High Courts07 Nov 1987
Balchand Malaiya, Managing Trustee, Singhai Karelal Kundanlal Trust Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1988) 69 STC 110
Madhya Pradesh General Sales Tax Act, 1958 — Section 44(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 1,979 of 2,382
High Courts07 Nov 1987Dismissed
Rakesh Kumar Sharma Vs Central Bank of India
Madhya Pradesh High Court · (1990) 35 MPLJ 121 : (1990) MPLJ 121
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 3(4)Companies Act, 1956 — Section 2(7), 617Criminal Procedure Code, 1973 (CrPC) — Section 200, 482
High Courts07 Nov 1987Allowed
Lalchand Choithram Sindhi Vs Laxman Das Narain Das Sindhi
Madhya Pradesh High Court · (1988) ILR (MP) 273 : (1992) 37 MPLJ 352 : (1992) MPLJ 352
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(3), 13(1), 13(6)
High Courts07 Nov 1987
Steel Tubes of India Limited Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1988) 172 ITR 54
Income Tax Act, 1961 — Section 256(1), 256(2), 37(1)
High Courts06 Nov 1987
Vijay Kumar Tripathi Vs State of Madhya Pradesh and another
Madhya Pradesh High Court · (1989) MPLJ 462
Madhya Pradesh Ceiling on Agricultural Holdings Act, 1960 — Section 4(1)
High Courts06 Nov 1987Dismissed
Kishori Vs Gulabkhan and Others
Madhya Pradesh High Court · (1988) ACJ 860
High Courts06 Nov 1987
Chimanlal Voerchand Vs Additional Assistant Commissioner of Sales Tax and Another
Madhya Pradesh High Court · (1988) 68 STC 278
Central Sales Tax Act, 1956 — Section 6
High Courts06 Nov 1987
State Bank of Indore Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1988) 70 CTR 143 : (1988) 172 ITR 39 : (1987) 35 TAXMAN 472
Income Tax Act, 1961 — Section 141A, 141A(6), 143(3), 237, 246
High Courts06 Nov 1987
Commissioner of Income Tax Vs State Bank of Indore
Madhya Pradesh High Court · (1988) 69 CTR 147 : (1988) 172 ITR 24
Interest Tax Act, 1974 — Section 2(5), 2(7), 4, 5, 6Negotiable Instruments Act, 1881 (NI) — Section 32
High Courts04 Nov 1987
Ballabhdas Paddar Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1988) 68 STC 331
Central Sales Tax Act, 1956 — Section 14, 15
High Courts03 Nov 1987
Munnibai Vs Subhash Singh and Others
Madhya Pradesh High Court · (1988) 1 ACC 334
High Courts30 Oct 1987Dismissed
Mahesh Kumar Vs Additional Collector, Hoshangabad and Another
Madhya Pradesh High Court · AIR 1988 MP 210 : (1988) MPLJ 6
Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 11, 2
High Courts30 Oct 1987Allowed
Rukmabai Kulmi Vs Ramlal and Others
Madhya Pradesh High Court · (1988) 1 ACC 144 : (1988) ACJ 351 : (1990) 67 CompCas 555
Motor Vehicles Act, 1939 — Section 92A
High Courts30 Oct 1987
Manager, Central India Flour Mills Vs Mohd Ishaq Sagir and Another
Madhya Pradesh High Court · (1994) 3 LLJ 205 : (1988) MPLJ 274
Madhya Pradesh Industrial Employment (Standing Orders) Act, 1961 — Section 12(1)Madhya Pradesh Industrial Employment (Standing Orders) Rules, 1963 — Rule 12, 12(3)Madhya Pradesh Industrial Relations Act, 1960 — Section 107A
High Courts29 Oct 1987Dismissed
Chordia Kavelu Udyog Vs State of M.P. and Others
Madhya Pradesh High Court · (1988) 69 STC 49
Madhya Pradesh General Sales Tax Act, 1958 — Section 12
High Courts29 Oct 1987Dismissed
Sultan Khan Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (1991) 36 MPLJ 81 : (1991) MPLJ 81
Limitation Act, 1963 — Article 112Madhya Pradesh Land Revenue Code, 1959 — Section 248
High Courts29 Oct 1987Dismissed
Rajmata Vijayaraje Scindia and others Vs Maharaja Madhavrao Scindia
Madhya Pradesh High Court · (1988) MPLJ 78
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts29 Oct 1987Dismissed
Vijayaraje Scindia (Rajmata) and Others Vs Maharaj Madhavrao Scindia and Others
Madhya Pradesh High Court · (1988) JLJ 86
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts27 Oct 1987Dismissed
Sanjay Jain and others Vs The State of Madhya Pradesh and others
Madhya Pradesh High Court · AIR 1988 MP 90
Constitution of India, 1950 — Article 19(1)(c), 21Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Section 34, 37
High Courts27 Oct 1987
The New India Assurance Company Ltd. Vs Champa Devi Jaiswal and Others
Madhya Pradesh High Court · (1988) 1 ACC 75
Motor Vehicles Act, 1988 — Section 92A