High Courts31 Jul 2023Allowed
Raju And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 07 MP CK 0141
Code Of Criminal Procedure, 1973 — Section 173, 309, 438Indian Penal Code, 1860 — Section 34, 294, 323, 327, 342, 452, 506
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Madhya Pradesh High Court judgments
49,605 judgments · page 176 of 2,481
High Courts31 Jul 2023Allowed
Tehsildar @ Gaipa Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 07 MP CK 0140
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 324, 326
High Courts31 Jul 2023Allowed/Disposed Of
Manoj @ Kallu And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 07 MP CK 0139
Code Of Criminal Procedure, 1973 — Section 389(1), 389(3)Indian Penal Code, 1860 — Section 34, 323, 325
High Courts31 Jul 2023Allowed/Disposed Of
Amal Ali @ Pappu And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 07 MP CK 0138
Code Of Criminal Procedure, 1973 — Section 389(1), 389(3)Indian Penal Code, 1860 — Section 147, 148, 149, 324, 325
High Courts28 Jul 2023Allowed
Nabbu @ Nabab Khan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 07 MP CK 0137
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2), 42
High Courts28 Jul 2023Allowed
Deepali Pradhan Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 07 MP CK 0136
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 344, 363, 370, 370(1), 376(da), 420Protection Of Children From Sexual Offences Act, 2012 — Section 5G, 6, 11, 12
High Courts28 Jul 2023Allowed
Satish Chandra Jain Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 07 MP CK 0135
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5, 6
High Courts28 Jul 2023Allowed
Manohar Kirar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 07 MP CK 0134
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts28 Jul 2023Disposed Of
Prem Singh Lowanshi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 07 MP CK 0133
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts27 Jul 2023Allowed/Disposed Of
Rajveer Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 07 MP CK 0125
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 306
High Courts27 Jul 2023Allowed/Disposed Of
Sanjiv Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 07 MP CK 0123
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts27 Jul 2023Allowed/Disposed Of
Safik Khan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 07 MP CK 0122
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2), 49A
High Courts26 Jul 2023Allowed
Kailash Sharma Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 07 MP CK 0132
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 29
High Courts26 Jul 2023Allowed
Amarpal Pardi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 07 MP CK 0131
Code Of Criminal Procedure, 1973 — Section 309, 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts26 Jul 2023Allowed/Disposed Of
Komal Yadav Vs State Of M.P
Madhya Pradesh High Court · (2023) 07 MP CK 0130
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 307Arms Act, 1959 — Section 25, 27
High Courts26 Jul 2023Dismissed
Sonu Sharma And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 07 MP CK 0128
Indian Penal Code, 1860 — Section 34, 120B, 195, 307Arms Act, 1959 — Section 25, 27Code Of Criminal Procedure, 1973 — Section 195, 438, 439
High Courts26 Jul 2023Allowed
Himmatsingh And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 07 MP CK 0127
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 34, 325
High Courts25 Jul 2023Allowed
Rohit Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 07 MP CK 0121
Code Of Criminal Procedure, 1973 — Section 437(3), 439Banning Of Unregulated Deposit Schemes Act, 2019 — Section 21(1), 21(2), 21(3)Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts25 Jul 2023Allowed
Raja Kushwah Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 07 MP CK 0120
Code Of Criminal Procedure, 1973 — Section 161, 164, 437(3), 439Indian Penal Code, 1860 — Section 344, 363, 366, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6
High Courts25 Jul 2023
Municipal Corporation Jabalpur Vs Madhya Pradesh Micro And Small Enterprise Facilitation Council And Others
Madhya Pradesh High Court · (2023) 07 MP CK 0119
Micro Small And Medium Enterprises Development Act, 2006 — Section 18(3)Arbitration And Conciliation Act, 1996 — Section 20, 23, 24, 25