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Madhya Pradesh High Court judgments

47,636 judgments · page 2,001 of 2,382

High Courts10 Oct 1986Allowed

Ravindra Vs Smt. Pratibha

Madhya Pradesh High Court · AIR 1987 MP 64 : (1986) ILR (MP) 591 : (1987) JLJ 370 : (1987) 32 MPLJ 51 : (1987) MPLJ 51

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Hindu Marriage Act, 1955 — Section 13, 21, 28
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High Courts09 Oct 1986Allowed

Ramdutta Sharma Vs Krishna Dutta Sharma

Madhya Pradesh High Court · AIR 1987 MP 192 : (1987) JLJ 198 : (1987) 32 MPLJ 116 : (1987) MPLJ 116

Civil Procedure Code, 1908 (CPC) — Section 151Succession Act, 1925 — Section 213
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High Courts08 Oct 1986Allowed

Kishanlal and Others Vs Hargovind

Madhya Pradesh High Court · AIR 1987 MP 134 : (1987) 32 MPLJ 358 : (1987) MPLJ 358

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1, Order 34 Rule 14(1)Transfer of Property Act, 1882 — Section 60Trusts Act, 1882 — Section 90
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High Courts03 Oct 1986Allowed

Nihal Singh Vs Ram Bai

Madhya Pradesh High Court · AIR 1987 MP 126

Constitution of India, 1950 — Article 13(2), 21, 23Contract Act, 1872 — Section 23, 65
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High Courts30 Sept 1986Allowed

Vijay Kumar Jain Vs State of M. P.

Madhya Pradesh High Court · (1987) MPLJ 109

Madhya Pradesh Vinirdishta Bhrashta Acharan Nivaran Adhiniyam, 1982 — Section 26, 27, 41Penal Code, 1860 (IPC) — Section 420
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High Courts30 Sept 1986Allowed

Vimal Vs Attar Hussain and Another

Madhya Pradesh High Court · (1987) ACJ 983

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 5Employees State Insurance Act, 1948 — Section 53Workmens Compensation Act, 1923 — Section 2, 30
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