High Courts19 Jul 1988Allowed
Cine Pradarshak Sangh, Sagar and others Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (1988) MPLJ 638
Madhya Pradesh Entertainments Duty and Advertisements Tax Act, 1936 — Section 3
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 1,967 of 2,382
High Courts15 Jul 1988Allowed
Mohammad Ishaq Mohammad Gulam Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1988) 174 ITR 531
Income Tax Act, 1961 — Section 256(2), 26(6)
High Courts14 Jul 1988Allowed
Gayaprasad Vs State of M. P.
Madhya Pradesh High Court · (1988) JLJ 595
Criminal Procedure Code, 1973 (CrPC) — Section 452
High Courts14 Jul 1988Allowed
Azizunnisha Vs Channanlal and Others
Madhya Pradesh High Court · (1990) MPJR 438 : (1991) 36 MPLJ 303 : (1991) MPLJ 303
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12
High Courts14 Jul 1988
Gaya Prasad Vs State of Madhya Pradesh and another
Madhya Pradesh High Court · (1988) MPJR 145 : (1989) MPLJ 635
Madhya Pradesh Co-operative Societies Act, 1960 — Section 64, 64(2)(b)
High Courts13 Jul 1988Dismissed
Sumanlata Vs Omprakash Saini and Others
Madhya Pradesh High Court · (1990) 1 DMC 87 : (1989) MPJR 578 : (1989) MPLJ 492
Constitution of India, 1950 — Article 226, 226(1), 227
High Courts13 Jul 1988Dismissed
Rajjan Vs State of M.P.
Madhya Pradesh High Court · (1989) MPJR 416
National Security Act, 1980 — Section 3(2)
High Courts11 Jul 1988
Commissioner of Wealth-tax Vs Babulal Agrawal
Madhya Pradesh High Court · (1989) 176 ITR 497 : (1988) 40 TAXMAN 306
Wealth Tax Act, 1957 — Section 17, 18(1), 27, 27(3)
High Courts11 Jul 1988
United India Insurance Co. Ltd. Vs R.M. Shukla and Another
Madhya Pradesh High Court · (1988) 2 ACC 491 : (1988) ACJ 1052
Motor Vehicles Act, 1939 — Section 110A, 110D
High Courts07 Jul 1988Allowed
Arjunlal Vs State of M. P.
Madhya Pradesh High Court · (1988) JLJ 573
Prevention of Corruption Act, 1947 — Section 5(1)(d), 5(2)
High Courts07 Jul 1988Allowed
Gangabai Vs Shivram
Madhya Pradesh High Court · (1989) MPLJ 44
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(2), 482
High Courts07 Jul 1988Dismissed
Gulab Singh Vs Kalpana Bai and Others
Madhya Pradesh High Court · (1990) 1 DMC 421
Guardians and Wards Act, 1890 — Section 12, 7
High Courts07 Jul 1988Allowed
Bank of Baroda Vs Chaddha and Company and Others
Madhya Pradesh High Court · (1990) 67 CompCas 6
Textile Undertakings (Taking Over of Management) Act, 1983 — Section 6
High Courts06 Jul 1988Dismissed
Vimalchand and another Vs Smt. Gyanmala
Madhya Pradesh High Court · (1988) JLJ 526
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 1A, 115
High Courts06 Jul 1988
Surendra Singh Vs State of M.P.
Madhya Pradesh High Court · (1989) CriLJ 1430 : (1988) JLJ 530
Constitution of India, 1950 — Article 141Criminal Procedure Code, 1973 (CrPC) — Section 222, 385Penal Code, 1860 (IPC) — Section 324, 394
High Courts06 Jul 1988Allowed
Bhagirath Vs Sugrivram and Others
Madhya Pradesh High Court · (1990) ACJ 254
High Courts06 Jul 1988Dismissed
Vimalchand and Another Vs Smt. Gyanmala
Madhya Pradesh High Court · AIR 1989 MP 140
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 1A, 115, 115(1)
High Courts05 Jul 1988
Khandu Vs Laxminarayan and Others
Madhya Pradesh High Court · (1989) 1 ACC 58 : (1989) ACJ 1028
Motor Vehicles Act, 1939 — Section 110D
High Courts04 Jul 1988Allowed
Sunderlal and others Vs State of M. P.
Madhya Pradesh High Court · (1988) JLJ 522
Penal Code, 1860 (IPC) — Section 149, 324, 333, 34
High Courts02 Jul 1988Allowed
Puranchand Patel Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1988) 174 ITR 510
Income Tax Act, 1961 — Section 256(2)