High Courts15 May 2023Allowed
Rikubai Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 05 MP CK 0071
Code Of Criminal Procedure, 1973 — Section 41A, 438, 438(2)Indian Penal Code, 1860 — Section 120B, 406, 407, 420
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,605 judgments · page 190 of 2,481
High Courts15 May 2023
Lucky Thakur @ Jai Kumar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 05 MP CK 0070
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 324, 332, 353
High Courts15 May 2023Disposed Of
Jay Pushpad And Others Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 05 MP CK 0069
Constitution Of India, 1950 — Article 226Madhya Pradesh Land Revenue Code, 1959 — Section 50
High Courts15 May 2023Disposed Of
Mahadev Prasad Awasthi Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 05 MP CK 0068
Madhya Pradesh Nagar Palik Adhiniyam, 1956 — Section 307(II)
High Courts15 May 2023Allowed/Disposed Of
Viru Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 05 MP CK 0067
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 323, 354, 354AProtection Of Children From Sexual Offences Act, 2012 — Section 7, 8
High Courts15 May 2023Allowed/Disposed Of
Ankit @ Khade Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 05 MP CK 0066
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts12 May 2023Dismissed
Vafat Mohammad Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 05 MP CK 0060
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 304B, 498AEvidence Act, 1872 — Section 113A, 113B
High Courts12 May 2023Dismissed
Giraja Shankar Sharma And Others Vs National Insurance Company Limited And Others
Madhya Pradesh High Court · (2023) 05 MP CK 0059
Code Of Civil Procedure, 1908 — Section 149, Order 7 rule 11Court Fees Act, 1870 — Section 4Motor Vehicles Act, 1988 — Section 173
High Courts12 May 2023Allowed
Jagdish And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 05 MP CK 0052
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(1), 34(2), 36Evidence Act, 1872 — Section 27
High Courts12 May 2023Disposed Of
Pulendra Singh And Others Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 05 MP CK 0051
Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Rules, 2015 — Rule 20Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 101
High Courts12 May 2023Allowed
Govind Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 05 MP CK 0050
Code Of Criminal Procedure, 1973 — Section 482
High Courts12 May 2023Disposed Of
Vaidehi Charan Shastri Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 05 MP CK 0049
Madhya Pradesh Municipalities Act, 1961 — Section 313, 339(c)
High Courts12 May 2023Allowed
Vishal @ Bunty Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 05 MP CK 0048
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 354(a), 354(d), 376, 506
High Courts12 May 2023
Rajjak Khan And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 05 MP CK 0047
Indian Penal Code, 1860 — Section 34, 323, 326
High Courts11 May 2023Allowed
Ram Shankar Vishwakarma Vs Rani Vishwakarma And Others
Madhya Pradesh High Court · (2023) 05 MP CK 0061
Family Court Act, 1984 — Section 19(1)Hindu Adoption And Maintenance Act, 1956 — Section 19, 21, 21(iii)(v), 22, 22(1), 22(i)(2)
High Courts11 May 2023Dismissed
Umesh Shahra Vs Central Bureau Of Investigation And Others
Madhya Pradesh High Court · (2023) 05 MP CK 0058
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 120B, 420Prevention Of Corruption Act, 1988 — Section 13(2) Code Of Criminal Procedure, 1973 — Section 173, 482
High Courts11 May 2023Allowed
Santosh Jaiswal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 05 MP CK 0057
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts11 May 2023
Ghanshu Dimar And Others Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 05 MP CK 0056
Indian Penal Code, 1860 — Section 34, 325
High Courts11 May 2023Allowed
Rakesh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 05 MP CK 0046
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 27, 29
High Courts10 May 2023Allowed
Rakhi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 05 MP CK 0044
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)