COURT ARCHIVE

Madhya Pradesh High Court judgments

47,636 judgments · page 2,051 of 2,382

High Courts08 Sept 1983

Laxminarayan Maharaj and Another Vs Commissioner of Income Tax and Others

Madhya Pradesh High Court · (1983) 37 CTR 240 : (1983) ILR (MP) 684 : (1984) 150 ITR 465 : (1984) JLJ 26 : (1983) 28 MPLJ 823 : (1984) 17 TAXMAN 80

Income Tax Act, 1961 — Section 12A, 12A(5)Income Tax Rules, 1962 — Rule 17, 17A

High Courts08 Sept 1983Dismissed

Badri Prasad Puran Badhai Vs Bala Prasad Mool Chand Sahu and others

Madhya Pradesh High Court · (1985) JLJ 414 : (1985) MPLJ 258

Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 302, 34

High Courts05 Sept 1983

Commissioner of Income Tax Vs Gwalior Sugar Company Limited

Madhya Pradesh High Court · (1984) 42 CTR 69 : (1984) 150 ITR 320

Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 256(2), 37(1)

High Courts05 Sept 1983

Girdharilal Nannelal and Sukhlal Jhamaklal Vs Commissioner of Income Tax Commissioner of Income Tax Vs Ramkishan Bhojraj and Alim Beg

Madhya Pradesh High Court · (1984) 38 CTR 258 : (1983) ILR (MP) 657 : (1984) 147 ITR 529 : (1984) JLJ 111 : (1983) 28 MPLJ 888

Income Tax Act, 1961 — Section 187, 187(2), 188

High Courts03 Sept 1983Dismissed

Bilquis Bai Vs Sher Khan

Madhya Pradesh High Court · (1984) JLJ 152

Criminal Procedure Code, 1973 (CrPC) — Section 125

High Courts02 Sept 1983Allowed

Manoj Tin Containers Vs Union of India and Another

Madhya Pradesh High Court · (1984) 2 ECC 286 : (1985) 5 ECR 214 : (1984) 15 ELT 80

Constitution of India, 1950 — Article 226, 227

High Courts01 Sept 1983

Ratanlal Rajmistri Vs Mohanlal Verma and Another

Madhya Pradesh High Court · (1984) 1 ACC 23

Employees Compensation Act, 1923 — Section 30

High Courts30 Aug 1983

State of M.P. Vs L.C. Bahirani and others

Madhya Pradesh High Court · (1984) JLJ 124 : (1983) MPLJ 835

Contempt of Courts Act, 1971 — Section 15(3)Essential Commodities Act, 1955 — Section 6A

High Courts29 Aug 1983

Kanhaiyalal and Ramswaroop Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1984) 149 ITR 158 : (1985) 20 TAXMAN 181

Constitution of India, 1950 — Article 134AIncome Tax Act, 1961 — Section 54

High Courts26 Aug 1983

Sampatlal and Sons Vs Commissioner of Income Tax and Others

Madhya Pradesh High Court · (1983) 36 CTR 293 : (1984) ILR (MP) 158 : (1984) 150 ITR 191 : (1983) JLJ 790 : (1983) 28 MPLJ 795 : (1984) 16 TAXMAN 144

Income Tax Act, 1961 — Section 132, 132(10), 132(8)

High Courts26 Aug 1983

Abhinendra Kumar and Others Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1983) 37 CTR 59 : (1984) 150 ITR 189 : (1984) 16 TAXMAN 392

Income Tax Act, 1961 — Section 154, 33

High Courts25 Aug 1983Dismissed

New India Assurance Co. Ltd. Vs Lakshmi Bai and Others

Madhya Pradesh High Court · (1985) ACJ 138 : (1986) 60 CompCas 1024

Motor Vehicles Act, 1939 — Section 110C(2A)

High Courts25 Aug 1983

Motiram Pesumal Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1984) 149 ITR 786

High Courts20 Aug 1983Allowed

Vidhya Bohare Vs State of M.P. and another

Madhya Pradesh High Court · (1987) JLJ 166

High Courts17 Aug 1983

Steel Authority of India Ltd., Bhilai Steel Plant Vs Aeltemesh Rein and Others

Madhya Pradesh High Court · (1984) CriLJ 1284 : (1983) ILR (MP) 144 : (1984) JLJ 552

Constitution of India, 1950 — Article 20, 300ACriminal Procedure Code, 1973 (CrPC) — Section 245, 482Penal Code, 1860 (IPC) — Section 218, 34, 406, 441, 454

High Courts17 Aug 1983Dismissed

Balkrishna Agrawal and Another Vs Central Bank of India and Another

Madhya Pradesh High Court · AIR 1984 MP 74 : (1984) ILR (MP) 50 : (1984) JLJ 90

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 39 Rule 10

High Courts17 Aug 1983

Commissioner of Sales Tax Vs Chhogalal and Sons

Madhya Pradesh High Court · (1984) 55 STC 200

General Clauses Act, 1897 — Section 6

High Courts11 Aug 1983Dismissed

Ramchandra Jagannath and Co. Vs The State of Madhya Pradesh and Others

Madhya Pradesh High Court · (1984) 56 STC 107

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226, 227

High Courts08 Aug 1983

Moolchand and Others Vs Mst. Khushed Bi and Others

Madhya Pradesh High Court · AIR 1984 MP 32 : (1983) ILR (MP) 714 : (1983) JLJ 734 : (1983) 28 MPLJ 767

Court Fees Act, 1870 — Article 17, 7Suits Valuation Act, 1887 — Section 3, 4

High Courts06 Aug 1983

SHANTILAL ASHOK KUMAR and Others Vs COMMISSIONER OF INCOME TAX.

Madhya Pradesh High Court · (1984) 38 CTR 268

Income Tax Act, 1961 — Section 26