High Courts21 Feb 1991Dismissed
Ramesh 'Chanchal' Vs Town Improvement Trust, Ratlam and Another
Madhya Pradesh High Court · (1993) 38 MPLJ 343 : (1993) MPLJ 343
Constitution of India, 1950 — Article 14, 19, 226
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 1,912 of 2,382
High Courts21 Feb 1991Dismissed
Oriental Fire and General Insurance Co., Indore Vs Gangabai and Others
Madhya Pradesh High Court · (1992) ACJ 106 : AIR 1991 MP 323 : (1993) 38 MPLJ 233 : (1993) MPLJ 233
Motor Vehicles Act, 1939 — Section 110A, 110B, 2(18), 81, 82
High Courts21 Feb 1991Partly Allowed
Maharu and Others Vs Dhansai and Others
Madhya Pradesh High Court · (1991) 36 MPLJ 464 : (1991) MPLJ 464
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Transfer of Property Act, 1882 — Section 44
High Courts21 Feb 1991
Mohanlal Hargovinddas Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1992) 102 CTR 39 : (1991) 188 ITR 556 : (1993) 38 MPLJ 371 : (1993) MPLJ 371 : (1991) 59 TAXMAN 447
Income Tax Act, 1961 — Section 37
High Courts19 Feb 1991Dismissed
Madhya Pradesh State Road Transport Corporation and Another Vs Bhay Singh
Madhya Pradesh High Court · (1992) ACJ 1151
High Courts19 Feb 1991Dismissed
Western Railway Vs Chandrabai and Another
Madhya Pradesh High Court · (1992) 2 ACC 615 : (1992) ACJ 496 : (1992) 65 FLR 541 : (1993) 3 LLJ 911
Workmens Compensation Act, 1923 — Section 3
High Courts19 Feb 1991
Radhakishan Narayandas (Partnership Firm) Vs Manmohan Garg
Madhya Pradesh High Court · (1993) 38 MPLJ 909 : (1993) MPLJ 909
Trade and Merchandise Marks Act, 1958 — Section 2, 20(1), 28, 28(1), 28(2)
High Courts18 Feb 1991Allowed
Ram Dutt Kaushik Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1991) MPJR 204
Madhya Pradesh Co-operative Societies Act, 1960 — Section 53(1), 53(1)(c), 53(10), 53(2)
High Courts18 Feb 1991Dismissed
Prahalad Pal Vs Uttama
Madhya Pradesh High Court · (1992) 1 DMC 216
Hindu Marriage Act, 1955 — Section 24
High Courts18 Feb 1991
Kanhaiyallal and Others Vs The Ujjain Vikas Pradhikaran, Dewas Rd., Ujjain and Others
Madhya Pradesh High Court · AIR 1991 MP 290 : (1991) JLJ 534 : (1994) 39 MPLJ 315 : (1994) MPLJ 315
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226Madhya Pradesh Nagar Tatha Gramin Nivesh Adhiniyam, 1973 — Section 50, 50(2), 51
High Courts18 Feb 1991Dismissed
Mohammed Amin Vs Dilip Singh Taluju and Another
Madhya Pradesh High Court · (1992) 1 DMC 393
Constitution of India, 1950 — Article 226Special Marriage Act, 1954 — Section 15, 16, 4, 5
High Courts18 Feb 1991Dismissed
National Insurance Co. Ltd. Vs Rajjak and Others
Madhya Pradesh High Court · (1992) 75 CompCas 755
Motor Vehicles Act, 1988 — Section 149(2)
High Courts18 Feb 1991
Ambaram @ Ashok Kumar Vs Smt. Janki Bai
Madhya Pradesh High Court · (1991) 2 DMC 298
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts18 Feb 1991Dismissed
Diman Narayan Chamar Vs Rajarani and Others
Madhya Pradesh High Court · (1991) 36 MPLJ 663 : (1991) MPLJ 663
Madhya Pradesh Land Revenue Code, 1959 — Section 2(1), 237, 248
High Courts18 Feb 1991
Dev Raj Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1991) CriLJ 2439
Prevention of Food Adulteration Act, 1954 — Section 11(1), 13(2B), 13(2E), 16, 16(1)
High Courts16 Feb 1991Dismissed
New India Assurance Co. Ltd. Vs Ashadevi and Others
Madhya Pradesh High Court · (1991) ACJ 649
Motor Vehicles Act, 1988 — Section 140
High Courts16 Feb 1991Dismissed
Om Prakash Vs Smt. Krishna Bai
Madhya Pradesh High Court · (1991) 2 DMC 301
Hindu Marriage Act, 1955 — Section 13, 28
High Courts14 Feb 1991Allowed
K.M. Nizam and another Vs Union Bank of India and others
Madhya Pradesh High Court · (1991) MPLJ 669
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 8, Order 43 Rule 1, 141
High Courts13 Feb 1991Dismissed
State of Madhya Pradesh Vs Rikhiram Patel
Madhya Pradesh High Court · (1991) JLJ 477 : (1993) 38 MPLJ 316 : (1993) MPLJ 316
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228
High Courts11 Feb 1991Allowed
Phoola Bai Joge Vs Beero
Madhya Pradesh High Court · (1991) CriLJ 3270 : (1991) 2 DMC 316 : (1991) JLJ 541 : (1993) 38 MPLJ 257 : (1993) MPLJ 257 : (1993) 2 RCR(Criminal) 412
Criminal Procedure Code, 1973 (CrPC) — Section 125