipal Corporation And Others
Madhya Pradesh High Court · (2023) 02 MP CK 0056
Constitution Of India, 1950 — Article 226
High Courts20 Feb 2023Disposed Of
Firoz Khan And Others Vs Indore Municipal Corporation And Others
Madhya Pradesh High Court · (2023) 02 MP CK 0055
Constitution Of India, 1950 — Article 226
High Courts17 Feb 2023Dismissed
Uma Shanker @ Mukesh Gupta Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 02 MP CK 0054
Code Of Criminal Procedure, 1973 — Section 174, 313, 374(2)Indian Penal Code, 1860 — Section 300, 304B, 498A
High Courts17 Feb 2023
Vijay Dwivedi Vs Savita Pandey
Madhya Pradesh High Court · (2023) 02 MP CK 0048
Hindu Marriage Act, 1955 — Section 12, 23(2)
High Courts17 Feb 2023Allowed
Lucky Raghuwanshi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 02 MP CK 0047
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 120B, 304, 328,Madhya Pradesh Excise Act, 1915 — Section 34(1), 36(A), 49(A)
High Courts16 Feb 2023Allowed
Mayank And Others Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 02 MP CK 0070
Code Of Criminal Procedure, 1973 — Section 161, 482Indian Penal Code, 1860 — Section 34, 306
High Courts16 Feb 2023Disposed Of
M/S Shree Mangalam Buildcom Pvt. Ltd Vs Union Of India Through Secretary General Manager And Others
Madhya Pradesh High Court · (2023) 02 MP CK 0062
Arbitration And Conciliation Act, 1996 — Section 9, 37
High Courts16 Feb 2023Allowed/Disposed Of
Meena Rajak Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 02 MP CK 0051
High Courts16 Feb 2023Disposed Of
Pratik Color Industries Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 02 MP CK 0050
Madhya Pradesh Legal Metrology Rules, 2011 — Rule 23Code Of Criminal Procedure, 1973 — Section 482Legal Metrology Act, 2009 — Section 8(1), 36(1)
High Courts16 Feb 2023Allowed/Disposed Of
Narendra Kumar Sharma Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 02 MP CK 0049
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(w)(i), 3(2)(v), 14(A)(2)Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 342, 376
High Courts15 Feb 2023Disposed Of
Chandrakanta Soni Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 02 MP CK 0046
Madhya Pradesh. Land Revenue Code, 1959 — Section 51(c)
High Courts14 Feb 2023Allowed
M/S Rajkumar Agrawal Vs Union Of India And Others
Madhya Pradesh High Court · (2023) 02 MP CK 0042
Code Of Civil Procedure, 1908 — Order 38 Rule 5Arbitration And Conciliation Act, 1996 — Section 9, 36, 37
High Courts14 Feb 2023Allowed
Sakul Hamid And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 02 MP CK 0041
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 41, 41A, 173(8), 482Madhya Pradesh Excise Act, 1915 — Section 34(2)