High Courts28 Feb 1986
Saleem Vs Harimal and Others
Madhya Pradesh High Court · (1986) 2 ACC 216
Motor Vehicles Act, 1939 — Section 110D
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 2,012 of 2,382
High Courts27 Feb 1986Dismissed
Dayal Singh Jinwan Singh Lodhi Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1988) MPLJ 381
Arms Act, 1959 — Section 25, 27Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11(4)
High Courts27 Feb 1986Allowed
Atal Beharilal Vs State of M. P. and others
Madhya Pradesh High Court · (1987) JLJ 675 : (1987) MPLJ 173
Constitution of India, 1950 — Article 16
High Courts27 Feb 1986
COMMISSIONER OF INCOME TAX Vs SMT. GUNWANTIBAI RATILAL.
Madhya Pradesh High Court · (1986) 53 CTR 220 : (1986) 26 TAXMAN 303
Income Tax Act, 1961 — Section 256(2)
High Courts27 Feb 1986Allowed
Shivratan Tiwari Vs General Manager, M.P.S.R.T.C. and others
Madhya Pradesh High Court · (1987) MPLJ 565
High Courts26 Feb 1986
COMMISSIONER OF INCOME TAX Vs MANILAL TRIBHUWANDAS.
Madhya Pradesh High Court · (1986) 53 CTR 299 : (1986) 26 TAXMAN 143
Income Tax Act, 1961 — Section 256(2)
High Courts26 Feb 1986Allowed
Rambilas Gour and others Vs Tahsildar, Hoshangabad
Madhya Pradesh High Court · (1987) ILR (MP) 612 : (1986) JLJ 689 : (1986) MPLJ 396
Madhya Pradesh Krishi Upaj Mandi (Adhisuchana Prakashan Riti, Bharsadhak Samiti Tatha Mandi Samiti Gathan) Niyam, 1974 — Rule 13(3)
High Courts25 Feb 1986Allowed
Shyam Sunder Agrawal Vs Kartar Singh Sharma and Another
Madhya Pradesh High Court · (1990) 67 CompCas 621 : (1987) 32 MPLJ 211
Motor Vehicles Act, 1939 — Section 96, 96(2), 96(6)
High Courts24 Feb 1986
Pota Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1987) CriLJ 1585
Constitution of India, 1950 — Article 226
High Courts24 Feb 1986Dismissed
Pota Vs State of M.P. and Others
Madhya Pradesh High Court · (1986) JLJ 161
Constitution of India, 1950 — Article 226
High Courts22 Feb 1986
M.P. State Road Transport Corporation Vs Nagendra Nath Shrivastava and Another
Madhya Pradesh High Court · (1986) 1 ACC 559
Motor Vehicles Act, 1939 — Section 110D
High Courts22 Feb 1986
The Oriental Fire and General Insurance Co. Ltd., Agra and Another Vs Dhanno and Others
Madhya Pradesh High Court · (1987) ACJ 759 : AIR 1987 MP 71 : (1989) 65 CompCas 783 : (1987) 32 MPLJ 328 : (1987) MPLJ 328
Motor Vehicles Act, 1939 — Section 95(1)
High Courts22 Feb 1986
Shriram Singh Vs Kanwar Singh and Another
Madhya Pradesh High Court · (1986) 2 ACC 355
Motor Vehicles Act, 1939 — Section 110D
High Courts21 Feb 1986
Commissioner of Income Tax Vs M.P. Financial Corporation
Madhya Pradesh High Court · (1986) 57 CTR 302 : (1989) 180 ITR 327
Income Tax Act, 1961 — Section 36(1)
High Courts21 Feb 1986
Commissioner of Sales Tax Vs Tata Exports Ltd.
Madhya Pradesh High Court · (1986) 63 STC 155
Madhya Pradesh General Sales Tax Act, 1958 — Section 44(1)
High Courts21 Feb 1986
Madhya Pradesh State Road Transport Corporation Vs Union of India (UOI)
Madhya Pradesh High Court · (1986) 2 ACC 389
High Courts20 Feb 1986Allowed
Brijendra Singh Sumer Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1987) JLJ 206 : (1986) MPLJ 595
Constitution of India, 1950 — Article 14, 39A
High Courts20 Feb 1986Dismissed
Smt. Chuneela Kumari Vs Karunashanker
Madhya Pradesh High Court · AIR 1988 MP 232 : (1986) ILR (MP) 595 : (1988) MPLJ 24
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23A, 23J
High Courts19 Feb 1986
Dhaya Bhai Ranchod Bhai Patel Vs J.C. Mills, Gwalior
Madhya Pradesh High Court · (1988) JLJ 192
Limitation Act, 1963 — Article 136
High Courts18 Feb 1986Allowed
Sharda Talkies Vs Dhadiwal Exhibitors, Raipur
Madhya Pradesh High Court · AIR 1987 MP 164 : (1986) ILR (MP) 233 : (1987) 32 MPLJ 158
Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 2, Order 9 Rule 3, 37