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Madhya Pradesh High Court judgments

47,636 judgments · page 2,028 of 2,382

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High Courts22 Jul 1985

Commissioner of Wealth-tax Vs Meghaji Girdharilal

Madhya Pradesh High Court · (1989) 177 ITR 297

Wealth Tax Act, 1957 — Section 5(1)
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High Courts22 Jul 1985Allowed

Mahadeo Prasad Gautam Vs Regional Manager, Food Corporation of India and Others

Madhya Pradesh High Court · (1986) JLJ 1

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 29(1)(v)Food Corporation of India Staff Regulations, 1971 — Regulation 74(1)(b)
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High Courts19 Jul 1985

The New India Assurance Company Vs Laxmi Devi and Others

Madhya Pradesh High Court · (1985) 2 ACC 380

Motor Vehicles Act, 1988 — Section 110A
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High Courts17 Jul 1985

H.S. Nanjundiah Vs State of M.P. and Others

Madhya Pradesh High Court · (1986) 2 LLJ 76

Civil Procedure Code, 1908 (CPC) — Section 60, 65Constitution of India, 1950 — Article 41
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High Courts17 Jul 1985

Madhav Anant Rao Gore Vs State Bank of India and Others

Madhya Pradesh High Court · (1986) ILR (MP) 94 : (1986) 2 LLJ 394 : (1985) 30 MPLJ 733 : (1985) MPLJ 733

Constitution of India, 1950 — Article 14, 16, 226
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High Courts16 Jul 1985

Commissioner of Wealth Tax Vs R.S. Seth Ghisalal Modi Family Trust

Madhya Pradesh High Court · (1988) 169 ITR 531

Wealth Tax Act, 1957 — Section 21(1), 21(4), 22(1), 27(3)
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High Courts16 Jul 1985

Commissioner of Income Tax Vs Durga Prasad Rajaram Aratiya

Madhya Pradesh High Court · (1986) 57 CTR 255 : (1986) 160 ITR 328

Income Tax Act, 1961 — Section 256(2)
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High Courts16 Jul 1985

Uttam Construction Co. Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1986) 50 CTR 261 : (1985) 156 ITR 459

Income Tax Act, 1961 — Section 184(4), 184(7), 185
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High Courts15 Jul 1985

Commissioner of Income Tax Vs M.P. Bidi Leaves and Co.

Madhya Pradesh High Court · (1987) 61 CTR 222 : (1985) 156 ITR 487

Income Tax Act, 1961 — Section 184, 185
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High Courts15 Jul 1985

Vimalchand Bhimsen Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1986) 54 CTR 405 : (1986) 159 ITR 941

Income Tax Act, 1961 — Section 256(2), 271(1)
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High Courts15 Jul 1985

Commissioner of Wealth-tax Vs Jambu Kumar Singh Kasliwal

Madhya Pradesh High Court · (1987) 64 CTR 150 : (1987) 166 ITR 623

Wealth Tax Act, 1957 — Section 27(3), 5(1)
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High Courts15 Jul 1985

Tejgir and others Vs State of M.P.

Madhya Pradesh High Court · (1987) JLJ 406 : (1985) MPLJ 468

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High Courts12 Jul 1985

Commissioner of Income Tax Vs Shalabh Sharma

Madhya Pradesh High Court · (1987) 31 TAXMAN 12

Income Tax Act, 1961 — Section 256(1), 80J
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High Courts11 Jul 1985

Bhagwandas Jain Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1986) 54 CTR 334 : (1985) 156 ITR 608

Income Tax Act, 1961 — Section 147
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High Courts09 Jul 1985Allowed

Union of India Vs Indershwar Mishra

Madhya Pradesh High Court · (1987) MPLJ 206

Civil Procedure Code, 1908 (CPC) — Section 80
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High Courts05 Jul 1985Dismissed

Hari Singh and others Vs State of. M.P. and others

Madhya Pradesh High Court · (1985) 07 MP CK 0038

Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 17(1), 4, 5A
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High Courts05 Jul 1985

Mohan Chandran and Another Vs Union of India (UOI) and Others

Madhya Pradesh High Court · (1985) JLJ 737 : (1986) 1 LLJ 485 : (1985) 30 MPLJ 572 : (1985) MPLJ 572

Central Reserve Police Force Act, 1949 — Section 16, 18, 8Constitution of India, 1950 — Article 14, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 170, 197, 257
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High Courts04 Jul 1985Allowed

Sanjay Kumar Vs Shokatali and Others

Madhya Pradesh High Court · (1985) 07 MP CK 0014

Motor Vehicles Act, 1988 — Section 110D
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High Courts03 Jul 1985

Commissioner of Sales Tax Vs Khimji Vishramji and Co.

Madhya Pradesh High Court · (1986) 61 STC 295

Central Sales Tax Act, 1956 — Section 9
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High Courts02 Jul 1985Dismissed

Mannalal and Another Vs State of M.P. and Another

Madhya Pradesh High Court · (1986) ACJ 902 : AIR 1985 MP 263

Motor Vehicles Act, 1939 — Section 110B, 110D
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