High Courts02 Mar 1989
Ghasilal Kasturchand Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1989) 78 CTR 161 : (1989) 178 ITR 633 : (1989) 44 TAXMAN 109
Income Tax Act, 1961 — Section 40
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 1,952 of 2,382
High Courts02 Mar 1989
Commissioner of Income Tax Vs Lilasons Breweries (P) Limited
Madhya Pradesh High Court · (1989) 77 CTR 11 : (1989) 178 ITR 299 : (1989) 44 TAXMAN 210
Income Tax Act, 1961 — Section 154, 256, 256(2), 80J
High Courts02 Mar 1989
Latabai and Another Vs Vedparkash and Others
Madhya Pradesh High Court · (1991) 1 ACC 166 : (1990) ACJ 594
High Courts01 Mar 1989Dismissed
Madhav Sapre Vs Jayant Vitamins Ltd. and others
Madhya Pradesh High Court · (1989) MPLJ 403
Constitution of India, 1950 — Article 12, 226
High Courts28 Feb 1989Allowed
Sekadiya Vs State of M.P.
Madhya Pradesh High Court · (1989) JLJ 603
Forest Act, 1927 — Section 20(1), 26(1)(h)
High Courts28 Feb 1989
Go Bhachav Samittee Vs The State and Another
Madhya Pradesh High Court · (1989) CriLJ 1507 : (1989) MPLJ 431
Madhya Pradesh Agricultural Cattle Preservation Act, 1959 — Section 12, 4(1)(a), 7
High Courts28 Feb 1989Dismissed
Bakulesh and Others Vs Girdharilal
Madhya Pradesh High Court · (1990) 2 ACC 144 : (1990) ACJ 383
High Courts28 Feb 1989Allowed
Sekadiya Bhil Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1989) MPJR 310 : (1989) MPLJ 435
Forest Act, 1927 — Section 20(1), 26(1)(h)
High Courts24 Feb 1989
Saki and Another Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 1989 MP 231 : (1990) ILR (MP) 661 : (1990) JLJ 155
Madhya Pradesh Cinemas (Regulation) Act, 1952 — Section 5, 9Madhya Pradesh Cinemas (Regulation) Rules, 1972 — Rule 3, 5, 6
High Courts24 Feb 1989
Abdul Majid Vs Income Tax Officer and Others
Madhya Pradesh High Court · (1989) 77 CTR 193 : (1989) 178 ITR 616 : (1989) 44 TAXMAN 167
Income Tax Act, 1961 — Section 148
High Courts23 Feb 1989
Commissioner of Income Tax Vs Kumari Prabhawati Gupta and Others
Madhya Pradesh High Court · (1989) 79 CTR 167 : (1989) 178 ITR 494
Income Tax Act, 1961 — Section 256, 256(2)
High Courts23 Feb 1989
Star Automobiles Vs Income Tax Officer
Madhya Pradesh High Court · (1989) 78 CTR 105 : (1989) 178 ITR 613 : (1990) 48 TAXMAN 220
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147
High Courts22 Feb 1989Allowed
Nandkishore Mohanlal Vs Jhunjhunwala and Co. and Others
Madhya Pradesh High Court · AIR 1990 MP 331 : (1990) 35 MPLJ 382 : (1990) MPLJ 382
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts22 Feb 1989
Jaikishan Gopikishan and Sons and Others Vs Commissioner of Income Tax and Others
Madhya Pradesh High Court · (1989) 76 CTR 103 : (1989) 178 ITR 481 : (1989) MPLJ 305
Income Tax Act, 1961 — Section 119(2), 237A
High Courts21 Feb 1989Dismissed
Kishan Lal Vs Longa Bai
Madhya Pradesh High Court · (1993) 1 DMC 93
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 24, 28A
High Courts18 Feb 1989
Central Motors Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1991) 81 STC 242
Sales of Goods Act, 1930 — Section 4Madhya Pradesh General Sales Tax Act, 1958 — Section 2
High Courts17 Feb 1989
Commissioner of Sales Tax Vs Glass and Tiles House
Madhya Pradesh High Court · (1989) 74 STC 26
Madhya Pradesh General Sales Tax Act, 1958 — Entry 36, 44(1)
High Courts17 Feb 1989
In Re : Union Carbide Corporation, U.S.A. and others
Madhya Pradesh High Court · (1989) MPLJ 737
Civil Procedure Code, 1908 (CPC) — Section 24Contempt of Courts Act, 1971 — Section 15(2)
High Courts16 Feb 1989Dismissed
Ganesh Prasad Vs Narendralal Natthulal Gupta and Others
Madhya Pradesh High Court · (1990) ILR (MP) 703 : (1992) JLJ 710 : (1992) 2 MPJR 239 : (1992) 37 MPLJ 886 : (1992) MPLJ 886
High Courts15 Feb 1989
Union Carbide Corporation, U.S.A Vs Union of India and Others
Madhya Pradesh High Court · (1989) MPJR 405