High Courts19 Sept 1996Dismissed

Ishaque @ Totaliya Vs State of M.P.

Madhya Pradesh High Court · (1997) CriLJ 3451 : (1996) ILR (MP) 480 : (1998) 1 MPLJ 30

Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 326