High Courts04 Jan 1995
Suresh Kumar and Another Vs Madhya Pradesh State Road Trans. Corpn. and Others
Madhya Pradesh High Court · (1997) 2 ACC 640
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,836 of 2,382
High Courts04 Jan 1995Allowed
Shilabai and Others Vs Ajunabai
Madhya Pradesh High Court · (1995) 1 DMC 488
Succession Act, 1925 — Section 372
High Courts04 Jan 1995Allowed
Suresh Kumar and Another Vs Madhya Pradesh State Road Transport Corpn. and Others
Madhya Pradesh High Court · (1996) ACJ 278 : (1998) 3 LLJ 1051
High Courts04 Jan 1995Dismissed
Usha Kiran Tiwari Vs Hari Krishna Tiwari
Madhya Pradesh High Court · (1995) 1 DMC 441
Hindu Marriage Act, 1955 — Section 13, 9
High Courts03 Jan 1995
Heeralal and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1995) 1 DMC 516
Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 201, 304B, 306, 498A
High Courts03 Jan 1995
Commissioner of Income Tax Vs Shri Krishna Trust
Madhya Pradesh High Court · (1995) 125 CTR 101 : (1995) 213 ITR 777 : (1996) 1 MPJR 321
Income Tax Act, 1961 — Section 161(2), 161(3), 164, 164(1), 2
High Courts03 Jan 1995
Jagdish Prasad Vs State of M.P. and Others
Madhya Pradesh High Court · (1996) 2 MPJR 88
Criminal Procedure Code, 1973 (CrPC) — Section 262, 263, 264, 265Prevention of Food Adulteration Act, 1954 — Section 16(1)
High Courts02 Jan 1995Allowed
Shyam Lal Vs Shiv Dayal
Madhya Pradesh High Court · AIR 1995 MP 177 : (1995) ILR (MP) 175 : (1995) JLJ 693 : (1995) 1 MPJR 160 : (1995) 40 MPLJ 340 : (1995) MPLJ 340
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts02 Jan 1995Allowed
Mathura Bai and Others Vs Daryanamal and Others
Madhya Pradesh High Court · AIR 1995 MP 202 : (1995) ILR (MP) 171 : (1995) 1 MPJR 329 : (1995) 40 MPLJ 427 : (1995) MPLJ 427
Constitution of India, 1950 — Article 226
High Courts02 Jan 1995
Jagannath Singh Vs Salim Khan and Others
Madhya Pradesh High Court · (1996) 1 ACC 362
Motor Vehicles Act, 1988 — Section 140, 166
High Courts02 Jan 1995Dismissed
Ashutosh Kumar Singh Rathore Vs State Bank of Indore and Another
Madhya Pradesh High Court · (1995) 1 MPJR 75
Constitution of India, 1950 — Article 12, 226, 227
High Courts16 Dec 1994Allowed
Harichand Budhram Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1994) ILR (MP) 359 : (1995) JLJ 663 : (1996) MPLJ 53
Constitution of India, 1950 — Article 12, 226, 309, 311Council of Forestry Research and Education Rules — Rule 39
High Courts16 Dec 1994
Premnarayan Bhatnagar Vs Gyan Prakash
Madhya Pradesh High Court · (1995) 2 ACC 46
High Courts16 Dec 1994Allowed
Harichand Budhram Vs Union of India and others
Madhya Pradesh High Court · (1994) ILR (MP) 359 : (1995) JLJ 663 : (1996) MPLJ 53
Constitution of India, 1950 — Article 226, 227
High Courts16 Dec 1994
Premnarayan Bhatnagar Vs Gyan Prakash Bhardwaj and Others
Madhya Pradesh High Court · (1995) 1 ACC 446
High Courts16 Dec 1994Allowed
Prem Narayan Bhatnagar Vs Gyan Prakash Bhardwaj and Others
Madhya Pradesh High Court · (1995) ACJ 816
High Courts15 Dec 1994
Badri Lal Vs Bharat Singh and Others
Madhya Pradesh High Court · (1996) ACJ 1205
High Courts15 Dec 1994Allowed
Jugal Kishore Chonksey Vs Presiding Officer, Labour Court and Another
Madhya Pradesh High Court · (1995) 70 FLR 796 : (1998) 3 LLJ 135
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 10, 2A
High Courts15 Dec 1994Dismissed
Prem Kaur Ahuja Vs Sardar Karam Singh
Madhya Pradesh High Court · (1994) ILR (MP) 387 : (1995) 40 MPLJ 938 : (1995) MPLJ 938
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1)
High Courts15 Dec 1994
Badrilal Vs Bharat Singh and Others
Madhya Pradesh High Court · (1995) 2 ACC 19