High Courts11 Jul 1994Dismissed
Ramratan Vs Nanbai
Madhya Pradesh High Court · (1995) 1 DMC 349
Criminal Procedure Code, 1973 (CrPC) — Section 125
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,848 of 2,382
High Courts11 Jul 1994Dismissed
Ramratan Vs Mst. Nanbai
Madhya Pradesh High Court · (1995) 1 DMC 17
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts08 Jul 1994
Major General R.S. Taragi, Dy. Commandant, College of Combat Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1994) 39 MPLJ 986 : (1994) MPLJ 986
Constitution of India, 1950 — Article 14, 16
High Courts07 Jul 1994
Sherbabe Vs State Tpt. Appellate Tribunal and Others
Madhya Pradesh High Court · (1995) 1 ACC 22
Motor Vehicles Act, 1939 — Section 57(3)
High Courts07 Jul 1994
Rajendra Kumar Vs State Govt. of Madhya Pradesh and Others
Madhya Pradesh High Court · (1995) CriLJ 303 : (1995) 2 RCR(Criminal) 379
Criminal Procedure Code, 1973 (CrPC) — Section 401, 428, 432(2), 433, 433AMadhya Pradesh Prisoners Release on Probation Act, 1954 — Section 2, 3, 9Madhya Pradesh Prisoners Release on Probation Rules, 1964 — Rule 3, 4, 5, 6
High Courts07 Jul 1994
Rajendra Kumar Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1995) JLJ 16 : (1995) 40 MPLJ 9 : (1995) MPLJ 9
Madhya Pradesh Prisoners Release on Probation Act, 1954 — Section 2Madhya Pradesh Prisoners Release on Probation Rules, 1964 — Rule 4
High Courts06 Jul 1994
Ram Krishan Sharma Vs Samrat Ashok Technical Institute (Degree) Vidisha
Madhya Pradesh High Court · (1994) 2 MPJR 39
Industrial Disputes Act, 1947 — Section 25F
High Courts06 Jul 1994
Indore Dugdha Sangh Sahakari Maryadit Vs Asst. Labour Commissioner and Others
Madhya Pradesh High Court · (1995) 1 LLJ 699
Industrial Disputes Act, 1947 — Section 10
High Courts04 Jul 1994Dismissed
Jagannath Prasad Vs Municipal Committee and Another
Madhya Pradesh High Court · (1995) 40 MPLJ 212 : (1995) MPLJ 212
Constitution of India, 1950 — Article 19(1), 21Madhya Pradesh Municipalities Act, 1961 — Section 2(28), 2(36), 223Transfer of Property Act, 1882 — Section 109
High Courts04 Jul 1994Dismissed
M/s. Ashok Cab. Con. Industries Vs Rajasthan State Electricity Board
Madhya Pradesh High Court · (1995) 1 MPJR 133
High Courts04 Jul 1994Dismissed
Suresh Babu Nath Vs Hargovind Batham and Others
Madhya Pradesh High Court · (1995) 2 ACC 594 : (1995) ACJ 654 : AIR 1995 MP 82 : (1994) JLJ 776
Motor Vehicles Act, 1939 — Section 110B, 92A
High Courts04 Jul 1994Partly Allowed
Ram Karan and Another Vs Vijayanand and Virjanand and Another
Madhya Pradesh High Court · (1995) 2 LLJ 171
Workmens Compensation Act, 1923 — Section 10
High Courts04 Jul 1994Allowed
Shripat Rao and Others Vs Raghuvir Singh and Others
Madhya Pradesh High Court · AIR 1995 MP 113
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts04 Jul 1994Allowed
Suresh Kumar Vs State of M.P.
Madhya Pradesh High Court · (1994) JLJ 780
Constitution of India, 1950 — Article 19(1)Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 161, 162, 363(6)Evidence Act, 1872 — Section 132, 136, 145, 165, 5
High Courts04 Jul 1994Dismissed
Takhat Singh Vs Deolal
Madhya Pradesh High Court · (1995) 1 MPJR 154
Hindu Minority and Guardianship Act, 1956 — Section 8
High Courts01 Jul 1994Allowed
Sarjubai Vs Fajalkhanbhai and Another
Madhya Pradesh High Court · (1994) ACJ 1240
Motor Vehicles Act, 1988 — Section 110A
High Courts30 Jun 1994Dismissed
State of Madhya Pradesh Vs Hakam Singh Khuman Singh Lodhi and Others
Madhya Pradesh High Court · (1995) 40 MPLJ 828 : (1995) MPLJ 828
Criminal Procedure Code, 1973 (CrPC) — Section 161, 161(1), 378(3)Penal Code, 1860 (IPC) — Section 306, 498A
High Courts30 Jun 1994Dismissed
State of Madhya Pradesh Vs Hakam Singh
Madhya Pradesh High Court · (1995) CriLJ 2982 : (1994) ILR (MP) 213 : (1995) JLJ 384
Criminal Procedure Code, 1973 (CrPC) — Section 161, 161(1)Penal Code, 1860 (IPC) — Section 306, 498A
High Courts30 Jun 1994
Sardar Surjit Singh Virk Vs State Transport Appellate Tribunal and Another
Madhya Pradesh High Court · (1995) 1 ACC 109