High Courts12 Jul 1990
Laxmi Kant Pandey Vs Union of India and Others
Madhya Pradesh High Court · (1990) MPJR 468
Juvenile Justice Act, 1986 — Section 63
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 1,925 of 2,382
High Courts11 Jul 1990
Roop Chand Jain Vs Dr. (Mrs.) V.N. Naik and Others
Madhya Pradesh High Court · (1991) 1 ACC 320
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts10 Jul 1990
State of Madhya Pradesh and Ors Vs Rameshwar Rathod
Madhya Pradesh High Court · (1990) MPJR 497
Constitution of India, 1950 — Article 227, 26Essential Commodities Act, 1955 — Section 6A, 6B
High Courts10 Jul 1990Dismissed
Ashok Kumar Gupta Vs Kishanlal and Others
Madhya Pradesh High Court · (1991) ACJ 702
High Courts10 Jul 1990
Ashok Kumar Gupta Vs Kishan Lal and Others
Madhya Pradesh High Court · (1992) 1 ACC 446
High Courts10 Jul 1990Allowed
Management, Dainik Naveen Duniya Vs Presiding Officer, Labour Court and Others
Madhya Pradesh High Court · (1990) JLJ 766 : (1994) 3 LLJ 510 : (1991) 36 MPLJ 114 : (1991) MPLJ 114
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33, 33(1), 33A
High Courts09 Jul 1990
Talat Parveen (Ku.) and others Vs State of M.P. and others
Madhya Pradesh High Court · (1990) JLJ 703
Constitution of India, 1950 — Article 226, 227
High Courts09 Jul 1990
Commissioner of Gift-tax Vs Vinod Kumar Agarwal and Another
Madhya Pradesh High Court · (1990) 185 ITR 507 : (1991) 54 TAXMAN 317
Gift Tax Act, 1958 — Section 2
High Courts05 Jul 1990Dismissed
Rohini Prasad Vs Sushila Bai and Others
Madhya Pradesh High Court · (1991) 1 DMC 444
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Adoptions and Maintenance Act, 1956 — Section 18
High Courts03 Jul 1990Allowed
Gindiya Bai Vs Chairman, M.P. Electricity Board and Others
Madhya Pradesh High Court · (1990) JLJ 724 : (1993) 2 MPJR 444 : (1994) 39 MPLJ 240 : (1994) MPLJ 240
Electricity Rules, 1956 — Rule 91Fatal Accidents Act, 1855 — Section 1A
High Courts03 Jul 1990Allowed
Gindiya Bai Vs Madhya Pradesh Electricity Board and Others
Madhya Pradesh High Court · (1991) 1 ACC 561 : (1991) ACJ 1100
Constitution of India, 1950 — Article 12Fatal Accidents Act, 1855 — Section 1A
High Courts03 Jul 1990Allowed
Kher Stone Crusher Vs General Manager, District Industries Centre and Another
Madhya Pradesh High Court · (1992) 61 ELT 586 : (1990) 79 STC 149
Madhya Pradesh General Sales Tax Act, 1958 — Section 2
High Courts02 Jul 1990
Moora Bai Vs Nasir Ali and Others
Madhya Pradesh High Court · (1991) 1 ACC 221
High Courts02 Jul 1990Dismissed
Meerabai and Another Vs Nasirali and Others
Madhya Pradesh High Court · (1991) ACJ 986
High Courts02 Jul 1990
Amarnath Gupta Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1991) CriLJ 2163
Criminal Procedure Code, 1973 (CrPC) — Section 436, 436(1), 437, 439, 439(2)Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B
High Courts30 Jun 1990
Arundhati Vs Ajay
Madhya Pradesh High Court · (1991) 1 DMC 157
Criminal Procedure Code, 1973 (CrPC) — Section 482, 97
High Courts27 Jun 1990
United India Insurance Co. Ltd. Vs Mst. Subano Bai and Another
Madhya Pradesh High Court · (1992) 2 ACC 317
Motor Vehicles Act, 1939 — Section 110D, 92A, 96
High Courts26 Jun 1990Dismissed
Suraj Singh Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1991 MP 183 : (1991) 36 MPLJ 657 : (1991) MPLJ 657
Urban Land (Ceiling and Regulation) Act, 1976 — Section 33, 33(2), 8(4)
High Courts23 Jun 1990
Amolakchand Kewalchand Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1992) 106 CTR 118 : (1991) 188 ITR 127
Income Tax Act, 1961 — Section 154, 80J, 80J(4)
High Courts23 Jun 1990Allowed
Union of India (UOI) Vs Incharge Police Station and Another
Madhya Pradesh High Court · (1992) CriLJ 1320 : (1990) JLJ 734
Income Tax Act, 1961 — Section 132(4A), 132A, 132A(1), 132A(3)