High Courts23 Oct 1991Allowed
Shobha Sharma Vs Ved Prakash Sharma
Madhya Pradesh High Court · (1992) 1 DMC 248
Hindu Marriage Act, 1955 — Section 24
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 1,896 of 2,382
High Courts22 Oct 1991Dismissed
National Insurance Co. Ltd. Vs Shakuntalabai and Others
Madhya Pradesh High Court · (1992) ACJ 682
Motor Vehicles Act, 1988 — Section 110A
High Courts21 Oct 1991Allowed
Harikishan Udai Singh and Another Vs Jaswant Singh and Others
Madhya Pradesh High Court · (1992) JLJ 635 : (1992) 37 MPLJ 623 : (1992) MPLJ 623
Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 55Specific Relief Act, 1963 — Section 19
High Courts21 Oct 1991Allowed
Jagannath and Others Vs The State of Madhya Pradesh and Another
Madhya Pradesh High Court · (1992) CriLJ 1310
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 146(1), 482
High Courts21 Oct 1991Dismissed
Ramraj Shukla Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1992) CriLJ 1223
Penal Code, 1860 (IPC) — Section 302, 304, 307, 34
High Courts18 Oct 1991
The New India Assurance Co. Ltd., Gwalior Vs P.N. Vijaywargiya and Others
Madhya Pradesh High Court · (1991) 10 MP CK 0021
Motor Vehicles Act, 1939 — Section 110, 110(1), 110A, 110F
High Courts15 Oct 1991
Bapu Vs Mahila Haripyari
Madhya Pradesh High Court · (1992) 1 MPJR 329
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts15 Oct 1991Allowed
Basant Kumar Shukla Vs Komal Prasad and Others
Madhya Pradesh High Court · (1992) 1 DMC 468
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439, 439(2)Evidence Act, 1872 — Section 113A
High Courts15 Oct 1991Allowed
State of M.P. and Another Vs Babulal and Another
Madhya Pradesh High Court · (1992) JLJ 25
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151Limitation Act, 1908 — Article 149Limitation Act, 1963 — Article 112, 59
High Courts11 Oct 1991Dismissed
Suneeta Vs Rishab Kumar Jain
Madhya Pradesh High Court · (1992) 1 DMC 366
Hindu Marriage Act, 1955 — Section 9Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts11 Oct 1991Dismissed
Suneeta Vs Rishabh Kumar Jain
Madhya Pradesh High Court · (1992) 1 DMC 255
Hindu Marriage Act, 1955 — Section 9
High Courts11 Oct 1991Dismissed
Premier Auto Industries and Others Vs Bharat Raj Goyal and Others
Madhya Pradesh High Court · (1992) 37 MPLJ 734 : (1992) MPLJ 734
Contract Act, 1872 — Section 172Sales of Goods Act, 1930 — Section 20, 32, 4, 4(2)
High Courts11 Oct 1991Dismissed
S. Ram, Principal Vs G.P. Shrivastava, Registrar and Others
Madhya Pradesh High Court · (1992) 1 MPJR 322 : (1992) 37 MPLJ 49 : (1992) MPLJ 49
Madhya Pradesh Ashashkiya Shikashan Sanstha (Adhyapakon Tatha Anya Karmachariyon Ke Vetano Ka Sanday) Adhiniyam, 1978 — Section 1(5), 2, 7Madhya Pradesh Regulations of the Board of Secondary Education framed under Madhya Pradesh Madhyamik Shiksha Adhiniyam, 1965 — Regulation 79
High Courts11 Oct 1991
Dr. Akhil Kumar Vs The State of M.P.
Madhya Pradesh High Court · (1992) CriLJ 2029 : (1992) JLJ 232 : (1992) 1 MPJR 64 : (1992) 3 RCR(Criminal) 680
Penal Code, 1860 (IPC) — Section 312, 511
High Courts11 Oct 1991Dismissed
G.P. Yadav Vs Bharat Petroleum Corporation Ltd. and Others
Madhya Pradesh High Court · (1991) 2 MPJR 292
Constitution of India, 1950 — Article 226, 227
High Courts11 Oct 1991
Govind Chandra Chaturvedi Vs M.P. Text Book Corporation, Bhopal
Madhya Pradesh High Court · (1992) 1 MPJR 157
Constitution of India, 1950 — Article 12, 226, 227, 311
High Courts10 Oct 1991Allowed
Sushil Sharma Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1992) 1 MPJR 138 : (1992) 37 MPLJ 471 : (1992) MPLJ 471
Constitution of India, 1950 — Article 14, 226
High Courts09 Oct 1991Dismissed
M. P. State Road Transport Corporation Vs Smt. Vimla Sharma and Others
Madhya Pradesh High Court · (1993) 2 MPJR 291
Motor Vehicles Act, 1939 — Section 11D
High Courts09 Oct 1991Dismissed
Satish Chandra Vs Janki Prasad Tiwari
Madhya Pradesh High Court · (1992) 37 MPLJ 90 : (1992) MPLJ 90
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 12(3), 13(1)
High Courts08 Oct 1991Allowed
State of Madhya Pradesh and Others Vs Kaushlesh
Madhya Pradesh High Court · (1992) 37 MPLJ 55 : (1992) MPLJ 55
Madhya Pradesh Gramo Me Ki Dakhalrahit Bhoomi (Vishesh Upabandh) Adhiniyam, 1970 — Section 3Madhya Pradesh Land Revenue Code, 1959 — Section 2