High Courts12 Dec 1991Dismissed
Vidyaram Kanauha Vs Punabi and Others
Madhya Pradesh High Court · (1992) ACJ 596 : (1999) 3 LLJ 410
Workmens Compensation Act, 1923 — Section 3, 30
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 1,893 of 2,382
High Courts12 Dec 1991Allowed
State of Madhya Pradesh Vs Nizamuddin and Others
Madhya Pradesh High Court · (1992) CriLJ 3120 : (1992) JLJ 284
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 227, 228, 397Penal Code, 1860 (IPC) — Section 302, 34
High Courts10 Dec 1991Dismissed
Bhaiyalal and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1993) CriLJ 29
Constitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 300, 4(2), 403, 482General Clauses Act, 1897 — Section 26
High Courts10 Dec 1991
Mangilal Vs Sanchalak Krishi Upaj Mandi Samiti
Madhya Pradesh High Court · (1992) JLJ 193
Constitution of India, 1950 — Article 226Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 14, 17, 25A, 38, 38(1)
High Courts09 Dec 1991
Commissioner of Income Tax Vs Dilip Kumar Bhusari
Madhya Pradesh High Court · (1992) 195 ITR 902
Income Tax Act, 1961 — Section 256, 271(1)
High Courts07 Dec 1991Allowed
Jai Bhawani Timber Vs State of Madhya Pradesh
Madhya Pradesh High Court · AIR 1992 MP 250 : (1992) 1 MPJR 224 : (1992) 37 MPLJ 423 : (1992) MPLJ 423
Sales of Goods Act, 1930 — Section 62, 64, 64(2)
High Courts04 Dec 1991
Sita Ram Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1992) 1 MPJR 58
Criminal Procedure Code, 1973 (CrPC) — Section 439(1)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts03 Dec 1991Allowed
Paras Mal Vs Saroj Kumari
Madhya Pradesh High Court · (1992) 2 DMC 132
Criminal Procedure Code, 1973 (CrPC) — Section 407, 482Penal Code, 1860 (IPC) — Section 498A
High Courts02 Dec 1991Allowed
Bhagwandas and Another Vs New India Assurance Co. Ltd. and Others
Madhya Pradesh High Court · (1993) ACJ 257
Motor Vehicles Act, 1988 — Section 140, 147
High Courts02 Dec 1991Dismissed
Pannalal Sahgal Vs Dr. Veer Bhan Verma and Others
Madhya Pradesh High Court · (1992) JLJ 327
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 306, 398A, 498A
High Courts02 Dec 1991Partly Allowed
Ramachandra Narayan Khandalkar Vs M.P. State Road Transport Corpn. and Another
Madhya Pradesh High Court · (1992) JLJ 359 : (1993) 1 LLJ 1184 : (1992) 1 MPJR 263 : (1992) 37 MPLJ 642 : (1992) MPLJ 642
High Courts02 Dec 1991
Babu Lal Vs Jamnabai and Another
Madhya Pradesh High Court · (1992) 1 DMC 556
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 494
High Courts02 Dec 1991Dismissed
Kishanlal and Others Vs Gayaram and Others
Madhya Pradesh High Court · (1994) 39 MPLJ 365 : (1994) MPLJ 365
Madhya Bharat Zamindari Abolition Act, 1951 — Section 4(2)
High Courts02 Dec 1991
Bhagwandas and Another Vs New India Insurance Co. Ltd. and Others
Madhya Pradesh High Court · (1992) 1 ACC 647
Motor Vehicles Act, 1988 — Section 140, 147
High Courts29 Nov 1991
Bhupendra Singh Vs State of M.P.
Madhya Pradesh High Court · (1992) JLJ 39
Criminal Procedure Code, 1973 (CrPC) — Section 232, 233(1), 313Penal Code, 1860 (IPC) — Section 302
High Courts29 Nov 1991
Navin Kumar Dani Vs State of M.P. and Others
Madhya Pradesh High Court · (1992) 1 MPJR 81
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts26 Nov 1991Allowed
Smt. Usha and Others Vs State
Madhya Pradesh High Court · AIR 1993 MP 41
Court Fees Act, 1870 — Article 1, 12, 6Succession Act, 1925 — Section 372, 379
High Courts26 Nov 1991
In Re: Smt. Usha and another
Madhya Pradesh High Court · (1992) 1 MPJR 460
Court Fees Act, 1870 — Section 6Succession Act, 1925 — Section 372, 379, 379(1)
High Courts25 Nov 1991
New India Assurance Co. Ltd. Vs P.N. Vijaiwargiya and Others
Madhya Pradesh High Court · (1993) 1 ACC 262 : (1992) ACJ 319
Motor Vehicles Act, 1988 — Section 110A
High Courts23 Nov 1991
Vinod Bhalla and Another Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (1992) CriLJ 3527
Penal Code, 1860 (IPC) — Section 109, 201, 302, 305, 306