High Courts29 Apr 1988Dismissed
Janardan Prasad Sharma Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (1988) MPLJ 719
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 1,970 of 2,382
High Courts21 Apr 1988
Jagdish Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1989) CriLJ 531 : (2001) ILR (MP) 402 : (1988) JLJ 466 : (1988) MPJR 94
Criminal Procedure Code, 1973 (CrPC) — Section 161, 167, 309, 344, 437
High Courts20 Apr 1988Allowed
Manoj Kumar Jindal Vs Ravishankar University, Raipur and others
Madhya Pradesh High Court · (1988) MPLJ 608
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Section 23(xliv)
High Courts19 Apr 1988
State of Madhya Pradesh Vs Pannalal and Another
Madhya Pradesh High Court · (1989) CriLJ 1561
Essential Commodities Act, 1955 — Section 3, 5, 7
High Courts19 Apr 1988
Girjashankar and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1989) CriLJ 242 : (1988) ILR (MP) 638 : (1988) MPJR 68 : (1988) MPLJ 421
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 113, 113A, 143Penal Code, 1860 (IPC) — Section 107, 302, 306, 307, 323
High Courts19 Apr 1988Dismissed
Kiran Sisodia Vs Jiwaji University, Gwalior (M.P.)
Madhya Pradesh High Court · AIR 1989 MP 18 : (1989) JLJ 229
Constitution of India, 1950 — Article 14, 226, 51AMadhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Section 15(2), 15(4)
High Courts07 Apr 1988Dismissed
Badrilal Hiralal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1988) MPLJ 354
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 409
High Courts04 Apr 1988
Union Carbide Corporation Vs Union of India
Madhya Pradesh High Court · (1988) MPJR 233 : (1988) MPLJ 540
Bhopal Gas Leak Disaster (Processing of Claims) Act, 1985 — Section 11Civil Procedure Code, 1908 (CPC) — Section 115, 94
High Courts04 Apr 1988
M/S. Anand and Sons, Indore Vs Commissioner of Sales Tax, M.P.
Madhya Pradesh High Court · (1988) MPJR 7
Madhya Pradesh General Sales Tax Act, 1958 — Section 44(1)
High Courts30 Mar 1988
Ku. Bharti Shrivastava Vs Jiwaji University, Gwalior and Another
Madhya Pradesh High Court · AIR 1989 MP 197 : (1989) JLJ 638
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115
High Courts25 Mar 1988Dismissed
Mahant Ramratandas and another Vs Mahant Narayandas and others
Madhya Pradesh High Court · (1989) MPLJ 293
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302, 324, 34
High Courts25 Mar 1988Dismissed
Rama Kumari Kalal Vs Udailal
Madhya Pradesh High Court · (1989) MPLJ 303
Criminal Procedure Code, 1973 (CrPC) — Section 397(2)Penal Code, 1860 (IPC) — Section 149, 307, 307
High Courts25 Mar 1988
NAV NIRMAN P. LTD. Vs COMMISSIONER OF Income Tax.
Madhya Pradesh High Court · (1988) 75 CTR 95 : (1988) 174 ITR 574
Income Tax Act, 1961 — Section 144, 154, 271
High Courts23 Mar 1988Dismissed
Sitaram Vs Tularam and Others
Madhya Pradesh High Court · AIR 1989 MP 128 : (1989) JLJ 432 : (1989) MPJR 231
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Transfer of Property Act, 1882 — Section 53A
High Courts18 Mar 1988
COMMISSIONER OF Income Tax Vs PLASTICHEM.
Madhya Pradesh High Court · (1988) 74 CTR 127 : (1988) 174 ITR 546
Income Tax Act, 1961 — Section 256(1)
High Courts16 Mar 1988Dismissed
Sanjay Kumar Gokulpure Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (1988) MPLJ 722
Madhya Pradesh Borstal Act, 1928 — Section 2(i)Penal Code, 1860 (IPC) — Section 302
High Courts15 Mar 1988
COMMISSIONER OF Income Tax Vs GIRDHARILAL WADHWA.
Madhya Pradesh High Court · (1988) 74 CTR 145 : (1988) 174 ITR 541
Income Tax Act, 1961 — Section 256(2)
High Courts15 Mar 1988Allowed
Gothelal Chourasia and Another Vs Gajjan Singh and Others
Madhya Pradesh High Court · (1988) ACJ 1120
Motor Vehicles Act, 1939 — Section 110D, 92A
High Courts15 Mar 1988Dismissed
Madhya Pradesh State Road Trans. Corpn. Vs Sukhiya Bai and Others
Madhya Pradesh High Court · (1989) ACJ 1124
Motor Vehicles Act, 1939 — Section 110D, 92A
High Courts14 Mar 1988Allowed
Darsa Bai Vs Gangaprasad
Madhya Pradesh High Court · (1988) 03 MP CK 0021
Hindu Marriage Act, 1955 — Section 10(1), 13, 13(1), 28