High Courts06 Dec 1996
I.C.I. India Ltd. Vs Union of India (UOI)
Madhya Pradesh High Court · (1997) 95 ELT 17
Central Excises and Salt Act, 1944 — Section 37B, 4Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,758 of 2,382
High Courts06 Dec 1996Dismissed
National Insurance Co. Ltd. Vs Raju and Others
Madhya Pradesh High Court · (1998) ACJ 1193
Motor Vehicles Act, 1988 — Section 140
High Courts06 Dec 1996Dismissed
National Insurance Company Ltd. Vs Raju and Others
Madhya Pradesh High Court · (1997) 1 MPLJ 256
Motor Vehicles Act, 1988 — Section 140
High Courts06 Dec 1996Allowed
M.P. Electricity Board Vs Smt. Saroj Bai Soni and Others
Madhya Pradesh High Court · (1997) 2 MPLJ 698
Insurance Act, 1938 — Section 64VBInsurance Rules, 1939 — Rule 58Motor Vehicles Act, 1988 — Section 168
High Courts05 Dec 1996
Baljeet Singh Vs State of M.P. and Another
Madhya Pradesh High Court · (1997) 2 MPLJ 526
Arms Act, 1959 — Section 17, 17(10)Constitution of India, 1950 — Article 226
High Courts05 Dec 1996
Sardarmal Bordia and Ram Mohan Bhagwandas Jain Vs Jayant Vitamins Ltd.
Madhya Pradesh High Court · (1999) 98 CompCas 363
Companies Act, 1956 — Section 433, 483
High Courts04 Dec 1996Allowed
State of M.P. Vs Rajesh and others
Madhya Pradesh High Court · (1998) 1 MPJR 240
Penal Code, 1860 (IPC) — Section 307, 324, 335, 34
High Courts04 Dec 1996Allowed
Bapu Singh and Others Vs State of M.P.
Madhya Pradesh High Court · (1999) 2 MPJR 39
Penal Code, 1860 (IPC) — Section 149, 302, 34
High Courts04 Dec 1996Allowed
Gajadhar Soni Vs State of M.P.
Madhya Pradesh High Court · (1997) 1 JLJ 388
Penal Code, 1860 (IPC) — Section 302, 307
High Courts03 Dec 1996Dismissed
Mullo Bai Vs State of M.P. and Others
Madhya Pradesh High Court · (1997) JLJ 204 : (1997) 2 MPLJ 308
Constitution of India, 1950 — Article 226Madhya Pradesh Town Improvement Trust Act, 1960 — Section 52, 71(1)
High Courts02 Dec 1996Allowed
Mahendra Singh Vs M.P. Electricity Board and Another
Madhya Pradesh High Court · (1998) 1 MPLJ 371
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 38
High Courts02 Dec 1996Allowed
Sunil Gangrade Vs State of M.P.
Madhya Pradesh High Court · (1997) 1 JLJ 298 : (1997) 2 MPLJ 133
Penal Code, 1860 (IPC) — Section 100, 302
High Courts02 Dec 1996Allowed
Mahendra Singh Vs M.P.E.B. and Another
Madhya Pradesh High Court · (1997) 2 MPJR 114
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 38
High Courts30 Nov 1996
Komalchand Champalalji Jain Vs Krishi Upaj Mandi Samiti, Chhindwara and Another
Madhya Pradesh High Court · (1997) 2 MPLJ 581
Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 19(2)
High Courts30 Nov 1996Dismissed
Indian Bank Vs Satish Chand Babbar
Madhya Pradesh High Court · (1997) 2 MPJR 193
Bankers Books Evidence Act, 1891 — Section 4
High Courts30 Nov 1996Allowed
Ashok Barman Vs Sadhana Jain and Another
Madhya Pradesh High Court · (1997) 1 JLJ 433 : (1997) 2 MPLJ 167
Madhya Pradesh Municipalities Act, 1961 — Section 20, 20(1)
High Courts30 Nov 1996
Bhilai Wires Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1998) 149 CTR 533 : (1998) 231 ITR 288 : (1997) 93 TAXMAN 462
Companies Act, 1956 — Section 205(1)Income Tax Act, 1961 — Section 115J, 32(1), 70, 71, 72
High Courts30 Nov 1996Allowed
Ashok Barman Vs Smt. Sadhna Jain
Madhya Pradesh High Court · (1997) 2 MPJR 127
Madhya Pradesh Municipalities Act, 1961 — Section 20
High Courts29 Nov 1996
Smt. Shashi Gupta and Others Vs C.L. Modi and Others
Madhya Pradesh High Court · (1997) 1 ACC 654
High Courts28 Nov 1996Allowed
Imtiaz Ahmed Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1997) 1 JLJ 373 : (1997) 1 MPLJ 683
Criminal Procedure Code, 1973 (CrPC) — Section 228